JAYPEE HOTELS LIMITED

Activity: Construction in Uttar Pradesh.
Amalgamated
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
07AACCJ1709Q1ZA
PAN No
AACCJ1709Q
CIN
L45202UP1980PLC024224
ROC
RoC-Kanpur
Incorporation Date
29-12-1980
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
024224
Registration Date
29-12-1980
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
22-07-2008
Last Balance Sheet Date
31-03-2008



Financials

Authorized Capital
Rs. 6000,00,000
Paid Up Capital
Rs. 5549,00,000



Contact Information

E-Mail Address
pnkumar@jaypeehotels.com
Registered Address
JAYPEE PALACE HOTEL,VILL-TORA, FATEHABAD ROAD, AGRA UP 000000 IN







Some PAST Judgements / Case Laws similar to JAYPEE HOTELS LIMITED

Last Checked Past / Closed Litigation On 07-09-2023 11:45
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for JAYPEE HOTELS LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for JAYPEE HOTELS LIMITED

DELHI 07AACCJ1709Q1ZA  



Directors

DIN Name Since
00019088 SUBRAMANIAN KRISHNASWAMY 30-07-2002
00008125 SUNIL KUMAR SHARMA 26-12-2005
00023037 MANJU SHARMA 25-03-1998
00079437 GUNJIT SINGH 07-03-2005
00022014 RITA DIXIT 25-03-1998
01571764 RAJ BHARDWAJ NARAIN 27-07-2007
00025720 SUNITA JOSHI 26-12-2005
AAAPK1236E PRAN NATH KUMAR 11-03-1982
01876787 RAVI SREEN 29-10-2007
00041465 SIBENDRA KUMAR CHAKRABARTI 01-04-2004
00019760 BAL KRISHNA TAPARIA 07-03-2005

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