J L MORISON (INDIA) LIMITED

Activity: Trading in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
L51109WB1934PLC088167
ROC
RoC-Kolkata
Incorporation Date
15-10-1934
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
088167
Registration Date
15-10-1934
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
20-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 300,00,000
Paid Up Capital
Rs. 136,50,340



Contact Information

E-Mail Address
investors@jlmorison.com
Registered Address
20, SIR R.N. MUKHERJEE ROAD,CAL-1 TR.CO.FROM KARNATAKA WB 000000 IN
Alternate Address
PENINSULA BUSINESS PARK, 801, TOWER "A", 8TH FLOOR, SENAPATI BAPAT MARG, LOWER PAREL MUMBAI 400013 MH



TradeMarks

Total 116 marks found.
J L MORISON BUILDING GOODNESS, Class 3, Accepted & Advertised
J L MORISON BUILDING GOODNESS, Class 5, Accepted & Advertised
J L MORISON BUILDING GOODNESS, Class 10, Accepted & Advertised
MORISONS, Class 21, Accepted & Advertised
MORISONS BABY DREAMS, Class 21, Accepted & Advertised
MORISONS BABY DREAMS, Class 10, Accepted & Advertised
Morisons, Class 5, Accepted & Advertised
Morisons baby dreams, Class 8, Registered
Morisons*, Class 5, Registered
Morisons*- baby dreams- THE CHOICE OF SMART MUMS, Class 3, Registered
Morisons*- baby dreams- THE CHOICE OF SMART MUMS, Class 3, Registered
Morisons baby dreams, Class 5, Registered
Morisons baby dreams, Class 21, Registered
Morisons, Class 21, Registered
Morisons baby dreams, Class 25, Registered
Morisons, Class 25, Registered
Morisons, Class 28, Registered
Morisons baby dreams, Class 28, Registered
Morisons*- baby dreams- THE CHOICE OF SMART MUMS, Class 18, Registered
Morisons*- baby dreams- THE CHOICE OF SMART MUMS, Class 12, Registered
Morisons*, Class 18, Registered
Morisons*, Class 12, Registered
Morisons*, Class 20, Registered
Morisons*- baby dreams- THE CHOICE OF SMART MUMS, Class 20, Registered
Morisons baby dreams, Class 10, Registered
Morisons baby dreams, Class 3, Registered
MORISONS, Class 25, Registered
MORISONS BABY DREAMS, Class 25, Registered
Khushiyaan.....by Morisons*, Class 25, Registered
Morisons, Class 3, Registered
Morisons, Class 10, Registered
MORISONS*, Class 11, Registered
Morisons*, Class 3, Registered
Morisons* babydreams THE CHOICE OF SMART MUMS, Class 3, Registered
MORISONS, Class 10, Registered
SEASONS, Class 5, Registered
Khushiyaan.....by Morisons*, Class 28, Registered
Khushiyaan.....by Morisons*, Class 10, Registered
Khushiyaan.....by Morisons*, Class 21, Registered
MORISONS* BABY DREAMS THE CHOICE OF SMART MUMS, Class 11, Registered
MORISONS* BABY DREAMS THE CHOICE OF SMART MUMS, Class 24, Registered
Morisons*, Class 28, Registered
Morisons* babydreams THE CHOICE OF SMART MUMS, Class 28, Registered
MORISONS*, Class 24, Registered
MORISONS* BABY DREAMS THE CHOICE OF SMART MUMS, Class 18, Registered
MORISONS*, Class 18, Registered
Morisons*, Class 20, Registered
Morisons* babydreams THE CHOICE OF SMART MUMS, Class 20, Registered
Morisons*, Class 8, Registered
Morisons* babydreams THE CHOICE OF SMART MUMS, Class 8, Registered
MEDIGUARD, Class 3, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to J L MORISON (INDIA) LIMITED

Last Checked Past / Closed Litigation On 02-09-2023 13:02
23-08-2007 Nelson Morison Methew Versus State of Goa, as represented by Officer-In-Charge In the High Court of Bombay at Goa
23-08-2007 NELSON MORISON METHEW VERSUS STATE OF GOA High Court of Judicature at Bombay
19-04-2006 M/s. J L Morison (India) Ltd & Another Versus The Secretary Labour and Social Welfare Dept. & Another High Court of Karnataka
20-01-2000 J.L. Morison (India) Versus Asstt. Collr. Of Central Excise Supreme Court of India
12-01-2000 J.L. Morison Versus Assistant Collector Central Excise Supreme Court of India
27-08-1998 J.L. Morison (India) Ltd., In re Company Law Board Southern Region Bench Chennai
03-06-1986 Commissioner for Excise Versus L. Morison High Court of Karnataka
13-03-1981 J. L. MORISON, SON AND JONES (INDIA) LTD. VERSUS COMMISSIONER FOR EXCISE IN KARNATAKA High Court of Karnataka
16-07-1956 Sales Tax Officer Versus J L Morison Son And Jones (India) Ltd High Court of Judicature at Allahabad
04-03-1955 J. L. Morison Versus The Sales Tax Officer & Others. High Court of Judicature at Allahabad



Directors

DIN Name Since
00053329 RAGHU NANDAN MODY 28-05-1987
00258316 SANJAY KOTHARI 05-08-2011
00129782 SOHAN HANSRAJ SARDA 25-09-2017
AFCPG2859Q RAVINDRA GANGARAM GAJELLI 01-02-2017
ASFPN6597A SONAL NARAYAN NAIK 26-04-2018
06798909 DINESH SHARMA 24-12-2014
ANBPS6552K SOHAN HANSRAJ SARDA 01-02-2017
06518139 SAKSHI VARUNN MODY 29-05-2014
00204670 LALIT KUMAR BARARIA 01-02-2017

India's most comprehensive litigation gathering and reporting.

Get Litigation Report

LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., and / or our software development firms, and / or our marketing / channel partners and all of their employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.