JANAK GLOBAL RESOURCES PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Haryana.Active |
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CIN U17200HR2010PTC041252 |
ROC RoC-Delhi |
Incorporation Date 21-09-2010 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 041252 |
Registration Date 21-09-2010 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 250,00,000 |
Paid Up Capital Rs. 250,00,000 |
Contact Information |
E-Mail Address varungrover@amartex.com |
Registered Address PLOT NO. 315, INDUSTRIAL AREA, PHASE-1 PANCHKULA HR 134109 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to JANAK GLOBAL RESOURCES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 23-06-2022 12:16
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for JANAK GLOBAL RESOURCES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00019719 | KARAN GROVER | 21-09-2010 |
00019241 | VARUN GROVER | 21-09-2010 |
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