JAIPRAKASH POWER VENTURES LIMITED

Activity: Electricity, Gas & Water companies in Madhya Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
5 Available. Click Here.
PAN No
AAACJ6297K
CIN
L40101MP1994PLC042920
ROC
RoC-Gwalior
Incorporation Date
21-12-1994
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
042920
Registration Date
21-12-1994
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
20-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 2005000,00,000
Paid Up Capital
Rs. 599600,00,000



Contact Information

E-Mail Address
sectl.dept@jalindia.co.in
Registered Address
Complex of Jaypee Nigrie Super Thermal Power Plant Tehsil Sarai Nigrie Singrauli MP 486669 IN
Alternate Address
JA HOUSE, 63, BASANT LOK VASANT VIHAR NEW DELHI 110057 DL IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to JAIPRAKASH POWER VENTURES LIMITED

Last Checked Past / Closed Litigation On 26-02-2023 02:35
22-08-2016 Jaiprakash Power Ventures Limited (Ertwhile M/S Bina Power Supply Company Ltd. since merged with Jaiprakash Power Ventures Limited) Sector 128, Noida- 201304 Uttar Pradesh & Another Versus Madhya Pradesh Electricity Regulatory & Others Appellate Tribunal for Electricity Appellate Jurisdiction
25-04-2014 M/s. Jaiprakash Power Ventures Limited Versus Himachal Pradesh Electricity Board Limited., & Another Appellate Tribunal for Electricity Appellate Jurisdiction
05-02-2014 M/s. Jaiprakash Power Ventures Limited (JPVL) Versus Himachal Pradesh State Electricity Board Ltd. & Another Appellate Tribunal for Electricity Appellate Jurisdiction
15-05-2012 PTC India Limited Versus Jaiprakash Power Ventures Ltd. High Court of Delhi



GST Number(s) for JAIPRAKASH POWER VENTURES LIMITED

MADHYA PRADESH 23AAACJ6297K5Z5  
UTTAR PRADESH 09AAACJ6297K1ZZ  
DELHI 07AAACJ6297K2Z2  
DELHI 07AAACJ6297K1Z3  
MADHYA PRADESH 23AAACJ6297K1Z9  



Directors

DIN Name Since
00008125 SUNIL KUMAR SHARMA 12-01-2015
00008480 MANOJ GAUR 10-12-2002
00028126 SHAM LAL MOHAN 30-09-2014
00364981 JAGMOHAN GARG 16-10-2019
01571764 RAJ BHARDWAJ NARAIN 12-01-2010
02284265 SHANTI SARUP GUPTA 26-07-2008
00011026 SUREN JAIN 12-01-2015
02327446 KESHAV PRASAD RAU 30-05-2015
AASPJ5976A SUREN JAIN 28-07-2019
02610012 RAVINDRA MOHAN CHADHA 12-08-2011
00026078 KAILASH NATH BHANDARI 30-09-2014
00397952 JAGANNATH GUPTA 14-03-2012
ABJPR6983K ANIL KUMAR RASTOGI 01-06-2017
03257012 MODALI KALI VENKATA RAMA RAO 09-12-2016
07677647 EDA RAMA KRISHNA 29-09-2018
00025720 SUNITA JOSHI 17-05-2014
00093039 PRAVEEN KUMAR SINGH 30-10-2010
02636247 ASHWANI KUMAR GOSWAMI 12-01-2010

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