Some PAST Judgements / Case Laws similar to J P FLOUR MILLS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 27-03-2021 03:14
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19-12-2019 |
Cochin Port Trust, Willingdon Island, Kochi, Represented by Its Chairman, Jacob Thomas & Others Versus Parisons Roller Flour Mills Private Limited, Calicut & Others |
High Court of Kerala |
14-08-2019 |
Meerut Roller Flour Mills Pvt. Ltd. Versus Commissioner of Income Tax & Another |
High Court of Judicature at Allahabad |
09-05-2019 |
The Dcit, Cochin Versus M/s. Ayyappa Roller Flour Mills Kottayam Ltd, Industrial Development Area, Kochi |
Income Tax Appellate Tribunal Cochin |
06-03-2019 |
Hardoi Baba Roller Flour Mills Pvt. Ltd Versus Commissioner of Income Tax |
High Court of Judicature at Allahabad |
01-02-2019 |
Parisons Roller Flour Mills Pvt. Ltd. Versus Commissioner of Income Tax |
High Court of Kerala |
17-01-2019 |
Principal Commissioner of Income-Tax Meerut Versus M/s. Meerut Roller Flour Mills (P) |
High Court of Judicature at Allahabad |
15-03-2018 |
The Commissioner of Income Tax (Central), Cochin Versus M/s. Parrisons Roller Flour Mills Pvt. Ltd., Calicut |
High Court of Kerala |
21-12-2017 |
M/s. Globe Roller Flour Mills Ltd. Versus The Commissioner of Trade Tax |
High Court of Judicature at Allahabad |
10-11-2017 |
Commr. of Central Excise, Kolkata IV V/S East India Flour Mills Pvt. Ltd. and Others. |
Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata |
18-08-2017 |
State of Jammu & Kashmir Versus M/s. Trikuta Roller Flour Mills Pvt. Ltd. & Others |
Supreme Court of India |
18-07-2017 |
Food Corporation of India, New Delhi, Represented by its Managing Director Versus Pallikkal Roller Flour Mills (P) Ltd., Ernakulam District, Represented by its Managing Director Sri. P. Poulose & Another |
High Court of Kerala |
12-01-2017 |
Annai Flour Mills (P) Ltd., Rep. by its Managing Director S. Suvindran Versus M/s. Muruhan & Co, Chennai |
High Court of Judicature at Madras |
29-11-2016 |
M/s. Shiv Shakti Flour Mills (P) Ltd. Versus Commissioner of Income Tax, Dibrugarh, C.R. Building, Dibrugarh |
High Court of Gauhati |
05-04-2016 |
M/s Barunei Roller Flour Mills (P) Ltd. & Others Versus State Bank of India
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High Court of Orissa |
03-03-2016 |
M/S Ashok Kumar Rice Oil & Flour Mills & Others Versus Recovery Officer & Others |
High Court of Judicature at Allahabad |
11-06-2015 |
Narayan Vinayak Desai & Others Versus Wallace Flour Mills Co. Ltd & Others |
High Court of Judicature at Bombay |
13-03-2015 |
Mima Flour Mills Pvt. Ltd. Versus Food Corporation of India |
High Court of Judicature at Calcutta |
12-11-2014 |
Gururaj Mini Roller Flour Mills Versus $The Addl. Commissioner of Income-tax, Range-I |
In the High Court of Judicature at Hyderabad |
07-11-2014 |
Manakamna Flour Mills Pvt. Ltd. & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
27-10-2014 |
Jayakrishna Flour Mills (P.) Ltd. Versus Assistant Commissioner of Income-tax, Co. Circle, Salem |
Income Tax Appellate Tribunal Chennai |
13-08-2014 |
Kewal Krishan Kumar & Another Versus Rudi Roller Flour Mills |
High Court of Delhi |
10-04-2014 |
The Commissioner of Income Tax Versus M/s. Itarsi Oil & Flour Mills, Raipur |
High Court of Chhattisgarh |
09-01-2014 |
Kalyan Roller Flour Mills (P) LTD. Versus Commissioner of Commercial Taxes, Andhra Pradesh |
Supreme Court of India |
03-10-2013 |
M/s. Century Flour Mills Ltd Represented by its Joint Managing Director, Chennai Versus The Union of India Rep. By its Secretary Ministry of Finance Department of Revenue New Delhi & Others |
High Court of Judicature at Madras |
20-09-2013 |
R.R. Flour Mills Pvt. Ltd. & Others Versus State Bank of India & Others |
High Court of Madhya Pradesh |
12-08-2013 |
M/s Kumar Flour & Oil Mills Versus State of Punjab & Others |
High Court of Punjab and Haryana |
27-03-2013 |
Jayakrishna Flour Mills Pvt. Ltd., Rep. by its Director R.K. Mohan Versus The Chairman, Railway Board, New Delhi & Others |
High Court of Judicature at Madras |
18-02-2013 |
Union of India, rep. by The General Manager, Southern Railway, Chennai Versus Pondy Roller Flour Mills (Pvt) Ltd., represented by T.K. Abdulkhader |
High Court of Kerala |
09-07-2012 |
Navjivan Roller Flour & Pulse Mills Ltd. Versus National Insurance Company Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
04-04-2012 |
K. Venkatachalam & Other Versus Premier Roller Flour Mills Ltd. & Others |
Company Law Board Southern Region Bench Chennai |
07-03-2012 |
M/s. Hajipur Roller Flour Mills Versus The Bihar State Electricity Board & Others |
High Court of Judicature at Patna |
24-11-2011 |
M/S. Century Flour Mills Ltd rep. By Joint Managing Director, G. Raivindran Versus The Tamil Nadu Sales Tax Appellate Tribunal (Additional Bench) Chennai & Another |
High Court of Judicature at Madras |
19-10-2011 |
T. Ali M/s Kohinoor Roller Flour Mills represented by its Managing Director Versus M/s Koodal Industries Ltd., Through one of its Directors Thiru B.Sundarapandian |
Before the Madurai Bench of Madras High Court |
23-09-2011 |
Modern Flour Mills Pvt. Ltd Versus M/s KRBL Limited & Another |
Intellectual Property Appellate Board |
09-09-2011 |
M/s Vikram Roller Flour Mills Ltd Versus M/s KRBL Limited & Another |
Intellectual Property Appellate Board |
05-07-2011 |
Kayess Flour Mills Pvt. Ltd. Versus State Of Uttar Pradesh |
High Court of Judicature at Allahabad |
02-06-2011 |
Himachal Pradesh Finance Corpn V/S National Oil & Flour Mills & Another. |
Debt Recovery Appellate Tribunal At Delhi |
31-05-2011 |
Indopol Flour Mills Versus State of U.P. |
High Court of Judicature at Allahabad |
14-03-2011 |
The Commissioner of Income Tax Versus M/s Century Flour Mills Ltd. |
High Court of Judicature at Madras |
22-01-2011 |
M/s. Jayakirshna Flour Mills (P) Ltd., represented by its Director R.K. Mohan Versus Director General of Foreign Trade & Others |
Before the Madurai Bench of Madras High Court |
14-12-2010 |
Ms Jumdornal Kanrumal Oil and Flour Mills Versus Food Inspector,Didihatt Pithoragarh |
High Court of Uttaranchal |
21-09-2010 |
Howrah Flour Mills Ltd Versus Howrah Oil Mills Ltd. & Another |
High Court of Judicature at Calcutta |
11-08-2010 |
Jwalaprasad Ramgopal Agrawal & Another Versus Sunderpuria Steel & Roller Flour Mills P. Ltd. & Others |
Company Law Board Western Region Bench Mumbai |
11-05-2010 |
Nirapara Roller Flour Mills Pvt. Ltd. & Others Versus Ammini Karnan, Proprietrix & Others |
High Court of Kerala |
07-04-2010 |
M/s. Kittur Channamma Roller Flour Mills Ltd. Versus The Karnattaka Bank Ltd & Another |
High Court of Karnataka Circuit Bench At Dharwad |
17-03-2010 |
Gour Flour Mills Pvt. Ltd. Versus Sarada Cereals Pvt. Ltd. & Another |
High Court of Judicature at Calcutta |
03-02-2010 |
M/S. Kalyan Roller Flour Mills Pvt. Ltd. & Others VERSUS Central Power Distribution Company Of A.P. Ltd., Hyderabad & Others. |
High Court of Andhra Pradesh |
11-12-2009 |
M/s Tarlochan Singh Versus M/s Prem Flour Mills & Another |
Intellectual Property Appellate Board |
16-11-2009 |
Srinandan Singhal s/o Ramtilak & Another Versus Manjushree Roller Flour Mills, Rep. by Managing Partners & Others |
High Court of Karnataka |
23-10-2009 |
Assam Roller Flour Mills Association Versus Debeswar Bora & Others |
High Court of Gauhati |
01-09-2009 |
Om Oil & Flour Mills Ltd. Versus State of Orissa & Others |
High Court of Orissa |
16-07-2009 |
Kashmir Pulses Roller Flour Mills Versus State of J&K |
High Court of Jammu and Kashmir |
02-07-2009 |
M/S. Punathil Roller Flour Mills (P) Ltd Versus State of Kerala |
High Court of Kerala |
04-05-2009 |
Jai Bhagwan Oil & Flour Mills Versus Union of India & Others
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Supreme Court of India |
27-03-2009 |
Parisons Roller Flour Mills Pvt. Limited Versus State of Kerala, Represented by the Commissioner of Commercial Taxes
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High Court of Kerala |
07-03-2009 |
Shree Mahabir Rice & Flour Mills Versus State Pollution Control Board, Orissa, Bhubaneswar & Others |
High Court of Orissa |
27-02-2009 |
Tarlochan Singh Versus Prern Flour Mills & Others |
Intellectual Property Appellate Board |
12-12-2008 |
Yadav Flour Mills P. LTD. Versus Globus Agronics LTD. |
High Court of Delhi |
19-09-2008 |
N.V. Ravi, Managing Partner Versus M/S. Ayyappa Roller Flour Mills Ltd. & Another
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High Court of Kerala |
12-09-2008 |
Assam Roller Flour Mills Association Versus State of Assam & Others |
High Court of Gauhati |
07-07-2008 |
Annai Flour Mills Private Limited Versus The State of Tamil Nadu, represented by Secretary to Government, Energy Department & Others
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High Court of Judicature at Madras |
16-05-2008 |
M/s. Bakemans Industries Pvt. Ltd. Versus M/s. New Cawnpore Flour Mills & Others
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Supreme Court of India |
17-04-2008 |
Shakti Bhog Foods Limited Versus Jayakrishna Flour Mills Limited & Another
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Intellectual Property Appellate Board |
04-01-2008 |
DELHI FLOUR MILLS CO. LTD VERSUS RAM AVTAR
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High Court of Delhi |
05-10-2007 |
U.P. Roller Flour Mills Association & Others Versus Govt. of India & Others
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Supreme Court of India |
27-09-2007 |
Kewal Krishan Kumar Versus M/s. Rudi Roller Flour Mills (P) Ltd. & Another
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High Court of Delhi |
17-08-2007 |
Trinath Biswas Versus Raiganj Flour Mills Private Limited |
High Court of Judicature at Calcutta |
25-07-2007 |
Commissioner of Income Tax Delhi-I, New Delhi Versus M/s. Capital Flour Mills Pvt. Ltd.
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High Court of Delhi |
11-06-2007 |
M/s. Jass Roller Flour Mills (P) Ltd. Versus M/s. Sabari Roller Flour Mills (P) & Others
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High Court of Kerala |
04-06-2007 |
District Collector Versus Niradeepam Roller Flour Mills
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High Court of Kerala |
04-05-2007 |
Kishan Flour Mills Versus State |
High Court of Uttaranchal |
16-03-2007 |
Kash Ind Roller Flour Mills Versus UOI |
High Court of Jammu and Kashmir |
22-02-2007 |
Neelam Roller Flour Mills Private Limited and Another v/s Bank of Baroda and Others |
Debt Recovery Appellate Tribunal At Kolkata |
01-02-2007 |
Girish Gupta Versus Tirupati Roller Flour Mills (P.) Ltd. |
Company Law Board Southern Region Bench Chennai |
16-11-2006 |
Ruchi Soya Industries Limited. Versus Om Oil And Flour Mills Pvt. Ltd. & Others |
Intellectual Property Appellate Board |
30-10-2006 |
Vaishoo Flour Mills Versus Union of India & Others |
High Court of Jammu and Kashmir |
27-10-2006 |
Jai Bhagawan Oil And Flour Mills Versus Union Of India |
High Court of Assam |
29-09-2006 |
New Jammu Flour Mills Pvt. Ltd. Versus UNION OF INDIA |
High Court of Jammu and Kashmir |
01-09-2006 |
Neelam Roller Flour Mills Private Limited and Another v/s Bank of Baroda and Others |
Debt Recovery Appellate Tribunal At Kolkata |
08-08-2006 |
HVPN Versus Parkash Flour Mills |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
05-04-2006 |
Assam Roller Flour Mills Association Versus State Of Assam |
High Court of Assam |
08-09-2005 |
Mtnl Versus Om Shakti Roller Flour Mills (P) Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
10-08-2005 |
Sh.Vaishno Flour Mills Versus Union of India |
High Court of Jammu and Kashmir |
25-07-2005 |
Union of India, Rep by its General Manager, Madras Versus Jayakrishna Flour Mills (P) Ltd. Madurai District |
High Court of Judicature at Madras |
20-06-2005 |
Himanshu Flour Mills Ltd. Versus Madhya Pradesh State Electricity Board |
High Court of Madhya Pradesh |
17-05-2005 |
Karur Vysya Bank Ltd V/S Annai Mookambikai Roller Flour Mills Pvt. Ltd. and Others. |
Debts Recovery Tribunal Chennai |
13-04-2005 |
National Insurance Co. Ltd. Versus Puja Roller Flour Mills (P) Ltd. & Others |
Supreme Court of India |
10-02-2005 |
Shree Kishanganj Flour Mills (P) Ltd. Versus State of Bihar and Ors. |
High Court of Bihar |
05-01-2005 |
The State of Tamil Nadu Versus Tvl. Shree Murugan Flour Mills (P) Ltd. & Another
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High Court of Judicature at Madras |
19-10-2004 |
M/s.Subiksha Trading Services (P) Limited & Another Versus M/s.Century Flour Mills Limited
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High Court of Judicature at Madras |
17-07-2004 |
New Cawnpore Flour Mills Pvt.Ltd. Versus Bakemans Industries Pvt. Ltd. |
High Court of Delhi |
20-06-2004 |
Kalyanpuri Flour Mills Pvt. Ltd. Versus Jagmohan Kumar |
Intellectual Property Appellate Board |
12-04-2004 |
Bagdi Roller & Flour Mills Versus Union of India |
In the High Court of Bombay at Nagpur |
31-12-2003 |
Kalyanapuri Flour Mills (P) Ltd. Versus Tirupati Roller Flour Mills (P) Ltd. |
Intellectual Property Appellate Board |
19-12-2003 |
R.S.E.B. Versus M/s. Gayatri Oil & Flour Mills |
Rajasthan State Consumer Disputes Redressal Commission Jaipur |
31-10-2003 |
Maha Laxmi Flour Mills Pvt. Ltd V/S State of U.P. and Others. |
High Court of Judicature at Allahabad |
10-10-2003 |
Special Land Acquisition Officer Versus Wallace Flour Mills Co. Ltd. |
High Court of Judicature at Bombay |
04-08-2003 |
Konark Roller Flour Mills Pvt. Ltd. Versus New India Assurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
12-03-2003 |
MAHESWARI ROLLER FLOUR MILLS, MUTTUZAGUDA VILLAGE, RR DISTRICT VERSUS ADDITIONAL COMMISSIONER OF CIVIL SUPPLIES AND EX. OFFICIO SECRETARY TO GOVT., FOOD AND AGRICULTURE (CS) DEPT.
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High Court of Andhra Pradesh |
17-02-2003 |
Bhawani Roller Flour Mills Pvt. Ltd Versus Senior Regional Manager, Food Corporation Of India |
High Court of Judicature at Allahabad |