DIN: 00512116

JAI PRAKASH JAISWAL

Companies Associated
CIN Company Name Status
U27107ML1996PLC004766 J C ENTERPRISES LTD Active
U01132AS1999PTC005847 SHREE SAI TEA ESTATE PRIVATE LIMITED Active
U27106AS2005PLC007889 SHREE SHIV SAI STEEL INDUSTRIES LIMITED Active
U27107AS1992PLC003736 J P STEELS LTD Active
U27109AS2000PLC006282 SHREE SAI SPONGE IRON LIMITED Under Process of Striking Off
U27107AS1991PLC003637 SHREE SANYEEJI ISPAT LIMITED Active
U27100AS2012PTC010890 SHREE SANYEEJI ROLLING MILLS PRIVATE LIMITED Under Process of Striking Off
U51909WB1992PTC056485 SHREE SANYEEJI SPONGE & ALLOYS PRIVATE LIMITED Active
U70109AS2019PTC019564 MAA KAMAKHYA AAA INFRA PRIVATE LIMITED Active
U45203AS2005PLC007643 SHRISTI RIVERINE LIMITED Active
U27107ML1996PLC008270 SHREE SANYEEJI STEELS LTD Active
U27109WB2004PLC098866 SHREE SANYEEJI STEEL & POWER LIMITED Active


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