JAGJANANI TEXTILES LIMITED

Activity: Manufacturing (Textiles) in Rajasthan.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
08AAACJ6739Q1ZU
PAN No
AAACJ6739Q
CIN
L17124RJ1997PLC013498
ROC
RoC-Jaipur
Incorporation Date
01-04-1997
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
013498
Registration Date
01-04-1997
 
   



Listing Info

Bombay Stock Exchange (BSE) listing as JAGJANANI with code 532825 .

  ISIN Number: INE702H01018 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Textiles.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 1800,00,000
Paid Up Capital
Rs. 1560,00,000



Contact Information

E-Mail Address
jtlsgv@gmail.com
Registered Address
SCOs 33 and 34, RIICO Shopping Complex, Bagru Ext. I jaipur Jaipur RJ 303007 IN



TradeMarks

Total 1 marks found.
JT GOLD WITH LOGO[LABEL], Class 23, Abandoned




Some PAST Judgements / Case Laws similar to JAGJANANI TEXTILES LIMITED

Last Checked Past / Closed Litigation On 03-09-2023 11:10
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for JAGJANANI TEXTILES LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for JAGJANANI TEXTILES LIMITED

RAJASTHAN 08AAACJ6739Q1ZU  



Directors

DIN Name Since
01424171 KAVITA JAIN 29-03-2017
01905310 SHRI GOPAL VYAS 30-09-2015
05167933 SHAKTI SINGH SHEKHAWAT 29-03-2017
01713884 AKASHKUMAR BHARATBHAI SHAH 13-01-2006
HBIPS8336F AJAY SHARMA 04-04-2019
03125089 RAJESH CHUNILAL SHAH 29-03-2017
00075934 SHIV KUMAR SINGHAL 23-07-1997
AGLPJ5445M MANISH KUMAR JAIN 14-08-2014

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