J K PROJECTS PRIVATE LIMITED

Activity: Construction in Gujarat.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45203GJ2001PTC039576 		ROC
RoC-Ahmedabad 		Incorporation Date
21-05-2001
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
039576 		Registration Date
21-05-2001 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 25,00,000
Paid Up Capital
Rs. 25,00,000



Contact Information
E-Mail Address
jkprojectspvtltd@gmail.com
Registered Address
OFFICE NO. A-404, 4TH FLOOR, TIRUPATI PLAZA NEAR COLLECTOR OFFICE, ATHWAGATE SURAT GJ 395001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to J K PROJECTS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 17-09-2021 03:40
27-08-2021 M/s. K & J Projects Private Limited & Another Versus Madhya Pradesh Road Development Corporation & Another High Court of Madhya Pradesh
27-08-2021 Ansal Lotus Melange Projects Pvt. Ltd., Through Interim Resolution Professional, Devendra Umrao Versus Anuradha Mohan & Another National Consumer Disputes Redressal Commission NCDRC
24-08-2021 Avalon Projects, a Unit of GRJ Distributors & Developers Pvt. Ltd., through its Authorized Signatory Mr. Jasvir Singh, New Delhi Versus Adjudicating Officer, Rajasthan Real Estate Regulatory Authority, Jaipur & Others High Court of Rajasthan Jaipur Bench
11-08-2021 NRP Projects Private Limited, Royapettah, Chennai Versus Bharat Petroleum Corporation Limited, Chennai & Another High Court of Judicature at Madras
07-06-2021 Weiss Technik India Private Limited, Rep. by its Vice President – Projects and Services, Bhaskar Thobbi Versus Bollupalli Madhavilatha High Court of for the State of Telangana
07-06-2021 Weiss Technik India Private Limited, Rep. by its Vice President – Projects and Services, Bhaskar Thobbi Versus Bollupalli Madhavilatha High Court of for the State of Telangana
26-04-2021 M/s. P & C. Projects Pvt. Ltd., Erode, Represented by Its General Manager & Authorized Signatory T. Viswanathan Versus State of Kerala, Represented by The Principal Secretary, Department of Health & Family Welfare, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
20-04-2021 M/s. Plr Projects Private Limited Versus Mahanadi Coalfields Limited & Others Supreme Court of India
01-04-2021 M/s. G.A. Projects Private Limited Versus M/s. Kamarajar Port Limited High Court of Judicature at Madras
26-03-2021 Unicorn Infra Projects & Estates P. Ltd. Versus Securities and Exchange Board of India SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
16-03-2021 M/s. Tapaswi Infra Projects India Private Limited, Rep. by its Managing Director M. Indrasena Chowdary, Jubilee Hills, Hyderabad Versus Andhra Bank, rep. by its General Manager, Madhapur, Hyderabad & Another High Court of for the State of Telangana
15-03-2021 Rajawadi Arunodaya Co-op Hsg Soc Ltd. & Another Versus Value Projects Pvt Ltd. & Others High Court of Judicature at Bombay
12-03-2021 Chirag Infra Projects Pvt Ltd. Versus Vijay Jwala Co-op. HSG Soc Ltd. & Another High Court of Judicature at Bombay
12-03-2021 BLA Projects Private Limited Versus West Bengal Power Development Corporation Limited High Court of Judicature at Calcutta
08-03-2021 Edelweiss Asset Versus Gwalior Bypass Projects Ltd. National Company Law Appellate Tribunal
17-02-2021 NEPCON Nat. Engg., Projects Constru. & Others Versus Murapaka Satyanarayana & Others High Court of Andhra Pradesh
17-02-2021 M/s. Landmark Housing Projects Pvt. Ltd., Rep. by its Managing Director, T. Udayakumar, T.Nagar Versus Savithri Naidu & Others High Court of Judicature at Madras
12-02-2021 M/s. SBJ Projects (P) Ltd., Through its Director, Amit Kumar Bansal, Chhattisgarh Versus South Eastern Coalfields Limited, through its Chairman-cum-Managing Director, Chhattisgarh & Another High Court of Chhattisgarh
11-02-2021 M/s. Forzza Projects Private Limited, Tirur, Represented by Its Managing Director & Principal Officer Vellakkat Niaz (Within The Limits of Tirur Police Station) & Others Versus Principal Commissioner of Income Tax, Office of The Principal Commissioner of Income Tax (Central), Kochi & Another High Court of Kerala
10-02-2021 Arihant Shivank Infra Projects Limited & Another Versus Renu Maheshwari National Consumer Disputes Redressal Commission NCDRC
09-02-2021 Sneha Kinetic Power Projects Private Limited, Hyderabad Versus Income Tax Officer, Ward-3(3), Hyderabad Income Tax Appellate Tribunal Hyderabad
05-02-2021 General Manager, Northern Railways & Another Versus M/s. J & K Projects Construction Corporation Ltd. High Court of Punjab and Haryana
03-02-2021 Kolkata Metropolitan Development Authority Versus South City Projects (Kolkata) Ltd. & Another High Court of Judicature at Calcutta
01-02-2021 M/s. Sbipl Projects Limited Versus State of Haryana & Others High Court of Punjab and Haryana
01-02-2021 Qingdao Construction Enginering Group Company Limited - M/s. Venkata Rao Infra Projects Private Limited (JV) Versus Government of India Through Ministry of Road Transport & Highways represented by the Chief Engineer (NH, R&B) & Another In the High Court of Bombay at Goa
29-01-2021 Garg Projects Pvt. Ltd. Versus State of Telangana & Others High Court of for the State of Telangana
28-01-2021 Score Information Technologies Limited Versus GR Infra Projects Limited High Court of Delhi
28-01-2021 M/s. Confident Projects (India) Pvt. Ltd., Represented by its Director, Vasudevan Sudhindranath & Others Versus The Income Tax Department, Represented by Dr. K.J. Divya High Court of Karnataka
18-01-2021 Pranabesh Das & Another Versus M/s. Canopy Projects Ltd. National Consumer Disputes Redressal Commission NCDRC
14-01-2021 Haresh Bathija & Another Versus Ozone Projects Private Limited National Consumer Disputes Redressal Commission NCDRC
05-01-2021 HDFC Bank Ltd., Department for Special Operation, Lucknow Versus Avinash EM Projects Pvt. Ltd., through its Director Sudhir Kumar Awasthi, Delhi & Others Debts Recovery Appellate Tribunal at Allahabad
24-12-2020 Indian Agro & Recycled Paper Mills Association Versus Tafcon Projects (India) Pvt. Ltd. (Tafcon) & Others High Court of Delhi
23-12-2020 Pacific Projects Limited Versus Asstt Cit High Court of Delhi
22-12-2020 BNR Infrastructure Projects (P) Ltd., Represented by its Director, B. Charan Prasad Versus State of Tamil Nadu, Represented by its Secretary, Chennai & Others High Court of Judicature at Madras
22-12-2020 Dwarkadhis Projects Pvt. Ltd. Versus Punjab National Bank & Another High Court of Punjab and Haryana
18-12-2020 M/s. Newera Projects Versus M/s. Senbo Engineering Limited & Others High Court of Delhi
18-11-2020 M/s. The Waterbase Ltd., Rep. by its Company Secretary & Authorized Person R. Achuthan Versus M/s. KAP (India) Projects & Construction Pvt. Ltd., Rep. by its Managing Director K.V. Mohamed Zakir (Formerly Known as KAP (India) Constructions) High Court of Judicature at Madras
28-10-2020 M/s. Bhimaas Engineering & Projects Pvt. Ltd., Chennai Versus The Deputy Commissioner of Income Tax, Chennai High Court of Judicature at Madras
28-10-2020 Dwarkadhis Projects Pvt. Ltd., Delhi Versus J.S. Yadav National Consumer Disputes Redressal Commission NCDRC
27-10-2020 K.I.P.L. Vistacore Infra Projects J.V. Through its Partnership Utakarsh Balasaheb Patil Versus Ichalkaranjee Municipal Council Office at Council Office & Others High Court of Judicature at Bombay
07-10-2020 West Haryana Highways Projects Private Limited Versus National Highways Authority of India & Others High Court of Delhi
09-09-2020 RPP Infra Projects Ltd. Erode, Tamil Nadu Versus Mangalore SEZ Limited (MSEZL) High Court of Karnataka
26-08-2020 M/s. Utopia Projects Pvt. Ltd., Goa Versus Christopher Agnelo Pinto & Another National Consumer Disputes Redressal Commission NCDRC
20-08-2020 Jmc Projects (India) Ltd Versus Indure Private Limited High Court of Delhi
20-08-2020 Tamil Nadu Road Sector Project-II, Highways Department, Government of Tamil Nadu, R.A. Puram, rep. by its Superintending Engineer Versus M/s. VDB Projects (P) Ltd. & Others High Court of Judicature at Madras
18-08-2020 Univalue Projects Pvt. Ltd. Versus Union of India & Others High Court of Judicature at Calcutta
06-08-2020 Dwarkadhis Projects Pvt. Ltd., Delhi Versus Manoj Panwar & Another National Consumer Disputes Redressal Commission NCDRC
22-07-2020 M/s. V.K.R. Projects (P) Ltd, Represented by its Manging Director, V. KoteeswaraRao, Versus The Assistant commissioner (Sales Tax), Salem & Another High Court of Judicature at Madras
14-07-2020 M/s. Terracon Projects, Represented by its Proprietor S.V. Babu Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
14-07-2020 M/s. Terracon Projects, Represented by its Proprietor S.V. Babu Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
09-06-2020 Indu Eastern Province Projects Private Ltd., represented by its Director Versus Telangana Housing Board (Formerly Andhra Pradesh Housing Board), represented by its Vice Chairman and Housing Commissioner High Court of for the State of Telangana
15-05-2020 ISPAT Projects Ltd. Versus C. I. T., W. B.-I, Kolkata High Court of Judicature at Calcutta
06-05-2020 Ansal Lotus Melange Projects Private Limited Versus Punjab State Consumer Dispute Redressal Commission & Others High Court of Punjab and Haryana
12-03-2020 Joshi Technologies International, Inc-India Projects Versus Union of India High Court of Gujarat At Ahmedabad
03-03-2020 Abhishek Jain Versus Sandwoods Infratech Projects Pvt. Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
02-03-2020 Biswarup Sen Versus Attcon Projects Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
24-02-2020 M/s. Unique Omega Builders, Rep. By its Partner and Authorised Signatory P. Nalasamy Versus Mag Link Infra Projects (P) Ltd., Tamil Nadu High Court of Judicature at Madras
17-02-2020 Universal Projects Versus Prasanta Kumar Basak National Consumer Disputes Redressal Commission NCDRC
17-02-2020 Sonartori Projects & Another Versus Tapan Kumar Laha & Others National Consumer Disputes Redressal Commission NCDRC
17-02-2020 Sonartori Projects & Another Versus Tapan Kumar Laha & Others National Consumer Disputes Redressal Commission NCDRC
14-02-2020 VGN Projects Estates Pvt. Ltd., (formerly known as VGN Property Developers Pvt. Ltd.), Represented by its Authorised Signatory A. Rangappan Versus The Commissioner, Corporation of Chennai & Others High Court of Judicature at Madras
10-02-2020 Jai Bharathi Constructions Rep. by its Proprietor Mr.Surender Reddy, Telangana Versus The Executive Director (Signal Projects) Railway Board, Rail Bhavan, New Delhi & Others High Court of Judicature at Madras
10-02-2020 Tapas Kumar Barat & Another Versus M/s. Chowdhury Projects Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
04-02-2020 Nish Techno Projects Private Limited Versus Surat Municipal Corporation High Court of Gujarat At Ahmedabad
30-01-2020 GE Power India Ltd. (Formerly known as M/s. Alstom Projects Ltd.) Versus A. Aziz Supreme Court of India
29-01-2020 M/s. Outshiny India Pvt. Ltd. Represented by its Director T. Sridhar Versus Dee Ess Engineers India Projects Pvt. Ltd. Represented by its Head - Finance, Admin & HR S.S. Sivaprakash, Chennai High Court of Judicature at Madras
24-01-2020 Kalyani Saha & Another Versus M/s. Chowdhury Projects Pvt. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
24-01-2020 M/s. S & S Green Projects Private Limited Versus V. Sudhakar High Court of for the State of Telangana
24-01-2020 Jkm Infra Projects Limtied, Noida Thru. Directors Versus State of U.P. & Another High Court Of Judicature At Allahabad Lucknow Bench
23-01-2020 M/s. Simplex Projects Ltd. Versus State of Manipur & Others High Court of Manipur
23-01-2020 M/s. NRP Projects Private Limited, Chennai Versus M/s. Bharat Petroleum Corporation Limited, Chennai & Another High Court of Judicature at Madras
14-01-2020 M/s. Vijeta Projects & Industries Limited Versus Union of India & Others High Court of Jammu and Kashmir
10-01-2020 A. Balanarasimha Rao Versus A.P. Rajiv Swagruha Corporation Ltd., (Government of A.P. Undertaking) Bandlaguda Project, Rangareddy District, Rep. by its General Manager (Projects) Telangana State Consumer Disputes Redressal Commission Hyderabad
10-01-2020 Techno Unique Infratech Private Limited Versus Gammon Infrastructure Projects Limited & Others High Court of Judicature at Bombay
10-01-2020 Chakilam Laxmi Narasimha Rao Versus A.P. Rajiv Swagruha Corporation Ltd., (Government of A.P. Undertaking) Bandlaguda Project, Rangareddy District, Rep. by its General Manager (Projects) Telangana State Consumer Disputes Redressal Commission Hyderabad
09-01-2020 Dilip Choudhury Versus Pratishruti Projects Limited & Others High Court of Judicature at Calcutta
06-01-2020 Eco Drilling Fluids Private Limited Versus DSTR Infrastructures & Projects LLP National Company Law Tribunal New Delhi
03-01-2020 Indian Bank V/S Agri Gold Projects Ltd. and Others. DEBTS RECOVERY TRIBUNAL VISAKHAPATNAM
16-12-2019 M/s. Indian Oil Corporation Ltd., AP State Office, Hyderabad Versus M/s. N.R.P. Projects Private Ltd., Rep. by its Partner, Hitesh J. Patel High Court of Judicature at Madras
12-12-2019 Avani Projects & Infrastructures Limited Versus Official Liquidator, High Court, Calcutta High Court of Judicature at Calcutta
06-12-2019 M/s. PLR Projects Pvt. Ltd. Versus Mahanadi Coalfields Limited & Others Supreme Court of India
05-12-2019 State of Rajasthan Through Additional Chief Secretary Versus M/s. M M C Projects (India) Pvt Ltd. High Court of Rajasthan
05-12-2019 M/s. Kamarajar Port Limited, Chennai Versus M/s. G.A. Projects Private Limited, Chennai High Court of Judicature at Madras
03-12-2019 Kanak Projects Ltd.Stewarts & Lloyds of India Ltd. High Court of Judicature at Calcutta
29-11-2019 Madhucn Projects Ltd. Versus National Highways Authority of India & Another High Court of Delhi
20-11-2019 Suristh Tiwary Versus Amarpali Homes Projects Ltd. & Others High Court of Delhi
12-11-2019 M/s. Indu Projects Limited, rep. by its Chief Operating Officer, B.V. Bhaskar Reddy Versus Telangana Micro & Small Enterprises Facilitation Council, rep. by its Chairman, Commissionerate of Industries, Hyderabad & Another High Court of for the State of Telangana
24-10-2019 M/s. PLR Projects Pvt. Ltd. Versus Mahanadi Coalfields Limited & Others Supreme Court of India
24-10-2019 Masyc Projects Pvt Ltd. Versus Nilachal Iron And Power Ltd. High Court of Delhi
23-10-2019 M/s. Universal Projects Prop., Sourav Bhattacharyya Versus Prasanta Kumar Basak West Bengal State Consumer Disputes Redressal Commission Kolkata
16-10-2019 M/s. Madhucon Projects Limited & Another Versus State Bank of India High Court of for the State of Telangana
04-10-2019 Vedanta Limited, successor-in-interest of the erstwhile Sterlite Industries (India) Ltd, Tuticorin Versus Masyc Projects Pvt. Ltd., New Delhi High Court of Judicature at Madras
25-09-2019 Tecpro Systems Limited, Through its authorized representative Mr.D.Venkatasubramaniam Versus Telangana State Power Generation Company Limited, Represented by its Chief Engineer (Generation) Thermal Projects Construction-II High Court of for the State of Telangana
17-09-2019 Dilip Choudhury Versus Pratishruti Projects Limited & Others High Court of Judicature at Calcutta
12-09-2019 Amit Singh Chadha Versus Unitech Reliable Projects Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
12-09-2019 Taher Ali Industries & Projects (P) Ltd., Rep. by its Power Agent Mohamed Fakrudeen Versus The District Collector, Nagapattinam & Others High Court of Judicature at Madras
04-09-2019 Jameela Versus Puravankara Projects Ltd. & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
19-08-2019 J. Vengatesh & Others Versus M/s. Macro Marvel Projects Ltd., Rep. by its Director M. Ravikumar & Others High Court of Judicature at Madras
13-08-2019 Pandav Roy & Another Versus Merlin Projects Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
24-07-2019 BLA Projects Pvt. Ltd. Versus Asansol Durgapur Development Authority High Court of Judicature at Calcutta



Directors
DIN Name Since
06576471 AMBRISHKUMAR THAKARSHIBHAI PARJIYA 09-07-2018
08227774 THAKURSINGH MEHARBAN NAYAL 19-09-2018

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