J K BOARD PRIVATE LIMITED

Activity: Manufacturing (Wood Products) in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U20101DL1998PTC094877 		ROC
RoC-Delhi 		Incorporation Date
07-07-1998
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
094877 		Registration Date
07-07-1998 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 30,00,000
Paid Up Capital
Rs. 1,20,000



Contact Information
E-Mail Address
pgoel_72@hotmail.com
Registered Address
K-89 A SHEIKH SARAI PHASE II NEW DELHI DL 110017 IN



TradeMarks

Total 0 marks found.




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