JAGRAN PRAKASHAN LIMITED

Activity: Manufacturing (Paper & Paper products, Publishing, printing and reproduction of recorded media) in Uttar Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
8 Available. Click Here.
PAN No
AAACJ3404A
CIN
L22219UP1975PLC004147
ROC
RoC-Kanpur
Incorporation Date
18-07-1975
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
004147
Registration Date
18-07-1975
 
   



Listing Info

National Stock Exchange (NSE) listing as JAGRAN since 22-02-2006.

  ISIN Number: INE199G01027 ,   Instrument: EQ ,   Face Value: Rs. 2 ,   Paid-Up Value: Rs. 2

Bombay Stock Exchange (BSE) listing as JAGRAN* with code 532705 .

  ISIN Number: INE199G01027 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 2
Industry:- Publishing.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 7500,00,000
Paid Up Capital
Rs. 5928,24,000



Contact Information

E-Mail Address
secretarial@jagran.com
Registered Address
JAGRAN BUILDING 2 SARVODAYA NAGAR KANPUR UP 208005 IN



TradeMarks

Total 272 marks found.
DAINIK JAGRAN, Class 16, Accepted & Advertised
I NEXT, Class 41, Accepted & Advertised
DEVICE, Class 16, Accepted & Advertised
Jagran TV in HIndi as word mark, Class 16, Accepted & Advertised
JAGRAN TV, Class 16, Accepted & Advertised
Jagran TV, Class 16, Accepted & Advertised
Jagran TV in HIndi as word mark, Class 35, Accepted & Advertised
JAGRAN TV, Class 35, Accepted & Advertised
Jagran TV, Class 35, Accepted & Advertised
Jagran TV in HIndi as word mark, Class 41, Accepted & Advertised
JAGRAN TV, Class 41, Accepted & Advertised
Jagran TV, Class 41, Accepted & Advertised
DEVICE, Class 43, Registered
DEVICE, Class 7, Registered
MERA SHEHAR MERI GARIMA (LABEL), Class 16, Registered
MERA SHEHAR MERI GARIMA (LABEL), Class 35, Registered
My City My Pride, Class 16, Registered
My City My pride, Class 16, Opposed
My City My Pride (LABEL), Class 16, Opposed
My City My Pride, Class 35, Registered
My City My pride, Class 35, Opposed
My City My Pride (LABEL), Class 35, Opposed
DEVICE, Class 11, Registered
DEVICE, Class 5, Registered
My City My pride, Class 35, Registered
My City My pride, Class 16, Registered
DEVICE, Class 6, Registered
DEVICE, Class 36, Registered
DEVICE, Class 37, Registered
LOGO, Class 45, Registered
DEVICE, Class 15, Registered
DEVICE, Class 2, Registered
DEVICE, Class 38, Registered
DEVICE, Class 39, Registered
DEVICE, Class 41, Registered
DEVICE, Class 42, Registered
INEXTLIVE.COM (DEVICE), Class 16, Registered
JAGRAN BUILDCON, Class 35, Registered
JAGRAN (LABEL), Class 40, Registered
JAGRAN PEHEL (LABEL), Class 41, Registered
DAINIK JAGRAN, Class 41, Registered
DAINIK JAGRAN, Class 41, Registered
DAINIK JAGRAN, Class 35, Registered
DAINIK JAGRAN, Class 35, Registered
DEVICE, Class 10, Registered
DEVICE, Class 17, Registered
DEVICE, Class 18, Registered
DEVICE, Class 19, Registered
DEVICE, Class 12, Registered
DEVICE, Class 13, Registered
DEVICE, Class 14, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to JAGRAN PRAKASHAN LIMITED

Last Checked Past / Closed Litigation On 30-09-2023 15:57
04-08-2020 Jagran Prakashan Limited & Others Versus Presiding Officer, Labour Court & Others High Court of Judicature at Allahabad
04-08-2020 Jagran Prakashan Limited & Others Versus Presiding Officer, Labour Court & Others High Court of Judicature at Allahabad
29-05-2020 Jagran Prakashan Limited Versus Telegram FZ LLC & Others High Court of Delhi
29-08-2017 Jagran Prakashan Ltd V/S Commissioner of Central Excise, Delhi-I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
17-11-2015 Jagran Prakashan Limited & Another Versus Union of India High Court of Delhi
30-07-2014 Jagran Prakashan Ltd. Versus Commissioner of Income-tax, Kanpur Nagar High Court of Judicature at Allahabad
12-05-2014 Jagran Prakashan Ltd. Versus Deputy Commissioner of Income Tax High Court of Judicature at Allahabad
23-05-2012 Jagran Prakashan Limited Versus Deputy Commissioner of Income Tax TDS High Court of Judicature at Allahabad
28-07-1995 Jagran Prakashan Ltd. Versus Press Council of India High Court of Judicature at Allahabad
17-01-1990 Union of India Versus Jagran Prakashan and Others Supreme Court of India



GST Number(s) for JAGRAN PRAKASHAN LIMITED

MAHARASHTRA 27AAACJ3404A2ZA  
UTTAR PRADESH 09AAACJ3404A2Z8  
WEST BENGAL 19AAACJ3404A1Z8  
DELHI 07AAACJ3404A3ZB  
CHATTISGARH 22AAACJ3404A2ZK  
DELHI 07AAACJ3404A2ZC  
HIMACHAL PRADESH 02AAACJ3404A3ZL  
DELHI 07AAACJ3404A1ZD  



Directors

DIN Name Since
00020451 MAHENDRA MOHAN GUPTA 18-07-1975
00048386 ANUJ PURI 31-01-2013
00100801 JAYANT DAVAR 30-09-2014
00192466 SHAILESH GUPTA 28-11-1994
00317228 SUNIL GUPTA 01-10-1993
00322763 DILIP CHERIAN 31-01-2013
00398420 VIKRAM SAKHUJA 15-04-2016
AANPA5093J RAJENDRA KUMAR AGARWAL 04-10-2003
01798942 AMIT DIXIT 22-10-2011
AEQPJ6841J AMIT JAISWAL 01-04-2003
06643245 SATISH CHANDRA MISHRA 30-10-2013
00953796 SHASHIDHAR SINHA 04-09-2008
01057827 DHIRENDRA MOHAN GUPTA 18-07-1975
00167799 SHAILENDRA SWARUP 27-09-2019
00327249 SHAILENDRA MOHAN GUPTA 04-09-2008
00226837 DEVENDRA MOHAN GUPTA 04-09-2008
00156305 VIJAY TANDON 18-11-2005
00028734 SANJAY GUPTA 30-06-1993
06938773 RAVI SARDANA 30-09-2014

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