J N PORT PRIVATE LIMITED

Activity: Construction in Gujarat.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45209GJ2013PTC073918 		ROC
RoC-Ahmedabad 		Incorporation Date
09-03-2013
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
073918 		Registration Date
09-03-2013 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
28-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
dheerajgupta@cargomotors.com
Registered Address
SURVEY NO.511,PLOTNO.718, TPS NO 28, DEEP CHAMBERS OPP GANDHI ASHRAM, NR. CHANDRA BHAGA BRIDGE AHMEDABAD Ahmedabad GJ 380027 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to J N PORT PRIVATE LIMITED

Last Checked Past / Closed Litigation On 18-01-2021 03:39
07-01-2021 Mina Begum, Proprietor of M/s. M.N. Sultana Enterprise Versus The Kolkata Port Trust & Another High Court of Judicature at Calcutta
05-01-2021 M/s. Padia Timber Company(P) Limited Versus The Board of Trustees of Visakhapatnam Port Trust Through Its Secretary Supreme Court of India
01-12-2020 The Special Commissioner & Commissioner of Urban Land Ceiling & Urban Land Tax, Chennai & Others Versus Chennai Port Trust, Represented by its Estate Officer, Chennai High Court of Judicature at Madras
27-11-2020 S. Viswanathan Versus The Chairman, Chennai Port Trust, Chennai & Others High Court of Judicature at Madras
11-11-2020 The Chennai Port Trust, Represented by its Chairman, Chennai Versus M/s. Chettinad Logistics (P) Ltd., Chennai & Others High Court of Judicature at Madras
05-11-2020 Purnakala Versus The Chennai Port Trust, Represented by its Chairman, Chennai & Others High Court of Judicature at Madras
12-10-2020 Eleganz Interiors Private Limited Versus Premium Port Lounge Management Company Private Limited High Court of Delhi
17-09-2020 The Board of Trustees of the Port of Chennai, Chennai Versus M/s. X-Press Container Line (UK) Ltd., Mumbai & Others High Court of Judicature at Madras
24-07-2020 Torrent Minerals Pvt. Ltd. & Another Versus Board of Trustees for the Port of Kolkata & Others High Court of Judicature at Calcutta
02-06-2020 The Board of Trustees for the Port of Kolkata & Another Versus Hindustan Steel Works Construction Ltd. & Others High Court of Judicature at Calcutta
15-05-2020 Jawaharlal Nehru Port Trust & Another Versus Seatrans Shipping Ltd. & Another High Court of Judicature at Bombay
08-05-2020 Hindustan Steelworks Construction Limited Versus The Board of Trustees For The Port of Kolkata & Another Supreme Court of India
28-04-2020 M/s. Lots Shipping Company Limited, Kochi, Represented by Its Managing Director, Philip Mathews Versus Cochin Port Trust Board of Trustees, Kochi High Court of Kerala
16-03-2020 The Board of Trustees of Chennai Port Trust, Rep. by its Chairman, Chennai Versus M/s. Afcons Infra Structure Limited, Mumbai & Others High Court of Judicature at Madras
11-03-2020 Conceicao D'Costa Versus The Board of Trustees for the Mormugao Port In the High Court of Bombay at Goa
03-03-2020 Wellman Carbo Metalicks (India) Ltd. Versus Board of Trustees for the Port of Kolkta & Others High Court of Judicature at Calcutta
28-02-2020 Chennai Container Terminal Private Limited, Mumbai Versus The Board of Trustees for Chennai Port Trust, Chennai High Court of Judicature at Madras
10-02-2020 M/s. Purple Products Private Limited, Mumbai Versus The Commissioner of Customs (Sea Port), Chennai & Others High Court of Judicature at Madras
13-01-2020 The Board of Trustees of the Port of Calcutta Versus M/s. Marino Dredg Co. (P) Ltd. High Court of Judicature at Calcutta
06-01-2020 Cochin Port Trust, Represented by Its Chairman & Others Versus Sea Consortium Pvt. Ltd., Duxton Hill, Singapore, Represented By Their Local Agents, Forbes Gokak Ltd., Patvolk Division, Cochin & Another High Court of Kerala
03-01-2020 Omsai Shipping and Clearing Agency and Others V/S The Commissioner of Customs (Port), Kolkata Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
20-12-2019 Global United Shipping India Private Limited, (formerly known as Jalhansa Enterprises Pvt. Ltd.), Represented by its Director, Prem Kumar Menon, Chennai Versus Traffic Manager, Chennai Port Trust, Chennai High Court of Judicature at Madras
19-12-2019 Cochin Port Trust, Willingdon Island, Kochi, Represented by Its Chairman, Jacob Thomas & Others Versus Parisons Roller Flour Mills Private Limited, Calicut & Others High Court of Kerala
18-12-2019 M/s. Hyundai Engineering & Construction Co. Ltd., Represented by its Authorized Representative, New Delhi Versus V.O.Chidambaram Port Trust High Court of Judicature at Madras
06-12-2019 Kandla Port Workers Union Versus FCI & Others Supreme Court of India
05-12-2019 M/s. Kamarajar Port Limited, Chennai Versus M/s. G.A. Projects Private Limited, Chennai High Court of Judicature at Madras
27-09-2019 Chennai Port Trust Versus Chennai International Terminals Pvt. Ltd. & Others High Court of Judicature at Madras
25-09-2019 M/s. Kundil Sponge Iron Limited & Another Versus Board of Trustees of the Mormugao Port Trust, through its Secretary & Another In the High Court of Bombay at Goa
06-09-2019 Arup Kumar Roy Versus Board of Trustees for the Port of Kolkata & Others High Court of Judicature at Calcutta
22-08-2019 M/s. Haskoning B.V. Dutch Consulting Engineers & Architects rep. by its Power of Attorney holder Sunil Kumar Versus M/s. Kamarajar Port Ltd. High Court of Judicature at Madras
19-08-2019 Kamarajar Port Limited, Rep. by its General Manager (CS & BD) Versus Ennore Tank Terminal Private Limited, Rep. by its Authorised Signatory, Umesh Gajanan Rao Shedde High Court of Judicature at Madras
13-08-2019 Cochin Port Trust, Represented by Its Chairman & Others Versus A.V. Poulose High Court of Kerala
09-08-2019 Pratibha Shipping Company Limited (In Liquidation), Owner of MT Pratibha Cauvery, Through Official Liquidator of the Hon'ble Bombay High Court, Owners & Parties interested in the Vessel M.T. Pratibha Cauvery Presently berthed at the Port of Chennai & is represented herein by its Master Versus Praxis Energy Agents S.A., Rep. herein by its Power of Attorney Agent Ravindra Kumbhar & Others High Court of Judicature at Madras
31-07-2019 The Board of Trustees for the Port of Kolkata Versus German Express Shipping Agencies Pvt. Ltd. & Others High Court of Judicature at Calcutta
23-07-2019 Indian Shipping and Logistics Facility Pvt. Ltd., Rep.by its Director, Periyanayagapuram, Tuticorin Versus V.O.Chidambaranar Port Trust, Rep.by its Chairman, Administrative Office, Harbour Estate, Tuticorin & Another Before the Madurai Bench of Madras High Court
26-06-2019 Kamarajar Port Limited (formerly known as Ennore Port Limited), P.T. Lee. Chengalvaraya Naicker Malligai, Chennai Versus M/s. Afcons Infrastructure Limited, Chennai & Others High Court of Judicature at Madras
07-06-2019 Prabhu C. Chalwadi & Others Versus The Board of Trustees, Mormugao Port Trust & Others In the High Court of Bombay at Goa
06-06-2019 Airports Authority of India Versus Commissioner of Customs (Port -Export) & Another High Court of Judicature at Madras
04-06-2019 Management Committee, Paradip Port Versus C.G.I.T.-Cum-Labour Court High Court of Orissa
31-05-2019 Intech Instruments Versus Transnet Limited T/A South African Port Operations Supreme Court of Appeal of South Africa
14-05-2019 Mitali Ghose Versus The Board of Trustees for the Port of Kolkata & Others High Court of Judicature at Calcutta
30-04-2019 M/s. Green Port Shipping Agencies, Represented by its Partner S. Avudaiammal, Tuticorin Versus The Commissioner of Customs, Tuticorin & Another Before the Madurai Bench of Madras High Court
24-04-2019 M. Vadivelu Versus The Chairman, Chennai Port Trust, Chennai & Another High Court of Judicature at Madras
09-04-2019 Cossipore Commercial Society & Others Versus Board of Trustees for Port of Kolkata & Others High Court of Judicature at Calcutta
09-04-2019 T. Kubendra Prasad Versus The Chairman, Chennai Port Trust, Rajaji Salai, Chennai & Another High Court of Judicature at Madras
01-04-2019 Tuticorin Port Democratic Staff Union Versus Tuticorin Port Trust Supreme Court of India
30-03-2019 The Assistant Commissioner of Customs Prosecution Unit (Sea Port), Chennai Versus S. Suresh & Another High Court of Judicature at Madras
19-03-2019 B.M. Venkataramanagowda & Others Versus Executive Engineer, Public Works Port & Inland Water Transport Department & Others High Court of Karnataka
15-03-2019 Gautam Jeswara Versus Chairman, Kolkata Port Trust & Others High Court of Judicature at Calcutta
21-02-2019 Board of Trustees for the Port of Kolkata & Others Versus APL (India) Pvt. Ltd. & Others Supreme Court of India
15-02-2019 Essar Shipping Ltd. Versus The Board of Trustees for the Port of Calcutta Supreme Court of India
12-02-2019 M/s. Annam Steels Pvt Limited, Rep. by its Director, C. VijayKumar Versus Assistant Commissioner of Customs (Bonds), Office of the Commissioner of Customs (Port), Chennai & Another High Court of Judicature at Madras
14-12-2018 JSW Dharmatar Port Pvt. Ltd. & Others Versus Union of India, through the Secretary Department of Revenue, Ministry of Finance & Another High Court of Judicature at Bombay
12-12-2018 The Commissioner of Income Tax, Cochin Versus Cochin Port Trust, Willington Island, Kochi High Court of Kerala
06-12-2018 The Chairman V.O. Chidambaranar Port Trust & Others Versus Capt. Paul Nadar Bennet Singh Supreme Court of India
03-10-2018 A. Jeslin Jose Versus The Cochin Port Trust, Represented by Its Chairman & Another High Court of Kerala
11-09-2018 Indian Maritime University Cochin Campus, South End Reclamation Area Versus Cochin Port Trust Willington Island, Cochin, Rep. by Its Secretary & Others High Court of Kerala
10-09-2018 M/s. Shree Mallikarjuna Shipping Pvt. Ltd, (SMSPL), Represented by its Managing Director Satish Krishna Sail Versus The Under Secretary Department of PWD (Port & Inland Water Transport) & Others High Court of Karnataka
30-08-2018 M/s. Hiralal Chowhan & Company Versus The Board of Trust of the Port of Kolkata High Court of Judicature at Calcutta
29-08-2018 M/s. Hiralal Chowhan & Company Versus The Board of Trust of the Port of Kolkata High Court of Judicature at Calcutta
16-08-2018 M/s. Arss Infrastructure Projects Ltd. Versus Calcutta Haldia Port Road Company Ltd. High Court of Delhi
11-08-2018 Commissioner of Customs (Port-Imports), Custom House Versus Volvo India Pvt. Ltd. High Court of Judicature at Madras
06-08-2018 M/s. Karaikal Port Pvt. Ltd., Represented by its Deputy Manager N. Veeramanikandan Versus Marg Limited (formerly Marg Constructions Limited), Rep. by its Authorised Representative having its registered office at 'Marg Axis', Chennai & Another High Court of Judicature at Madras
27-07-2018 The Chairman V.O. Chidambaranar Port Trust, Tuticorin & Another Versus M. Sindhu Before the Madurai Bench of Madras High Court
13-07-2018 Krishnapatnam Port Company Ltd., rep. by its Managing Director Versus Cargill India Pvt. Ltd., rep. by its Authorized Signatory, Ravi Goel & Another In the High Court of Judicature at Hyderabad
03-07-2018 Bhagwati Prasad Lohia Versus Board of Trustees For Port of Calcutta High Court of Judicature at Calcutta
28-06-2018 The Board of Trustees of Chennai Port Trust, Rep. by its Chairman & Another Versus The State Level Scrutiny Committee/Principal Secretary to Government, Adi Dravidar & Tribal Welfare Department & Another High Court of Judicature at Madras
30-05-2018 M/s. Threekay Constructions, Through its Partner, N. Karuppasamy Versus The Chief Engineer, V.O. Chidambaranar Port Trust, Tuticorin & Another Before the Madurai Bench of Madras High Court
03-05-2018 The Board of Trustee of the Port of Mumbai Versus New India Assurance Co. Ltd. High Court of Judicature at Bombay
03-05-2018 B.P. Ganeriwala Versus Commissioner of Customs (Port), Kolkata Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata
01-05-2018 Engser Limited Versus Commissioner of Customs (Port), Kolkata Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata
27-04-2018 R. Baskar Versus The Chairman, Chennai Port Trust, Chennai & Others High Court of Judicature at Madras
27-04-2018 Chennai Port Trust Versus The Chennai Port Trust Industrial Employees Canteen Workers Welfare Association & Others Supreme Court of India
24-04-2018 South West Port Limited through its Unit Head & Authorised signatory Anthony Fernandes Versus State of Goa, through the Chief Secretary, Government of Goa, Secretariat & Others In the High Court of Bombay at Goa
05-04-2018 The Jawahar Nehru Port Trust Versus Starlog Enterprises Ltd. High Court of Judicature at Bombay
05-04-2018 Bengal Bonded Warehouse Limited & Another Versus Board of Trustees for the Port of Kolkata & Others High Court of Judicature at Calcutta
28-03-2018 Atlantic Shipping P Ltd, Chennai Versus Chennai Port Trust, Rep by its Chairman, Chennai High Court of Judicature at Madras
28-03-2018 M/s J.M. Baxi & Co., Chennai Versus Chennai Port Trust, Rep by its Chairman, Chennai High Court of Judicature at Madras
28-03-2018 GAC Shipping (India) Pvt Ltd Versus Chennai Port Trust, Rep by its Chairman, Chennai High Court of Judicature at Madras
27-03-2018 S.K. Parmanandan & Others Versus Board of Trustees of the Port of Mumbai & Others High Court of Judicature at Bombay
27-03-2018 S.K. Parmanandan & Others Versus Board of Trustees of the Port of Mumbai & Others High Court of Judicature at Bombay
23-03-2018 Chairman Board of Trustees for the Port of Calcutta Versus Kinjal Bearing Co. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
16-03-2018 State of Kerala, Represented by Its Principal Secretary, Department of Fisheries & Port & Others Versus M/S. Meka Dredging Co. Pvt Ltd., Mumbai, Represented by Its Power of Attorney Holder, K.S. Sandhya & Others High Court of Kerala
13-03-2018 Indianocean Shipping Pvt. Ltd., Rep. by its Head of Insurance & Legal, Anil T. Saigal Versus The Kamarajar Port Limited, Ennore, Rep. by its Chairman & Others High Court of Judicature at Madras
07-03-2018 The Chairman, Board of Trustees Cochin Port Trust Versus M/s. Arebee Star Maritime Agencies Pvt. Ltd. & Others Supreme Court of India
05-03-2018 Soma Clearing Agents Pvt. Ltd. Versus Commissioner of Customs (Port), Kolkata Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata
01-03-2018 The Board of Trustees of the Jawaharlal Nehru Port Trust Versus M/s. PSA Mumbai Investments Pte. Limited & Another High Court of Judicature at Bombay
01-03-2018 Chettinad International Coal Terminal Private Limited, Represented by its Director V. Chandramoleeswaran Versus Kamarajar Port Limited, Chennai & Others High Court of Judicature at Madras
01-03-2018 The General Secretary, Madras Port United Labour Union Bagat House, Chennai Versus Chennai Port Trust, Rep. by its Chairman, Chennai & Another High Court of Judicature at Madras
23-02-2018 Govind Bhimarao Kulkarni Versus Mormugao Port Trust Hospital (MPTH) National Consumer Disputes Redressal Commission NCDRC
15-02-2018 Chairman Cum Managing Director, Ennore Port Trust (Presently known as Kamarajar Port Limited) Versus V. Manoharan & Others Supreme Court of India
13-02-2018 Indianocean Shipping Pvt. Ltd., Represented by its Head of Insurance & Legal Anil T. Saigal Versus The Kamarajar Port Limited, Ennore, Rep. by its Chairman & Others High Court of Judicature at Madras
01-02-2018 M/s. Prachi Silks & Another Versus CC (Port-Export) Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
31-01-2018 Port Officer Versus Raghubhai Govindbhai High Court of Gujarat At Ahmedabad
31-01-2018 JSW Jaigarh Port Ltd V/S Commissioner of Central Excise, Kolhapur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
24-01-2018 Board of Trustee for the Port of Calcutta Versus Samir Patra High Court of Judicature at Calcutta
11-01-2018 Madras Port Trust Rajaji Salai, Chennai Rep. by its Chief Engineer Versus S&S Enviro Technologies Limited Ambattur Industrial Estate Chennai & Others High Court of Judicature at Madras
09-01-2018 Calcutta Port Shramik Union & Another Versus Board of Trustees For The Port Of Calcutta & Others High Court of Judicature at Calcutta
09-01-2018 M/s. Aman Exports Versus Commissioner of Customs (Port), Kolkata Customs Excise Service Tax Appellate Tribunal East Regional Bench Kolkata
08-01-2018 P. Kathir Raj Versus Tuticorin Port Trust, Represented by its Chairman, Thoothukudi Before the Madurai Bench of Madras High Court



Directors
DIN Name Since
00040201 VIMAL CHUNILAL GUJRAL 09-03-2013
00035037 ADITYA NANDA 09-03-2013

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