Some PAST Judgements / Case Laws similar to JANARDAN AND COMPANY LIMITED
Last Checked Past / Closed Litigation On 05-07-2022 05:02
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04-01-2022 |
Janardan Trimbak Wagh Versus The State of Maharashtra |
High Court of Judicature at Bombay |
03-08-2021 |
Janardan Sharma Versus GNCT of Delhi Through: its Chief Secretary & Others |
High Court of Delhi |
08-07-2021 |
Nagraj Janardan Patil Versus Jalgaon Jilha Sahakari Dudh Utpadak Sangh Limited, Jalgaon |
In the High Court of Bombay at Aurangabad |
20-04-2021 |
Satish Janardan Thakur & Another Versus Scheduled Tribe Caste Certificate Verification Committee, Pune Division Pune through its Member, Secretary & Others |
High Court of Judicature at Bombay |
06-04-2021 |
Madhuri Dattprasad Pitre Versus Govind Janardan Pitre |
High Court of Judicature at Bombay |
06-04-2021 |
Madhuri Dattprasad Pitre Versus Govind Janardan Pitre |
High Court of Judicature at Bombay |
31-03-2021 |
Janardan @ Shankar Tukaram Baing Versus The State of Maharashtra |
High Court of Judicature at Bombay |
31-03-2021 |
Janardan @ Shankar Tukaram Baing Versus The State of Maharashtra |
High Court of Judicature at Bombay |
04-02-2021 |
Arhant Janardan Sunatkari Versus The State of Maharashtra (Through Sanpada Police Station) |
High Court of Judicature at Bombay |
04-02-2021 |
Arhant Janardan Sunatkari Versus The State of Maharashtra (Through Sanpada Police Station) |
High Court of Judicature at Bombay |
29-09-2020 |
Janardan Versus Rekha & Others |
In the High Court of Bombay at Nagpur |
20-05-2020 |
Nilima Janardan, Anil Magre Versus Rajkumari Magre & Others |
High Court of Chhattisgarh |
29-04-2020 |
Quippo Construction Equipment Limited Versus Janardan Nirman Pvt. Limited |
Supreme Court of India |
06-03-2020 |
Saroj Dubey & Others Versus Janardan Prasad & Others |
High Court of Madhya Pradesh |
09-01-2020 |
Janardan Narsingh Mahajan Versus Messers Makhija Vohra Builders |
High Court of Judicature at Bombay |
18-09-2019 |
Janardan Dagdu Khomane & Another Versus Eknath Bhiku Yadav & Others |
Supreme Court of India |
28-08-2019 |
Suhas Janardan Chavan Proprietor of M/s. Suhas Hydro Systems & Others Versus Rajesh Housing Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
05-08-2019 |
Janardan Mitharam Jangale Versus Jagannath Rajaram Patil & Another |
High Court of Judicature at Bombay |
15-03-2019 |
Narendra Janardan Mhatre & Another Versus The State of Maharashtra & Others |
High Court of Judicature at Bombay |
21-01-2019 |
Janardan Versus The State of Maharashtra, through its Secretary, General Administration Department & Others |
In the High Court of Bombay at Nagpur |
17-01-2019 |
Janardan Prasad Pandey Versus Additional Commissioner |
High Court of Judicature at Allahabad |
02-07-2018 |
Director General, CRPF & Others Versus Janardan Singh & Others |
Supreme Court of India |
04-04-2018 |
Sameer Janardan Shedge Versus Santosh Shankar Potphode & Others |
High Court of Judicature at Bombay |
22-03-2018 |
Janardan Lal Versus U.P State Public Services Tribunal Indira Bhawan Lucknow & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
11-01-2018 |
Ramkrishna Janardan Bhat @ Ramkrishna Janardan Pinge Versus M/s. Gold Resorts & Hotels Pvt. Ltd., (Now Changed to Experion Hospitality Pvt. Ltd.) & Others |
In the High Court of Bombay at Goa |
29-12-2017 |
Magma Fincorp Ltd. & Another Versus Janardan Mishra |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
04-08-2017 |
Janardan Nirman Pvt Ltd. Versus Era Infra Engineering Ltd. & Another
|
High Court of Judicature at Calcutta |
16-09-2016 |
Janardan Vasant Patil & Others Versus Director General of Police & Another |
High Court of Judicature at Bombay |
01-07-2016 |
Velamati Chandrasekhara Janardan Rao Versus M/s. Sree Raja Rajeswari Paper Mills Limited & Another |
In the High Court of Judicature at Hyderabad |
25-04-2016 |
Janardan Prasad Versus Bihar State Housing Board Now (Jharkhand) & Others |
Jharkhand State Consumer Disputes Redressal Commission Ranchi |
13-01-2016 |
Prasad Janardan Kurade & Others Versus Nikita Prasad Kurade & Others |
High Court of Judicature at Bombay |
05-12-2015 |
Digambar Versus Janardan & Others |
In the High Court of Bombay at Aurangabad |
12-08-2015 |
Janardan Bhuwania & Others Versus Narayan Prasad Agarwal & Others |
National Consumer Disputes Redressal Commission NCDRC |
23-01-2015 |
TAC/03 Janardan Yadav & Others Versus The Union of India, Represented by the Secretary, to the Government of India, Ministry of Defence & Another |
Central Administrative Tribunal Guwahati Bench Guwahati |
11-09-2014 |
Shantidevi Ram Versus Janardan Ram |
High Court of Judicature at Calcutta |
01-08-2014 |
Janardan Tewari Versus Dy. D.C./A.D.M. (F & R) |
High Court Of Judicature At Allahabad Lucknow Bench |
17-07-2014 |
Janardan Prasad Mishra Versus U.P. Cooperative Federation Ltd. |
High Court Of Judicature At Allahabad Lucknow Bench |
04-07-2014 |
Ibrahim Aga & Another Versus Prakash Janardan Naik |
In the High Court of Bombay at Goa |
30-06-2014 |
Shyam Janardan Chaoudary Versus Asha Ramdas Katkar & Another |
In the High Court of Bombay at Nagpur |
12-06-2014 |
Paras Janardan Thorat Versus State of Maharashtra & Another |
High Court of Judicature at Bombay |
16-05-2014 |
Janardan Kundalikrao Pharande & Others Versus Ministry of Environment & Forest Through: Director, New Delhi |
National Green Tribunal Principal Bench New Delhi |
07-05-2014 |
Municipal Council Versus Kamal Janardan Yede & Another |
Maharshtra State Consumer Disputes Redressal Commission Nagpur |
28-03-2014 |
Janardan & Another Versus Jagdish Prasad & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
18-02-2014 |
Shripad Janardan Phadke Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
29-01-2014 |
Janardan Saju Patil Versus State of Maharashtra Through Police Inspector |
High Court of Judicature at Bombay |
02-01-2014 |
Bibi Jamila Khatoon & Others Versus Janardan Kunwar & Another |
High Court of Judicature at Patna |
06-11-2013 |
Janardan Yadav Versus State of U.P. |
High Court of Judicature at Allahabad |
12-07-2013 |
Sachin @ Aditya Janardan Kamble Versus The State of Maharashtra |
High Court of Judicature at Bombay |
28-02-2013 |
Janardan Singh Versus State of Uttaranchal |
High Court of Uttarakhand |
29-01-2013 |
Vitthal Janardan Phadke Versus Prabhakar Mohiniraj Wable & Others |
In the High Court of Bombay at Aurangabad |
03-01-2013 |
Janardan Tewary & Others Versus Jagdish Tewary & Others |
High Court of Judicature at Patna |
07-12-2012 |
Janardan Singh & Another Versus The Chancellor of the Universities cum Governor of Bihar through the Officer on Special Duty & Others |
High Court of Judicature at Patna |
03-12-2012 |
Maharashtra Industrial Development Corporation & Another Versus Rupesh Janardan Harne |
In the High Court of Bombay at Nagpur |
03-12-2012 |
Maharashtra Industrial Development Corporation & Another Versus Rupesh Janardan Harne |
In the High Court of Bombay at Nagpur |
29-10-2012 |
Dr. Krishna Ganpat Karekar & Another Versus Pradip Janardan Mangaonkar of Mumbai |
High Court of Judicature at Bombay |
01-08-2012 |
Chandrakant Janardan Dangre Versus State of Maharashtra & Others |
In the High Court of Bombay at Aurangabad |
17-07-2012 |
Smt. Vimlabai w/o Janardan Mahure & Another Versus State of Maharashtra & Another |
In the High Court of Bombay at Nagpur |
23-04-2012 |
Janardan Sada @ Matua Versus State (NCT of Delhi) |
High Court of Delhi |
02-04-2012 |
Smt. Rekha Janardan Kale Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
06-02-2012 |
Shailesh Janardan More Versus Dr. Balabhai & Others |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
05-01-2012 |
Janardan Daji Naik Versus Mahim Causeway Machhimar Co. op. Housing Society Ltd. & Others |
High Court of Judicature at Bombay |
12-08-2011 |
V.L. Tari since deceased through his LRs. & Others Versus Madhukar Janardan Mulay & Others |
High Court of Judicature at Bombay |
24-05-2011 |
Janardan Prasad Pan Versus Union Of India |
High Court of Judicature at Allahabad |
06-05-2011 |
Alok Kumar Mallick Versus Janardan Mahadani & Another |
High Court of Jharkhand |
06-05-2011 |
Smt. Muktabai Vassant Kamat & Others Versus Janardan G. Thaly & Co. & Others |
In the High Court of Bombay at Goa |
03-05-2011 |
Janardan Singh Versus State Of Bihar |
High Court of Bihar |
25-03-2011 |
Janardan Singh Versus District Magistrate/District Deputy Director Of Consolidation |
High Court of Judicature at Allahabad |
19-01-2011 |
Janardan Prasad Srivastava Versus State of U.P. |
High Court of Judicature at Allahabad |
12-01-2011 |
Janardan Sharma Versus Union Of India & Others |
High Court of Delhi |
03-09-2010 |
Janardan Prasad Singh, Upendra Kumar Singh, Lakshmy
Rani Kapoor
|
High Court of Bihar |
13-05-2010 |
Janardan Singh Versus State of Bihar |
High Court of Bihar |
13-05-2010 |
Janardan Singh Versus State of Bihar |
High Court of Bihar |
12-08-2009 |
Shri Ananta Janardan Patil & Others Versus The State of Maharashtra |
High Court of Judicature at Bombay |
22-07-2009 |
Shri Narayan Padu Patil since deceased through his legal heirs & Others Versus Shri raman Janardan Patil & Others
|
High Court of Judicature at Bombay |
03-12-2008 |
Shri Janardan Subajirao Wide Versus Sou. Rangubai Ramchandra Jagdale & Others
|
High Court of Judicature at Bombay |
03-12-2008 |
New India Assurance Company Limited Versus Bhimrao Janardan Vyavhare & Others |
In the High Court of Bombay at Nagpur |
26-09-2008 |
Janardan Maharaj Versus State Of Bihar & Another |
High Court of Judicature at Patna |
19-06-2008 |
Shri Janardan @ Govind Vassudeva Bhat & Another Versus Mortibai Ramchandra Bhat & Others
|
In the High Court of Bombay at Goa |
13-06-2008 |
Janardan Bezbarua Versus Oil India Ltd |
High Court of Assam |
11-03-2008 |
President/Secretary Pioneer Education Trust and Others Versus Janardan Mitharam Jangale
|
High Court of Judicature at Bombay |
09-01-2008 |
Janardan Jaishankar Jokharkar Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
05-10-2007 |
Prabhat Kumar Paul Versus Lakshmi Janardan Thakur |
High Court of Judicature at Calcutta |
09-08-2007 |
Janardan Urkuda Waghmare Versus Ratanlal Kashinath Gudekar
|
High Court of Judicature at Bombay |
28-03-2007 |
JANARDAN FAKIRA TANTAKWAR VERSUS STATE OF MAHARASHTRA
|
High Court of Judicature at Bombay |
28-03-2007 |
Janardan Fakira Tantakwar Versus State of Maharashtra
|
In the High Court of Bombay at Nagpur |
21-08-2006 |
State of West Bengal & Others Versus Sri Lakshmi Janardan Thakur & Others
|
Supreme Court of India |
31-07-2006 |
Durga Singh Versus Janardan Singh |
High Court of Madhya Pradesh |
26-06-2006 |
Janardan Versus Lila Rani Bakshi & Others |
High Court of Uttarakhand |
19-04-2006 |
State of Bihar & Others Versus Janardan Rai & Another |
Supreme Court of India |
01-12-2005 |
Dhirajlal Mangaldas Ruparel Versus Smt.Vaishali Janardan Rasal & Another |
High Court of Judicature at Bombay |
10-08-2005 |
Mrs.Sunanda Janardan Rangnekar Versus The Rahul Apartment No.11 Co-op Housing Society Limited
|
High Court of Judicature at Bombay |
24-06-2005 |
Janardan s/o. Ramchandra Bute (Wanjari) Versus Shri Ganapati Devasthan Tahsil, Deoli |
In the High Court of Bombay at Nagpur |
17-03-2005 |
Janardan Tiwari Versus Union of India (Through General Manager, Eastern Railway & Others) |
National Consumer Disputes Redressal Commission NCDRC |
15-03-2005 |
State of Bihar Versus Janardan Prasad Singh |
High Court of Bihar |
05-10-2004 |
National Insurance Co. Ltd. & Another Versus Janardan Govekar |
Goa State Consumer Disputes Redressal Commission Panaji |
01-10-2004 |
Janardan Prasad Singh Versus Jitendra Kumar |
Intellectual Property Appellate Board |
30-09-2004 |
Janardan Pandurang Lipane & Others Versus Sadhu Davji Lipane & Others
|
High Court of Judicature at Bombay |
28-09-2004 |
Gangadhar Janardan Mhatre Versus State of Maharashtra & Others
|
Supreme Court of India |
30-06-2004 |
Janardan Gautam Versus Ansal Housing & Construction Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
10-06-2004 |
The State of Maharashtra Versus Janardan Pundlik Kambale & Others
|
High Court of Judicature at Bombay |