JAYPEE DEVELOPMENT CORPORATION LIMITEDActivity: Business Services in Uttar Pradesh.Active |
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GST Number(s) 8 Available. Click Here. |
PAN No AABCJ9515H |
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CIN U74140UP2007PLC052885 |
ROC RoC-Kanpur |
Incorporation Date 05-12-2007 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 052885 |
Registration Date 05-12-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 100000,00,000 |
Paid Up Capital Rs. 39546,00,000 |
Contact Information |
E-Mail Address geeta.solanki@jalindia.co.in |
Registered Address SECTOR-128 NOIDA NOIDA UP 201304 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to JAYPEE DEVELOPMENT CORPORATION LIMITEDLast Checked Past / Closed Litigation On 22-03-2023 05:25
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for JAYPEE DEVELOPMENT CORPORATION LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for JAYPEE DEVELOPMENT CORPORATION LIMITED |
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CHANDIGARH | 04AABCJ9515H1ZO | |
ANDHRA PRADESH | 37AABCJ9515H1ZF | |
UTTAR PRADESH | 09AABCJ9515H1ZE | |
MADHYA PRADESH | 23AABCJ9515H1ZO | |
MADHYA PRADESH | 23AABCJ9515H2ZN | |
CHATTISGARH | 22AABCJ9515H1ZQ | |
DELHI | 07AABCJ9515H1ZI | |
HIMACHAL PRADESH | 02AABCJ9515H1ZS |
Directors |
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DIN | Name | Since |
AEHPS7782N | AWDHESH KUMAR SINGH | 01-09-2017 |
00008085 | JAI PRAKASH GAUR | 20-08-2016 |
00020702 | URVASHI GAUR | 14-03-2012 |
AUDPS4654B | Geeta Solanki | 01-04-2019 |
00913685 | REKHA DIXIT | 21-06-2011 |
AAPPJ6547C | JAGMOHAN KUMAR | 01-06-2018 |
00190017 | RADHA KRISHNA PANDEY | 29-06-2012 |
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