JBM AUTO LIMITEDActivity: Business Services in Delhi.Active |
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GST Number(s) 7 Available. Click Here. |
PAN No AAACJ9630N |
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CIN L74899DL1996PLC083073 |
ROC RoC-Delhi |
Incorporation Date 05-11-1996 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 083073 |
Registration Date 05-11-1996 |
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Listing Info |
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National Stock Exchange (NSE) listing as JBMA since 17-12-2004. |
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ISIN Number: INE927D01028
, Instrument: EQ
, Face Value: Rs. 5
, Paid-Up Value: Rs. 5
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Bombay Stock Exchange (BSE) listing as JBMA with code 532605 . |
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ISIN Number: INE927D01028
, Status: ACTIVE
, Instrument: EQUITY
, Face Value: Rs. 5
Industry:- Auto Parts & Equipment. |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 14-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5000,00,000 |
Paid Up Capital Rs. 2039,77,000 |
Contact Information |
E-Mail Address KHEM.CHAND@JBMGROUP.COM |
Registered Address 601, Hemkunt Chambers 89, Nehru Place New Delhi South West Delhi DL 110019 IN |
Alternate Address PLOT NO. 133, SECTOR-24, FARIADABAD AND ALSO AS PER ANNEXURE GIVEN IN BOARD RESOLUTION FARIDABAD 121005 HR |
Some PAST Judgements / Case Laws similar to JBM AUTO LIMITEDLast Checked Past / Closed Litigation On 18-06-2022 16:38
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09-09-2019 | M/s. JBM Auto System Private Limited, Chengalpet Taluk, Kancheepuram District, Rep by its Authorized Signatory – Mouroukayan.V Versus Regional PF Commissioner – II (C & R), Employees' Provident Fund Organization, Regional Office : Tambaram | High Court of Judicature at Madras |
18-07-2011 | JBM Auto System Private Ltd. Versus Commissioner of Central Excise, Chennai | Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
25-02-2010 | JBM Auto System Private Ltd. Versus Commissioner of Central Excise, Chennai | Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
GST Number(s) for JBM AUTO LIMITED |
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MADHYA PRADESH | 23AAACJ9630N2ZB | |
GUJARAT | 24AAACJ9630N1ZA | |
MADHYA PRADESH | 23AAACJ9630N1ZC | |
MAHARASHTRA | 27AAACJ9630N1Z4 | |
DELHI | 07AAACJ9630N2Z5 | |
RAJASTHAN | 08AAACJ9630N1Z4 | |
DELHI | 07AAACJ9630N1Z6 |
Directors |
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DIN | Name | Since |
06913463 | PRAVIN TRIPATHI | 04-09-2017 |
07186909 | SANDIP SANYAL | 18-05-2015 |
02167497 | PRAVEEN KUMAR TRIPATHI | 11-07-2019 |
00004982 | MAHESH KUMAR AGGARWAL | 07-06-2002 |
00004626 | SURENDRA KUMAR ARYA | 01-08-2000 |
00004954 | NISHANT ARYA | 30-07-2009 |
AEWPG9867P | VIVEK GUPTA | 01-04-2014 |
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