JAYPEE CEMENT LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Uttar Pradesh.Amalgamated |
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GST Number(s) 3 Available. Click Here. |
PAN No AADCB1675Q |
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CIN U26941UP2004PLC029175 |
ROC RoC-Kanpur |
Incorporation Date 19-10-2004 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 029175 |
Registration Date 19-10-2004 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 12-09-2008 |
Last Balance Sheet Date 31-03-2008 |
Financials |
Authorized Capital Rs. 100000,00,000 |
Paid Up Capital Rs. 35595,07,000 |
Contact Information |
E-Mail Address sectl.dept@jalindia.co.in |
Registered Address 5, PARK ROAD HAZRAT GANJ LUCKNOW UP 000000 IN |
Alternate Address SECTOR-128, NOIDA 201304 UP |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to JAYPEE CEMENT LIMITEDLast Checked Past / Closed Litigation On 10-03-2023 08:49
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15-11-2017 | Jaypee Sidhi Cement Plant V/S Commissioner of Central Excise and Service Tax | Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
02-12-2016 | Jaypee Sidhi Cement Plant & Others Versus State of Madhya Pradesh & Others | High Court of Madhya Pradesh |
29-06-2012 | M/s. Jaypee Rewa Cement Versus Union of India rep. by General Manager NF Railway, Maligaon | High Court of Gauhati |
14-02-2008 | Jaypee Rewa Cement Versus State Of Madhya Pradesh | High Court of Madhya Pradesh |
04-02-2004 | M/s. Chitivalasa Jute Mills Versus M/s. Jaypee Rewa Cement | Supreme Court of India |
22-08-2001 | Messrs Jaypee Rewa Cement Versus Commnr. of Central Excise, M.P | Supreme Court of India |
22-08-2001 | Jaypee Rewa Cement Versus Commissioner of Central Excise, M. P | Supreme Court of India |
GST Number(s) for JAYPEE CEMENT LIMITED |
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WEST BENGAL | 19AADCB1675Q1Z3 | |
JHARKHAND | 20AADCB1675Q1ZK | |
CHATTISGARH | 22AADCB1675Q1ZG |
Directors |
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DIN | Name | Since |
00008125 | SUNIL KUMAR SHARMA | 19-10-2004 |
00008293 | SUNNY GAUR | 29-12-2005 |
00008419 | PANKAJ GAUR | 01-07-2008 |
00009952 | RAKESH SHARMA | 27-12-2006 |
00215393 | NAVEEN KUMAR SINGH | 01-07-2008 |
00387576 | VIJAI KUMAR JAIN | 29-12-2005 |
00020779 | RAHUL KUMAR | 29-12-2005 |
00229692 | RAM BAHADUR SINGH | 29-12-2005 |
00009507 | HARISH KUMAR VAID | 19-10-2004 |
00020847 | PRABODH VRAJ LAL VORA | 29-12-2005 |
00020021 | SUBHASH CHANDRA BHARGAVA | 29-12-2005 |
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