J R SHARMA OVERSEAS LIMITEDActivity: Business Services in Delhi.Active |
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CIN U74899DL1989PLC034628 |
ROC RoC-Delhi |
Incorporation Date 11-01-1989 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 034628 |
Registration Date 11-01-1989 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 30-09-2008 |
Last Balance Sheet Date 31-03-2008 |
Financials |
Authorized Capital Rs. 50,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address ng_bobby@yahoo.co.in |
Registered Address 3622NETAJI SUBHASH MARG DARYA GANJ NEW DELHI Central Delhi DL 110002 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to J R SHARMA OVERSEAS LIMITEDLast Checked Past / Closed Litigation On 14-02-2021 00:08
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29-06-2015 | R.K. Sharma Versus Indian Overseas Bank & Others | National Consumer Disputes Redressal Commission NCDRC |
16-12-2013 | Chandigarh Overseas Private Limited & Another Versus Sona Sharma | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
18-11-2013 | Sunstar Overseas Ltd. Versus Prem Chand Sharma | High Court of Delhi |
12-01-2005 | M/s. J.R. Sharma Overseas Ltd. Versus Abner Pharmaceuticals Ltd. | High Court of Delhi |
04-05-2004 | Satyawati Sharma Versus Indian Overseas Bank | High Court of Delhi |
15-11-1996 | Indian Overseas Bank Versus K.K. Sharma | High Court of Delhi |
Directors |
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DIN | Name | Since |
00421647 | AMITA KAPUR SHARMA | 26-12-2006 |
00421609 | GOPAL SHARMA | 30-06-1992 |
00421562 | KIRAN SHARMA | 18-07-1992 |
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