J K MILLS LTD

Activity: Manufacturing (Textiles) in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U17200WB1946PLC013603 		ROC
RoC-Kolkata 		Incorporation Date
15-11-1946
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
013603 		Registration Date
15-11-1946 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 2,00,000



Contact Information
E-Mail Address
NA
Registered Address
16/1 A CREEK ROW KOLKATA WB 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to J K MILLS LTD

Last Checked Past / Closed Litigation On 27-07-2022 13:30
08-07-2022 Jagannath Parmeshwar Mills Pvt Ltd. Versus Logistics Pvt Ltd. High Court of Judicature at Bombay
06-07-2022 M/s. Vijayalakshmi Paper Mills, Rep by its Proprietor, Jeevanlatha Ramasamy, Dindugal & Another Versus M/s. K.M. Traders, A Partnership Firm rep by its Partner, M. Mohan Kumar High Court of Judicature at Madras
01-07-2022 Garden Silk Mills Limited & Another Versus Liquidator of Petrofils Cooperative Limited & Another High Court of Gujarat At Ahmedabad
29-06-2022 M/s. Shree Ganesh Steel Rolling Mills Ltd., Represented by its Director Ashok Kumar Saraf, Chennai Versus The Assistant Commissioner (ST)(FAC), Chennai & Others High Court of Judicature at Madras
15-06-2022 Empress Mills, A unit of Maharashtra State Textile Corporation Limited, Through its General Manager Versus Employees State Insurance Corporation, through its Recovery Officer & Another In the High Court of Bombay at Nagpur
13-06-2022 Ashok Dal & Oil Mills & Others Versus Securities and Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
10-06-2022 The Management of Sri Karthikeya Spinning and Weaving Mills Pvt Ltd., Formerly known as Perur Engineering Products, Coimbatore Represented by its Executive Director Versus The Presiding Officer, Labour Court, Coimbatore & Others High Court of Judicature at Madras
02-06-2022 K.T.V. Oil Mills Pvt Ltd., Represented by its Authorised Signatory, S. Duraibabu, Chennai Versus The Chief Engineer, Non Conventional Energy Sources, TANGEDCO, Chennai & Others High Court of Judicature at Madras
02-06-2022 M/S. R.S. RICE MILLS, THROUGH ITS PROPRIETOR SH. DARSHAN SINGH AND OTHERS VS DEBTS RECOVERY TRIBUNAL-I, SECTOR 17,CHANDIGARH THROUGH ITS PRESIDING OFFICER AND OTHERS In the High Court of Punjab and Haryana at Chandigarh
11-05-2022 Indian Jute Mills Association & Another Versus Union of India & Others High Court of Judicature at Calcutta
29-04-2022 N.K. Senkaliappan & Sri Chitra Mills, Represented by its Partner S. Kumar, Tirupur & Another Before the Madurai Bench of Madras High Court
26-04-2022 Sree Shanmuga Modern Rice Mills Pvt. Ltd., Bangarpet Versus The State of Karnataka, Rep. by the Principal Secretary, Department of Revenue, Bangaluru & Others High Court of Karnataka
12-04-2022 M/s. Kirlampudi Sugar Mills Limited, Represented by its Managing Director, Ch. Raghuram & Others Versus Recovery Officer-II, DRT, Department of Finance Services & Others High Court of Andhra Pradesh
05-04-2022 KAHM Industries Pvt. Ltd. & Another Versus Punalur Paper Mills Ltd. & Others High Court of Judicature at Calcutta
23-02-2022 Senior Intelligence Officer Directorate General of Goods and Services Tax Intelligence Trichy Regional Unit, Trichy & Others Versus M/s. Shri Nandhi Dhall Mills India Private Limited, Rep by its Managing Director S.A. Kumar, Salem & Others High Court of Judicature at Madras
23-02-2022 Khanna Paper Mills Ltd., Punjab Versus United India Insurance Co. Ltd., Punjab National Consumer Disputes Redressal Commission NCDRC
23-02-2022 North End Foods Marketing Private Limited Versus M/s. Jai Hanuman Rice & General Mills & Another High Court of Delhi
23-02-2022 L&T Finance Ltd., (formerly L&T Housing Finance Ltd.,) Chennai Versus Rajalakshmi Paper Mills Pvt. Ltd., Tiruppur & Others High Court of Judicature at Madras
18-02-2022 M/s. Mangalagiri Textile Mills Private Limited, Rep. by its Chairman, Dr. Goli Nagasaina Rao & Another Versus The State Bank of India, Rep. by its Authorized Officer & Another High Court of Andhra Pradesh
18-02-2022 M/s. Sri Balamurugan Mills, Rep. by its Partner V. Jayabalan, Coimbatore Versus The Tamil Nadu Sales Tax Appellate Tribunal, Coimbatore & Another High Court of Judicature at Madras
15-02-2022 M/S Gauhati Roller Flour Mills Ltd Versus Smti Premoda Medhi & Others High Court of Gauhati
10-02-2022 The Regional Provident Fund Commissioner-II, Kolkata Versus Hooghly Mills Company Limited & Another High Court of Judicature at Calcutta
04-02-2022 M/s. Solar Paper Mills Limited, Rep. by its Managing Director - Kumaran Kandasamy & Others Versus The State Rep. by The Deputy Commissioner of Income Tax, Chennai High Court of Judicature at Madras
01-02-2022 Tvl. Jai Renga Mills Ltd., Rep. by its Managing Director, K.R. Geetha Versus State of Tamil Nadu, Rep. by its Secretary to Government, Chennai & Another Before the Madurai Bench of Madras High Court
31-01-2022 M/s. Sri Marudhamalai Andavar Spinning Mills, Coimbatore Versus The Chairman, Tamil Nadu Generation and Distribution Corporation Limited, Chennai & Others High Court of Judicature at Madras
27-01-2022 VMT Spinning Mills India Private Limited, Rep. by its Directorate D. Sudha, Tamil Nadu Versus The Assistant Director Directorate of Enforcement Government of India, Chennai High Court of Judicature at Madras
25-01-2022 Cholan Paper & Board Mills Ltd., Represented by its Managing Director A.R.M. Govindarajan Kanceepuram Versus Tamil Nadu Electricity Regulatory Commission, Represented by its Secretary, Chennai & Others High Court of Judicature at Madras
21-01-2022 Nandhi Dhall Mills, Salem & Another Versus M/s. Kotak Mahindra Bank Ltd., Represented by its Chief Manager, Salem High Court of Judicature at Madras
19-01-2022 The Lakshmi Mills Co. Ltd., Coimbatore Versus The Assistant Commissioner of Income Tax, Company Circle-IV(1), Coimbatore High Court of Judicature at Madras
19-01-2022 Mannam Sugar Mills Co-Operative Limited Versus Deputy Superintendant of Police High Court of Kerala
18-01-2022 The Sirpur Paper Mills Limited & Another Versus Union of India & Others High Court of for the State of Telangana
06-01-2022 The Employee's State Insurance Corporation, Sub Regional Office, Rep. by its Joint Director Versus Tamil Nadu Jaibharath Mills Limited, Malayankulam Village, Tirunelveli Before the Madurai Bench of Madras High Court
04-01-2022 Ellora Paper Mills Limited Versus The State of Madhya Pradesh Supreme Court of India
03-01-2022 The Management, Karur District Cooperative Spinning Mills P. Ltd. Versus The Appellate Authority, Joint Commissioner of Labour (Gratuity) & Others Before the Madurai Bench of Madras High Court
29-12-2021 Bhupendra Singh Versus The Kisan Cooperative Sugar Mills Limited & Another High Court of Uttarakhand
23-12-2021 Sree Rajeshwari Mills Limited Versus Union of India, Rep. by its Chief Secretary Union Territory of Puducherry & Others High Court of Judicature at Madras
21-12-2021 M/s. Rajapalayam Mills Limited, Represented by its General Manager - Electrical B. Velvendan Versus Tamil Nadu Generation & Distribution Corporation Ltd. [TANGEDCO], Rep. by its Chairman cum Managing Director, Chennai & Others High Court of Judicature at Madras
17-12-2021 Cholan Paper & Board Mills Ltd., Maduranthagam, Rep. by its Managing Director, A.R.M. Govindarajan Versus Tamil Nadu Electricity Regulatory Commission, Rep. by its Secretary, Egmore & Others High Court of Judicature at Madras
16-12-2021 M/s. Malathi Roller Flour Mills, Rep. by its Partner S.S. Kailash, Bengaluru Versus Venkateshwara Stores, Bengaluru, Rep. by its Partner K.R. Dhanpal High Court of Karnataka
10-12-2021 M/s. Hoshiarpur Roller Flour Mills Private Limited & Another Versus Punjab National Bank, Circle Office, Hoshiarpur & Others High Court of Punjab and Haryana
07-12-2021 The Employee's State Insurance Corporation, Sub Regional Office, Madurai Versus M/s. Prabhu Spinning Mills (P) Limited, Dindigul High Court of Judicature at Madras
26-11-2021 Sri Srivastha Paper Mills (P) Ltd., Rep. by its Managing Director, D. Gnanavadivel Versus The Principal Secretary, Public Works Department, Government of TamilNadu, Chennai & Others High Court of Judicature at Madras
24-11-2021 M/s. Jeyakrishna Flour Mills (P) Ltd., Rep. by its Director, R.K. Mohan Versus The Assistant Commissioner (Commercial Tax), Thirupparankundram Assessment Circle, Madurai & Another Before the Madurai Bench of Madras High Court
17-11-2021 Arunachalagounder Textile Mills Ltd., Repd.its Authorised Signatory, S. Buvaneshwaran & Another Versus Tamil Nadu Generation and Distribution Corporation Limited (TANGEDCO), Chennai & Others High Court of Judicature at Madras
17-11-2021 M/s. Sri Balasubramania Mills Ltd., Represented by its Manager, P. Sakthivel, Coimbatore Versus Tamil Nadu Generation and Distribution Corporation Limited (TANGEDCO), Chennai & Others High Court of Judicature at Madras
12-11-2021 Management of Ramkumar Mills Pvt. Ltd., Rep. by its Director Shivakumar A. Yadalam, Bangaluru Versus The Secretary, Department of Labour, Government of Karnataka, Bengaluru & Others High Court of Karnataka
02-11-2021 Kongunadu Arts and Science College (Autonomous), Represented by its Secretary, G.N.Mills Post, Coimbatore Versus Senior Accounts Officer, Pension 24, O/o. The Principal Accountant General, (Accounts & Entitlements), Chennai & Others High Court of Judicature at Madras
29-10-2021 M/s. Rajapalaym Mills Limited, Rep. By S. Kanthimathinathan, President, Rajapalaym & Others Versus Government of India, Ministry of Textiles, Represented by the Secretary to the Government, New Delhi & Others High Court of Judicature at Madras
26-10-2021 Dr. U.N. Bora, Ex. Chief Executive Officer & Others Versus Assam Roller Flour Mills Association & Another Supreme Court of India
25-10-2021 The Krishnagiri District Co-operative Spinning Mills Ltd., Represented by its Administrator, Uthangarai, Krishnagiri District Versus The Regional Provident Fund Commissioner, Regional Office, Salem & Others High Court of Judicature at Madras
20-10-2021 Pariyur Amman spinning Mills (P) Ltd., Rep. by P.M. Viswanathan its Executive Director, Erode Versus Tamilnadu Generation and Distribution Corporation Ltd, (TANTEDCO), Rep.by its Chairman-cum-Managing Director, Chennai & Others High Court of Judicature at Madras
07-10-2021 Dhampur Sugar Mills Ltd., Through its vice President & Director Sh. J.P. Sharma, Uttar Pradesh Versus National Insurance Co. Ltd., Chairman & Managing Director & Others National Consumer Disputes Redressal Commission NCDRC
28-09-2021 Vishwakarma Textile Mills Versus State of Gujarat High Court of Gujarat At Ahmedabad
27-09-2021 M/s. New Victoria Mills & Others Versus Shrikant Arya Supreme Court of India
20-09-2021 M/s. Kwality Spinning Mills Ltd., Rep. by its Managing Director, Meyyappan Versus The Cotton Corporation of India Ltd., Coimbatore & Another High Court of Judicature at Madras
13-09-2021 Mohanlal Bhanulal, Rep. by its Proprietor, Hari Krishna Patwari, Andheri (East) Versus The Pondicherry Cooperative Spinning Mills Ltd., Rep. by its Managing Director & Others High Court of Judicature at Madras
09-09-2021 M/s. Jaihind Spinning Mills Limited, Rep. by its Director & Another Versus The Assistant Provident Fund Commissioner, Employees' Provident Fund Organisation, Salem & Another High Court of Judicature at Madras
08-09-2021 Terence Patrick Mills & Others Versus Pauline Clare Laboyrie & Others Court of Appeal of New Zealand
03-09-2021 Khanna Paper Mills Ltd. Versus Gujarat State Board of School Textbooks High Court of Gujarat At Ahmedabad
01-09-2021 Aurangabad Textile Mills., A Unit of National Textile Corporation (South Maharashtra) (Now – Western Region), Kotwalpura, Aurangabad, through its General Manager Versus The Vijayalaxmi Co-operative Housing Society Ltd., Shukleshwar Mandir Parisar, Fazalpura, Collector Office, Aurangabad, through its Secretary & Others In the High Court of Bombay at Aurangabad
27-08-2021 Ellora Paper Mills Limited Versus State of Madhya Pradesh High Court of Madhya Pradesh
12-08-2021 Trichur Co-Operative Spinning Mills Ltd. Represented by Its Managing Director Versus The Court of Industrial Tribunal, Palakkad & Another High Court of Kerala
11-08-2021 M/s. C.R. Mills (Coimbatore) Pvt.Ltd., Coimbatore Versus The Commissioner of Commercial Taxes, Chennai & Others High Court of Judicature at Madras
30-07-2021 Purushothaman Versus M/s. Jai Renga Mills (P) Limited, Represented through its Power Agent/Office Manager, S. Mohanram, Viruthunagar, & Another High Court of Judicature at Madras
29-07-2021 M/s. Suryalaxmi Cotton Mills Ltd. Versus Maharashtra State Electricity Distribution Ltd.(MSEDCL) through its Executive Engineer (Administration) Rural Circle, Nagpur & Another In the High Court of Bombay at Nagpur
29-07-2021 M/s. Ogun Steel Rolling Mills Pvt. Ltd., Rep., by its Chairman Managing Director, M. Paramasivam Versus State Tax Officer, Central Intelligence Wing I, Coimbatore High Court of Judicature at Madras
28-07-2021 M/s. Dhanalakshmi Mills Ltd., Rep. by its Manager, S. Krishnan Versus The Presiding Officer Labour Court, Coimbatore & Another High Court of Judicature at Madras
27-07-2021 The Employees' State Insurance Corporation, Sub Regional Office, Madurai Versus Sree Ayyanar Spinning and Weaving Mills Ltd., Virudhunagar Before the Madurai Bench of Madras High Court
27-07-2021 The Employees' State Insurance Corporation, Sub Regional Office, Madurai Versus Sree Ayyanar Spinning and Weaving Mills Ltd., Virudhunagar Before the Madurai Bench of Madras High Court
20-07-2021 M/s. Devimani Sizing Mills, Rep by its Partner - Narayanakrishnan Versus The State Tax Officer, Erode High Court of Judicature at Madras
14-07-2021 K.T. Oil Mills, Rep., by is Partner, S. Ramesh Versus The Commercial Tax Officer (Enf), Group VII, Coimbatore & Others High Court of Judicature at Madras
12-07-2021 Ellora Paper Mills Limited, through its duly authorized Director, Bandhoo Ram Balchandraram Prasad & Others Versus Union of India, Ministry of Road Transport and Highways, through its Secretary & Others In the High Court of Bombay at Nagpur
09-07-2021 Sri Ramalinga Choodambikai Mills Ltd., Tirupur Rep by its Director Versus Employees Provident Fund appellate Tribunal (Ministry of Labour & Employment) Government of India, New Delhi & Others High Court of Judicature at Madras
09-07-2021 The Management of M/s. Heritage Paper Mills Ltd., (Now known as Sri Vishnu Annamalaiyar Paper Mills Limited)Represented by its Managing Director, Vediyankudi Village, Puduvaya, Karaikudi Versus P. Sakthivel & Others Before the Madurai Bench of Madras High Court
08-07-2021 M/s. Amaravathi Spinning Mills (RJPM) Pvt. Ltd Rep. by its Director S. Murugan & Another Versus The Registrar Debts Recovery Tribunal & Another High Court of Judicature at Madras
08-07-2021 The Commissioner of Income Tax, Company Circle, Tirupur Versus Prabhu Spinning Mills (P) Limited, Tirupur High Court of Judicature at Madras
05-07-2021 M/s. Nithya Sizing and Weaving Mills Versus The Assistant Commissioner (CT) (FAC), Tiruppur Central II Circle, Tiruppur & Others High Court of Judicature at Madras
02-07-2021 The Regional Provident Fund Commissioner, Employees Provident Fund Organisation, Madurai & Others Versus M/s. Sri Nachammai Cotton Mills Ltd., Rep. by its Managing Director, Chettinad Before the Madurai Bench of Madras High Court
01-07-2021 Co-op Sugar Mills Anna Thozhilalar Sangam, Represented by its President P. Arul Mozhi, Puducherry & Others Versus The Union Territory of Puducherry, Rep. by The Chief Secretary Chief Secretariat, Puducherry & Others High Court of Judicature at Madras
01-07-2021 Sri Vakirakaaliamman Spinning Mills Pvt. Ltd., R. Jagadeeswaran, Director/Guarantor Versus State Bank of India, Rep. by its Authorised Officer & Assistant General Manager, Coimbatore High Court of Judicature at Madras
30-06-2021 M/s. Saradhambika Paper & Board Mills Private Limited, Rep. by it s Director A. Sudha Versus The State Tax Officer, Assessment Circle, Gobichettypalayam & Another High Court of Judicature at Madras
29-06-2021 Rajaguru Spinning Mills (P) Limited., (Unit III), Rep.by its Director, B. Siva Kumar Versus Recovery Officer, Office of the Recovery Officer, Salem & Others High Court of Judicature at Madras
29-06-2021 Prabartak Jute Mills Ltd. Versus Assistant Labour Commissioner & Others High Court of Judicature at Calcutta
24-06-2021 M/s. S.S.P.E.Cotton Mills Private Ltd., Rep. by its Managing Director S. Subramanian, Erode & Another Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Chennai & Others High Court of Judicature at Madras
23-06-2021 M/s. Thambbi Modern Spinning Mills Ltd., Rep., by the Managing Director, Salem Versus The Commissioner of Income Tax, Income Tax Department, Salem & Others High Court of Judicature at Madras
22-06-2021 SKT Textile Mills, Rep. By its Authorised Signatory, P.M. Nachimuthoo Versus The Commercial Tax Officer, Tirupur High Court of Judicature at Madras
22-06-2021 M/s. ENES Textile Mills Limited, Rep. By its Managing Partner N. Sumathi Versus The Sub-Registrar, Coimbatore & Another High Court of Judicature at Madras
21-06-2021 Lynette Joy Mills Versus ASB Bank Limited Court of Appeal of New Zealand
11-06-2021 Syed Amjad & Another Versus Shanmuga Modern Mills Private Limited, Kolar & Another High Court of Karnataka
25-05-2021 Vasantha Mills Limited, Cheran Towers, Coimbatore Versus Nandakumar Athappan & Others High Court of Judicature at Madras
25-05-2021 Vasantha Mills Limited, Cheran Towers, Coimbatore Versus Nandakumar Athappan & Others High Court of Judicature at Madras
25-05-2021 Vasantha Mills Limited, Cheran Towers, Coimbatore Versus Nandakumar Athappan & Others High Court of Judicature at Madras
25-05-2021 Vasantha Mills Limited, Cheran Towers, Coimbatore Versus Nandakumar Athappan & Others High Court of Judicature at Madras
13-05-2021 Carl James Peterson Versus Graham Howard Mills Court of Appeal of New Zealand
12-05-2021 M/s. Kamdhenu Limited Versus M/s. Aashiana Rolling Mills Ltd. High Court of Delhi
12-05-2021 M/s. Kamdhenu Limited Versus M/s. Aashiana Rolling Mills Ltd. High Court of Delhi
12-05-2021 M/s. Kamdhenu Limited Versus M/s. Aashiana Rolling Mills Ltd. High Court of Delhi
29-04-2021 Sri Naga Nanthana Mills Ltd., Through its Director Versus The Presiding Officer, Employees Provident Appellate Tribunal, New Delhi & Another Before the Madurai Bench of Madras High Court
23-04-2021 M/s. Arulmozhi Spinning Mills Private Limited, Represented by its Managing Director, M. Tharmaraj Versus Employees' State Insurance Corporation, Rep. by its Joint Director, Sub-Regional Office, Sidhupoondurai, Tirunelveli & Others Before the Madurai Bench of Madras High Court
22-04-2021 A 2731, The National Co.Op Sugar Mills Ltd., B. Mettupatty, Through its Managing Director Versus The Regional Provident Fund Commissioner II, Employees' Provident Fund Organization, Madurai & Others Before the Madurai Bench of Madras High Court



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