J R AGRITECH PRIVATE LIMITED

Activity: Agriculture and Allied Activities in Uttar Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U01403UP2013PTC054562 		ROC
RoC-Kanpur 		Incorporation Date
10-01-2013
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
054562 		Registration Date
10-01-2013 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 200,00,000
Paid Up Capital
Rs. 200,00,000



Contact Information
E-Mail Address
rathimachinery@gmail.com
Registered Address
Vill Jagner, Post Hasangarh, Gonda Road, Iglas Aligarh Aligarh UP 202124 IN



TradeMarks

Total 1 marks found.
PRAKRITI (LABEL), Class 29, Abandoned




Some PAST Judgements / Case Laws similar to J R AGRITECH PRIVATE LIMITED

Last Checked Past / Closed Litigation On 07-05-2022 09:07
03-03-2020 In The Matter of: Achala Gold Agritech Investments Limited & Others Versus M/s. Achala Gold Agritech Investment Limited & Others National Company Law Appellate Tribunal
08-11-2019 Pan Seed Pvt. Ltd. Versus M/s. Kishan Green Field Agritech & Others High Court of Judicature at Calcutta
15-04-2019 Mayur Seeds Corporation & Agritech Versus National Seeds Corporation Limited High Court of Delhi
20-03-2019 Dhanuka Agritech Ltd. & Another Versus Ram Chander Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
21-01-2019 Sri Shanmukha Agro Traders Versus Shanmukha Agritech Limited High Court of Andhra Pradesh
10-01-2018 CC, New Delhi (ICD, TKD) V/S Daxen Agritech (India) Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
01-05-2017 M/s. Global Agritech, Represented by its Managing Partner Moideen Versus Authorised Officer, Indian Overseas Bank, Malappuram Debts Recovery Tribunal Ernakulam
11-09-2015 Narendra urangi & Others Versus M/s. Greenmint India Agritech Pvt. Ltd. & Another In the High Court of Judicature at Hyderabad
28-03-2012 Gopal Jaiswal Versus Masand Agritech & Others High Court of Judicature at Calcutta
04-03-2011 M.Satyanarayana & Others Versus M/s Farm Vision Agritech Rep. by its Managing Partner Obileshu & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
05-02-2010 M/s.Shobha Agritech, Represented by its Proprietor, P. Upender Reddy Versus M/s.Gubba Cold Storage Limited, Reptd. By its Managing Director & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
01-02-2010 Mr.G.V. Ramanaiah Versus M/s Crystal Agritech Ltd., Rep. by its Managing Director, Mr.K. Murali Mohan Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
05-12-2007 Sai Agritech Versus The Commissioner of Agriculture, Andhra Pradesh & Another High Court of Andhra Pradesh
20-03-2007 Varun Agritech & Another Versus The Assistant Director & Another High Court of Andhra Pradesh
16-04-2001 Messrs Scarlet Flowers and Agritech Limited Versus Messrs Oriental Floratech India Limited and Others Supreme Court of India
11-09-1997 Agritech Hatcheries and Food Limited and Others Versus Valuable Steels India Private Limited High Court of Judicature at Madras



Directors
DIN Name Since
02307174 RAVI RATHI 10-01-2013
06940184 RAKHI MOHTA 23-01-2015

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification



































DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.