JAYPEE INFRATECH LIMITED

Activity: Construction in Uttar Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
09AABCJ9042R1ZV
PAN No
AABCJ9042R
CIN
L45203UP2007PLC033119
ROC
RoC-Kanpur
Incorporation Date
05-04-2007
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
033119
Registration Date
05-04-2007
 
Website: http://jaypeeinfratech.com/    



Listing Info

National Stock Exchange (NSE) listing as JPINFRATEC since 21-05-2010.

  ISIN Number: INE099J01015 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10




Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
26-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 300000,00,000
Paid Up Capital
Rs. 138893,35,000



Contact Information

E-Mail Address
sectl.dept@jalindia.co.in
Registered Address
Sector-128 Noida UP 201304 IN



TradeMarks

Total 69 marks found.
JAYPEE HOSPITAL LIFE FIRST (LABEL), Class 35, Registered
JAYPEE HOSPITAL LIFE FIRST (LABEL), Class 9, Registered
JAYPEE HOSPITAL LIFE FIRST (LABEL), Class 24, Registered
TANISHQ SQUARE, Class 37, Abandoned
TANISHQ SQUARE BY JAYPEE GREENS, Class 36, Abandoned
udaan, Class 36, Registered
JAYPEE GREENS NATURVUE APARTMENTS (LABEL), Class 37, Registered
WISH TOWN (LABEL), Class 37, Registered
WISH TOWN (LABEL), Class 36, Registered
JAYPEE GREENS BOULEVARD COURT (LABEL), Class 37, Registered
JAYPEE GREENS BOULEVARO COUT (LABEL), Class 36, Registered
JAYPEE GREENS WISH POINT (LABEL), Class 36, Registered
JAYPEE GREENS AMAN-III SPORTS CITY, Class 36, Registered
BUDDH CIRCUIT (LABEL), Class 36, Registered
PEBBLE COURT (LABEL), Class 36, Registered
KINGSWOOD (DEVICE), Class 36, Registered
KINGSWOOD (DEVICE), Class 37, Registered
JAYPEE GREENS WISH POINT (LABEL), Class 37, Registered
JAYPEE GREENS - AMAN -III SPORTS CITY (LABEL), Class 37, Registered
udaan (LABEL), Class 37, Registered
NATURVUE APARTMENTS (LABEL), Class 36, Registered
PEBBLE COURT (DEVICE), Class 37, Registered
BUDDH CIRCUIT (LABEL), Class 37, Registered
JAYPEE GREENS AMAN NOIDA, Class 37, Registered
JAYPE GREENS GARDEN CITY AGRA, Class 37, Registered
JAYPEE GREENS SPORTS CITY NORTH, Class 37, Registered
JAYPEE GREENS WISH TOWN NOIDA, Class 37, Registered
JAYPEE GREENS SPORTS CITY EAST, Class 37, Registered
JAYPEE GREENS AMAN NOIDA, Class 36, Registered
JAYPEE GREENS GARDEN CITY AGRA, Class 36, Registered
JAYPEE GREENS SPORTS CITY EAST, Class 36, Registered
JAYPEE GREENS SPORTS CITY NORTH, Class 36, Registered
JAYPEE GREENS WISH TOWN NOIDA, Class 36, Registered
JAYPEE GREENS KRESCENT HOMES(DEVICE), Class 36, Registered
JAYPEE GREENS KRESCENT HOMES(DEVICE), Class 37, Registered
JAYPEE GREENS KUBE WITH DEVICE, Class 36, Registered
ANANT, Class 36, Registered
ANANT, Class 37, Registered
JAYPEE GREENS Kensington BOULEVARD WITH DEVICE, Class 36, Registered
JAYPEE GREENS Kasa IsIes, Class 36, Registered
JAYPEE GREENS KASA ISLES, Class 37, Abandoned
JAYPEE GREENS KENSINGTON HEIGHTS, Class 37, Registered
JAYPEE GREENS KENSINGTON HEIGHTS, Class 36, Registered
JAYPEE HOSPITAL LIFE FIRST (LABEL), Class 5, Registered
JAYPEE HOSPITAL LIFE FIRST (LABEL), Class 10, Registered
JAYPEE HOSPITAL LIFE FIRST (LABEL), Class 20, Registered
JAYPEE GREENS HIGHWAY CITY, Class 36, Registered
JAYPEE GREENS HIGHWAY CITY, Class 37, Registered
Kaizen, Class 37, Registered
Golden Gate, Class 36, Opposed
Golden Gate, Class 37, Opposed

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to JAYPEE INFRATECH LIMITED

Last Checked Past / Closed Litigation On 13-09-2023 15:24
24-07-2020 Richa Agarwal Versus M/s. Jaypee Infratech Limited National Consumer Disputes Redressal Commission NCDRC
03-03-2020 IDBI Bank and Others. VS Jaypee Infratech Ltd. NATIONAL COMPANY LAW TRIBUNAL PRINCIPAL BENCH, NEW DELHI
26-02-2020 Anuj Jain Interim Resolution Professional for Jaypee Infratech Limited V/S Axis Bank Limited & Others Supreme Court of India
04-02-2020 Abhimanyu Kapur & Others Versus Jaypee Infratech Limited & Another National Consumer Disputes Redressal Commission NCDRC
24-05-2019 IDBI Bank Ltd. vs Jaypee Infratech Ltd. National Company Law Tribunal New Delhi
13-04-2015 Jaypee Infratech Ltd. Versus Commissioner of Income-Tax, Noida Income Tax Appellate Tribunal Delhi
30-05-2014 M/s. Jaypee Infratech Ltd. Versus Amit Kumar, Uttar Pradesh & Others National Green Tribunal Principal Bench New Delhi
01-10-2012 Singhal Finstock (P) Ltd., Through its Director I.C. Singhal & Another Versus Jaypee Infratech Ltd. Through its Director Having office at Jaypee Greens & Others National Consumer Disputes Redressal Commission NCDRC



GST Number(s) for JAYPEE INFRATECH LIMITED

UTTAR PRADESH 09AABCJ9042R1ZV  



Directors

DIN Name Since
00009496 SAMEER GAUR 05-04-2007
00008125 SUNIL KUMAR SHARMA 05-04-2007
00009952 RAKESH SHARMA 14-03-2012
AACPA7385C PRAMOD KUMAR AGGARWAL 22-01-2018
AAMPM3775A SURENDER KUMAR MATA 01-06-2019
00913685 REKHA DIXIT 28-05-2010
00008480 MANOJ GAUR 05-04-2007

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