J S PAPER PRIVATE LIMITED

Activity: Manufacturing (Paper & Paper products, Publishing, printing and reproduction of recorded media) in Rajasthan.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U21012RJ1990PTC005366 		ROC
RoC-Jaipur 		Incorporation Date
13-03-1990
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
005366 		Registration Date
13-03-1990 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 3,000



Contact Information
E-Mail Address
NA
Registered Address
231, MOTI MAGRI SCHEME, UDAIPUR RJ 313001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to J S PAPER PRIVATE LIMITED

Last Checked Past / Closed Litigation On 28-05-2022 22:38
25-04-2022 Neeraj Versus Sudhir Agrawal, Managing Director, DB Corp Limited, Dainik Bhaskar News Paper & Another High Court of Madhya Pradesh Bench at Indore
05-04-2022 KAHM Industries Pvt. Ltd. & Another Versus Punalur Paper Mills Ltd. & Others High Court of Judicature at Calcutta
01-04-2022 Pandiyan Paper Company, Salem Versus The Income Tax Officer, Salem High Court of Judicature at Madras
25-03-2022 Aloke kumar Das Versus Sudarshan Paper & Board Private Ltd. High Court of Judicature at Calcutta
23-02-2022 Khanna Paper Mills Ltd., Punjab Versus United India Insurance Co. Ltd., Punjab National Consumer Disputes Redressal Commission NCDRC
23-02-2022 L&T Finance Ltd., (formerly L&T Housing Finance Ltd.,) Chennai Versus Rajalakshmi Paper Mills Pvt. Ltd., Tiruppur & Others High Court of Judicature at Madras
04-02-2022 M/s. Solar Paper Mills Limited, Rep. by its Managing Director - Kumaran Kandasamy & Others Versus The State Rep. by The Deputy Commissioner of Income Tax, Chennai High Court of Judicature at Madras
25-01-2022 Cholan Paper & Board Mills Ltd., Represented by its Managing Director A.R.M. Govindarajan Kanceepuram Versus Tamil Nadu Electricity Regulatory Commission, Represented by its Secretary, Chennai & Others High Court of Judicature at Madras
18-01-2022 The Sirpur Paper Mills Limited & Another Versus Union of India & Others High Court of for the State of Telangana
13-01-2022 M/s. MBD Printographics Pvt Ltd. Versus M/s. Paragon Paper Industries & Others High Court of Delhi
10-01-2022 Pandiyan Paper Company, Salem Versus The Income Tax Officer, Ward-1(1), Income Tax Office, Salem High Court of Judicature at Madras
07-01-2022 Jay Ambe Industries Proprietor, Dineshkumar Bajranglal Somani Versus Garnet Specialty Paper Ltd. High Court of Gujarat At Ahmedabad
04-01-2022 Ellora Paper Mills Limited Versus The State of Madhya Pradesh Supreme Court of India
17-12-2021 Cholan Paper & Board Mills Ltd., Maduranthagam, Rep. by its Managing Director, A.R.M. Govindarajan Versus Tamil Nadu Electricity Regulatory Commission, Rep. by its Secretary, Egmore & Others High Court of Judicature at Madras
26-11-2021 Sri Srivastha Paper Mills (P) Ltd., Rep. by its Managing Director, D. Gnanavadivel Versus The Principal Secretary, Public Works Department, Government of TamilNadu, Chennai & Others High Court of Judicature at Madras
21-09-2021 JK Paper Limited Versus Securities and Exchange Board of India SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
03-09-2021 Khanna Paper Mills Ltd. Versus Gujarat State Board of School Textbooks High Court of Gujarat At Ahmedabad
31-08-2021 M/s. Venkatalakshmi Paper & Boards Pvt. Ltd., Rep. by its Executive Director Versus The Commissioner of Customs, Tuticorin & Others Before the Madurai Bench of Madras High Court
27-08-2021 Ellora Paper Mills Limited Versus State of Madhya Pradesh High Court of Madhya Pradesh
12-07-2021 Ellora Paper Mills Limited, through its duly authorized Director, Bandhoo Ram Balchandraram Prasad & Others Versus Union of India, Ministry of Road Transport and Highways, through its Secretary & Others In the High Court of Bombay at Nagpur
09-07-2021 The Management of M/s. Heritage Paper Mills Ltd., (Now known as Sri Vishnu Annamalaiyar Paper Mills Limited)Represented by its Managing Director, Vediyankudi Village, Puduvaya, Karaikudi Versus P. Sakthivel & Others Before the Madurai Bench of Madras High Court
30-06-2021 M/s. Saradhambika Paper & Board Mills Private Limited, Rep. by it s Director A. Sudha Versus The State Tax Officer, Assessment Circle, Gobichettypalayam & Another High Court of Judicature at Madras
16-04-2021 M/s. J.K. Paper Ltd. & Another Versus State of Orissa & Others High Court of Orissa
09-04-2021 M/s. Sree Sakthi Paper Mills Ltd., Kochi, Rep. by Its Executive Director A. Padmanabhan & Versus State of Kerala Represented by Its Principal Secretary, Department of Irrigation & Water Resources, Govt. Secretariat, Thiruvananthapuram & Others High Court of Kerala
10-03-2021 Rushikesh Paper Mills Pvt. Ltd. & Another Versus The Cosmos Co-Operative Bank Ltd. Debts Recovery Appellate Tribunal At Mumbai
01-03-2021 Punalur Paper Mills Limited Versus West Bengal Mineral Development & Trading Corporation Limited & Others Supreme Court of India
01-03-2021 Punalur Paper Mills Limited Versus West Bengal Mineral Development & Trading Corporation Limited & Others Supreme Court of India
23-02-2021 M/s. SKG Pulp & Paper Mills Pvt. Ltd. & Another Versus Assistant Provident Fund Commissioner (Compliance) & Others High Court of Judicature at Calcutta
23-02-2021 M/s. SKG Pulp & Paper Mills Pvt. Ltd. & Another Versus Assistant Provident Fund Commissioner (Compliance) & Others High Court of Judicature at Calcutta
16-01-2021 Karnataka State Pollution Control Board, Rep. by its Regional Officer, Gopalakrishna B. Sannatangi, Now M.N. Yoganand Karwar Versus K.L. Chandak, Executive Director, M/s. The West Coast Paper Mills Limited, Dandeli High Court of Karnataka Circuit Bench At Dharwad
24-12-2020 Indian Agro & Recycled Paper Mills Association Versus Tafcon Projects (India) Pvt. Ltd. (Tafcon) & Others High Court of Delhi
22-12-2020 Prudent ARC Limited Versus Sidha Neelkanth Paper Industries & Others High Court of Delhi
04-11-2020 M/s. Sree Murugan Paper Mills P Ltd., Now known as M/s. Sri Satya Sai Paper and Board Mills Pvt Ltd., Represented by its Authorized Signatory M. Samayakaruppasamy Versus The Chairman, Tamil Nadu Generation & Distribution Corporation Limited, Chennai & Others Before the Madurai Bench of Madras High Court
06-10-2020 JK Paper Limited Versus Securities and Exchange Board of India High Court of Judicature at Bombay
21-09-2020 Tularam Manikrao Hadge Versus M/s. Sudarshan Paper Converting Works, Juni Mangalwari In the High Court of Bombay at Nagpur
19-08-2020 Deccan Paper Mills Company Limited Versus Regency Mahavir Properties & Others Supreme Court of India
19-08-2020 Deccan Paper Mills Company Limited Versus Regency Mahavir Properties & Others Supreme Court of India
07-08-2020 Voith Paper Fabrics India Ltd. & Others Versus Presiding Officer, Industrial Tribunal-cum-labour Court-II & Others High Court of Punjab and Haryana
19-05-2020 M/s. Seshasayee Paper and Boards Limited, Rep. by its Director (Finance) & Secretary, V. Pichai Versus The Assistant Commissioner of Income- tax, Circle I (1) High Court of Judicature at Madras
19-05-2020 M/s. Seshasayee Paper & Boards Limited, Rep. by its Director (Finance) & Secretary, V. Pichai Versus The Assistant Commissioner of Income- tax, Circle I (1) High Court of Judicature at Madras
04-02-2020 Vice President, Emami Paper Mills Ltd. Versus Presiding Officer, Labour Court & Another High Court of Orissa
04-02-2020 Sameera @ ParutheekuzhiyilSameera, Proprietor Versus Reghu, Proprietor, Metro Paper Products, Athanikkal, Malappuram now Proprietor, Malappuram Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
10-01-2020 Sirpur Paper Mills Ltd. Versus I.K. Merchants Pvt. Ltd. (Formerly known as I K Merchants) High Court of Judicature at Calcutta
20-11-2019 The West Coast Paper Mills Ltd., Represented by its Executive Director, K.L. Chandak & Another Versus The Assistant Commissioner (CT), Udagai, Nilgiris & Others High Court of Judicature at Madras
16-10-2019 Agarwal Coal Corporation Pvt. Ltd. Versus Sun Paper Mill Ltd. & Another National Company Law Appellate Tribunal
07-08-2019 Sphere International, a proprietorship concern through its proprietor Rakesh Jalan Versus Ecopack India Paper Cup Pvt. Ltd. High Court of Judicature at Bombay
18-07-2019 Servalakshmi Paper Limited & Others Versus State of Gujarat & Others High Court of Gujarat At Ahmedabad
17-07-2019 In the matter of: NUI Pulp and Paper Industries Pvt. Ltd. Versus M/s. Roxcel Trading GMBH National Company Law Appellate Tribunal
30-04-2019 Cella Space Limited (formerly known as Sree Sakthi Paper Mills Limited) Versus BSE Limited & Another SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
23-04-2019 Jai Narayana Paper & Board, Represented by its Properitor Jeyakumar, Viruthunagar Versus The State of Tamil Nadu, Represented by its Secretary to Government, Department of Commercial Taxes & Registration, Chennai & Others Before the Madurai Bench of Madras High Court
26-02-2019 The Commissioner of Customs (Preventive) Versus M/s. Tamil Nadu Newsprint & Paper Limited High Court of Judicature at Madras
22-02-2019 Manila Resorts Pvt. Ltd Versus Bahl Paper Mills Ltd & Others National Company Law Appellate Tribunal
11-02-2019 Swastik Paper & Packaging Versus Amit Upadhyaya High Court of Delhi
07-02-2019 The Commissioner of Income Tax, Thiruvananthapuram Versus Punalur Paper Mills Ltd., Kolkata High Court of Kerala
25-01-2019 Seshasayee Paper and Boards Limited Pallipalayam Cauvery R S P O, Erode Versus Union of India, Chennai & Another High Court of Judicature at Madras
11-01-2019 BILT Graphic Paper Products Ltd. & Others Versus The State of Maharashtra, through Secretary, Department of Irrigation & Others In the High Court of Bombay at Nagpur
20-11-2018 Senthil Kumar Versus Sri Venkatesha Paper & Boards, Represented by its Director Soundararajan Palani Taluk & Others High Court of Judicature at Madras
31-10-2018 M/s. Ramesh Paper Mart Versus M/s. Matrix Global Private Limited High Court of Delhi
23-10-2018 Pt Indah Kiat Pulp & Paper TBK Versus Union of India & Another High Court of Delhi
13-09-2018 Pepsico, Inc. Versus M/s. Savior Paper & Polymer Pvt. Ltd. High Court of Delhi
12-09-2018 Central Bank of India Versus Resolution Professional of the Sirpur Paper Mills Ltd. & Others National Company Law Appellate Tribunal
11-09-2018 M/s. A.K. Paper Products Pvt Ltd, Represented by its Director, Hyderabad Versus The Chairman, Central Board of Excise & Customs Department of Revenue, New Delhi & Others High Court of Judicature at Madras
07-09-2018 M/s. South India Paper Distributing Company Pvt. Ltd., Represented by its Authorised Signatory S. Palaniappan Versus Corporation of Chennai, Represented by the Commissioner, Chennai & Others High Court of Judicature at Madras
06-08-2018 Union of India Versus Rama Paper Mills Limited High Court of Delhi
11-07-2018 Shah Paper Mills Ltd. Versus Babban Singh Kedarnath Singh High Court of Gujarat At Ahmedabad
21-06-2018 Supreme Paper Mills Limited & Others Versus The State of West Bengal & Another High Court of Judicature at Calcutta
21-06-2018 Pr. Commissioner of Income Tax Cit(A) Versus M/s. Bank Note Paper Mill India Pvt. Ltd. High Court of Karnataka
21-05-2018 Suryaans Paper V/S Jt. Commissioner of Central Excise, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
11-05-2018 Orient Paper Mills Versus CCE, Bhopal Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
11-05-2018 National Paper Agency Versus Commissioner of Customs (Import), Nhava Sheva Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai
16-04-2018 Haryana Paper Distributors Pvt. Ltd. Versus Pr Commissioner of Income Tax 2 High Court of Gujarat At Ahmedabad
14-03-2018 Ecopack India Paper Cup Pvt. Ltd. Versus Sphere International High Court of Judicature at Bombay
16-01-2018 Malu Paper Mills Ltd. & Another Versus Commissioner of Central Excise, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
05-01-2018 Pudumjee Pulp & Paper Mills Ltd V/S Commissioner of Customs, Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
18-12-2017 Vinod Shamsunder Aneja Versus Paper Corrugation & Packaging Pvt. Ltd., Through its Director Tulsiram Kayal High Court of Judicature at Bombay
12-12-2017 Paper Products Ltd V/S Commissioner of Central Excise, Mumbai-III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
15-11-2017 In the Matter of: M/s. Agarwal Coal Corporation Private Limited Versus M/s. Sun Paper Mill Limited National Company Law Tribunal Chennai
08-11-2017 Pudumjee Pulp & Paper Mills Ltd V/S Commissioner of C. Ex. , Mumbai-II Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
01-11-2017 M/s. Vishnu Paper Products (P) Ltd., represented by its Executive Director, S. Nanthikeswaran, Chennai Versus The District Collector, Villupuram & Another High Court of Judicature at Madras
15-09-2017 Commr. of C. Ex. & Service Tax, Hyderabad-1 V/S Sirpur Paper Mills Ltd. Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
11-09-2017 Dy. Commissioner of Income-Tax Versus Sabarmati Paper Udyog Ltd. High Court of Gujarat At Ahmedabad
08-09-2017 Shaheed @ Mohammad, Shaheed Hussain Versus The State of Karnataka, By Paper Town Police, Bhadravathi High Court of Karnataka
05-09-2017 Gurmeet Singh & Another Versus M/s Prolific Paper Pvt. Ltd. High Court of Uttarakhand
04-09-2017 Jammu Paper Pvt. Ltd. Versus Shiv Pooja Traders National Company Law Appellate Tribunal
11-08-2017 West Coast Paper Mills V/S Commissioner of C. Ex. & S.T., Mangalore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
09-08-2017 Commissioner of Central Excise, Meerut V/S Manorama Paper Mills Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
19-07-2017 Ajitnath Steels Pvt. Ltd. VS Ellora Paper Mills Limited NATIONAL COMPANY LAW TRIBUNAL (MUMBAI BENCH)
15-06-2017 N.K. Paper Tube Industries V/S C.C.E., Jaipur-I Customs Excise Service Tax Appellate Tribunal New Delhi
07-06-2017 P. Ramachandran Versus Hindustan Paper Corporation, Calcutta High Court of Karnataka
29-05-2017 International Paper APPM Ltd V/S C.C.E. & S.T. Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
29-05-2017 HJI Division of Orient Paper Mills V/S CCE, Bhopal Customs Excise Service Tax Appellate Tribunal New Delhi
25-05-2017 Sugapriya Paper & Boards (P) Ltd., Represented by its Director V. Surya & Another Versus Tamil Nadu Generation & Distribution Corporation Limited (TANGEDCO), Chennai & Others Before the Madurai Bench of Madras High Court
19-05-2017 Century Pulp & Paper V/S CCE, Meerut-II Customs Excise Service Tax Appellate Tribunal New Delhi
12-05-2017 The West Coast Paper Mills Ltd V/S The Commissioner of Central Excise (Appeals), Mangalore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
11-05-2017 M/s. Naachiar Paper Boards Private Limited, Represented by its Authorised Signatory M. Samayakaruppasamy Versus The Chairman, Tamil Nadu Generation & Distribution, Chennai & Others Before the Madurai Bench of Madras High Court
17-04-2017 Commissioner of Central Excise, Nagpur V/S BILT Graphic Paper Products Ltd. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL WEST ZONAL BENCH, MUMBAI
29-03-2017 Century Pulp & Paper V/S CCE, Meerut Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
21-03-2017 Hindustan Paper Corporation Ltd V/S Commr. of C. Ex., Shillong Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
21-03-2017 M/s. Dev Prayag Paper Mill (Pvt.) Versus State of U.P. High Court of Judicature at Allahabad
15-03-2017 Andhra Pradesh Paper Mills Ltd V/S C.C.E., Cus. & S.T., Visakhapatnam-I Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad



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