J J INFRA INDIA PRIVATE LIMITED

Activity: Construction in Andhra Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45209AP2011PTC078174 		ROC
RoC-Vijayawada 		Incorporation Date
22-12-2011
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
078174 		Registration Date
22-12-2011 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
28-09-2016
Last Balance Sheet Date
31-03-2016



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 5,00,000



Contact Information
E-Mail Address
kandrusanjeevroc@gmail.com
Registered Address
#47-10-37,RATHNADHAM ARCADE,1ST FLOOR NEAR DIAMOND PARK,DWARAKA NAGAR, VISAKHAPATNAM AP 530016 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to J J INFRA INDIA PRIVATE LIMITED

Last Checked Past / Closed Litigation On 24-10-2021 21:51
06-10-2021 Secretary, Rajasthan State Road Transport Corporation (RSRTC), Jaipur & Others Versus M/s. Kalptaru Infra Projects Pvt. Ltd., Through Director Surendra Kumar Bardiya, Jaipur High Court of Rajasthan Jaipur Bench
27-08-2021 Valluru Sivanath & Others Versus M/s. Sree Vijayabheri Infra, Rep. by its Managing Partner Vanama Venkateswara Rao & Another High Court of Andhra Pradesh
03-08-2021 M/s. Kakatiya Infra Versus Shyamapanth Venkatram High Court of for the State of Telangana
28-07-2021 IG3 Infra Limited, (Formerly known as ETL Infrastructure Services Limited & also as Indian Green Grid Group Limited), Chennai Versus D. Indira & Another High Court of Judicature at Madras
14-07-2021 A2Z Infraservices Ltd. & Another Versus Quippo Infrastructure Ltd.(Now Known As Viom Infra Ventures Ltd.) Supreme Court of India
17-06-2021 Hamraj Fashions Consultants P. Ltd. (Now known as Gilani Infra Pvt. Ltd.) Versus Securities and Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
26-03-2021 Unicorn Infra Projects & Estates P. Ltd. Versus Securities and Exchange Board of India SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
24-03-2021 M/s. Sankaranand Infra Versus The Managing Director, Tamil Nadu State Transport Corporation, Thanjavur Before the Madurai Bench of Madras High Court
16-03-2021 M/s. Tapaswi Infra Projects India Private Limited, Rep. by its Managing Director M. Indrasena Chowdary, Jubilee Hills, Hyderabad Versus Andhra Bank, rep. by its General Manager, Madhapur, Hyderabad & Another High Court of for the State of Telangana
12-03-2021 Chirag Infra Projects Pvt Ltd. Versus Vijay Jwala Co-op. HSG Soc Ltd. & Another High Court of Judicature at Bombay
12-03-2021 Chirag Infra Projects Pvt Ltd. Versus Vijay Jwala Co-op. HSG Soc Ltd. & Another High Court of Judicature at Bombay
09-03-2021 Linkquest Quippo Infra Limited Versus A2Z Infra Engineering Limited High Court of Delhi
08-03-2021 Pravin Electricals Private Limited Versus Galaxy Infra & Engineering Private Limited Supreme Court of India
01-03-2021 M/s. Ashman Infra Project Pvt. Ltd Rep. By Its Director Sri Mintu Nath Having Its Registered Office At Loknath Path, Assam & Another Versus Biprangshu Talukdar High Court of Gauhati
16-02-2021 M/s. Lotus Township & Infra Developers Pvt. Ltd. & Others Versus Jaideep Singh & Another National Consumer Disputes Redressal Commission NCDRC
10-02-2021 Arihant Shivank Infra Projects Limited & Another Versus Renu Maheshwari National Consumer Disputes Redressal Commission NCDRC
01-02-2021 Qingdao Construction Enginering Group Company Limited - M/s. Venkata Rao Infra Projects Private Limited (JV) Versus Government of India Through Ministry of Road Transport & Highways represented by the Chief Engineer (NH, R&B) & Another In the High Court of Bombay at Goa
28-01-2021 Score Information Technologies Limited Versus GR Infra Projects Limited High Court of Delhi
21-01-2021 M/s. Senthan Properties Versus M/s. S.V.S. Infra Services Pvt Ltd. High Court of for the State of Telangana
21-01-2021 M/s. Senthan Properties Versus M/s. S.V.S. Infra Services Pvt Ltd. High Court of for the State of Telangana
07-01-2021 Beigh Construction Company Private Limited Versus Varaha Infra Limited High Court of Delhi
04-12-2020 Dilip Buildcon Limited, Varaha Infra Limited Versus National Highways Authority of India, Through Its Chairman High Court of Delhi
05-11-2020 M/s. Sandur Manganese & Iron Ores Ltd., Represented by its Company Secretary, Md. Abdul Saleem, Bangalore Versus M/s. R.K. Infra & Engineering (India) Pvt. Ltd., Represented by its Director High Court of Karnataka Circuit Bench At Dharwad
02-11-2020 IIFCL Mutual Fund Versus Committee of Creditors of Gvr Infra & Others Supreme Court of India
27-10-2020 K.I.P.L. Vistacore Infra Projects J.V. Through its Partnership Utakarsh Balasaheb Patil Versus Ichalkaranjee Municipal Council Office at Council Office & Others High Court of Judicature at Bombay
06-10-2020 Mekal Infra Project Pvt. Ltd. Versus Prateek Airan Debts Recovery Appellate Tribunal at Allahabad
25-09-2020 VSAIPPL – Satyam Infra (JV) & Another Versus Coal India Limited & Others High Court of Judicature at Calcutta
21-09-2020 M/s. NTC Infra & Engineering Private Limited Represented by its Director S. Muthusamy, Versus The Assistant Commissioner (ST) & Others High Court of Judicature at Madras
09-09-2020 RPP Infra Projects Ltd. Erode, Tamil Nadu Versus Mangalore SEZ Limited (MSEZL) High Court of Karnataka
21-07-2020 Lords Creative Infra Solutions Pvt. Ltd. & Another Versus State of Uttarakhand & Another High Court of Uttarakhand
21-05-2020 Magic Eye Developers Pvt. Ltd. Versus Green Edge Infra Pvt. Ltd. & Others High Court of Delhi
16-03-2020 The Board of Trustees of Chennai Port Trust, Rep. by its Chairman, Chennai Versus M/s. Afcons Infra Structure Limited, Mumbai & Others High Court of Judicature at Madras
06-03-2020 Abhijeet Ashoka Infra Structure Pvt. Limited V/S The Joint District Registrar (Class-I) & The Collector of Stamps & Another In the High Court of Bombay at Nagpur
06-03-2020 Ritman Infra Ltd. & Others Versus Securities and Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
27-02-2020 Perfect Synergy Advisory Pvt. Ltd. Versus Sagar Infra Rail International Limited & Others High Court of Delhi
24-02-2020 M/s. Unique Omega Builders, Rep. By its Partner and Authorised Signatory P. Nalasamy Versus Mag Link Infra Projects (P) Ltd., Tamil Nadu High Court of Judicature at Madras
15-02-2020 M/s. Sai Infra Equipment-s Private Limited, Represented by its Director K. Elango & Another Versus M/s. L&W Constructions Private Limited, Represented by R. Madhusuthanan High Court of Judicature at Madras
15-02-2020 M/s. Sai Infra Equipment-s Private Limited, Represented by its Director K. Elango & Another Versus M/s. L&W Constructions Private Limited, Represented by R. Madhusuthanan High Court of Judicature at Madras
07-02-2020 India Affordable Housing Solutions, (IAHS) & Another Versus Konark Infra Developers Private Limited & Others High Court of Delhi
30-01-2020 M/s. IG3 Infra Limited, Rep. by its Director, Rukmini Thiagarajan, Thoraipakkam, Chennai Versus Deputy Commissioner of Income-tax, Nungambakkam, Chennai & Others High Court of Judicature at Madras
24-01-2020 Jkm Infra Projects Limtied, Noida Thru. Directors Versus State of U.P. & Another High Court Of Judicature At Allahabad Lucknow Bench
10-01-2020 Dilbag Singh Sabharwal Versus Ansal Properties & Infra-Structure Limited & Others Haryana State Consumer Disputes Redressal Commission Panchkula
12-12-2019 Dimples Infra & Another Versus Heer Mehta Landmark Developers Pvt. Ltd. High Court of Judicature at Bombay
21-11-2019 Navia Sebastian Versus M/s. Nippon Infra Project (P) Ltd., Kochi, Represented by Its Director John George & Another High Court of Kerala
26-09-2019 Commissioner of Income Tax Exemption U.P State Cons. & Infra. Versus M/s. Reham Foundation Kandhari Lane Lal Bagh, Lucknow High Court Of Judicature At Allahabad Lucknow Bench
04-09-2019 IL&FS Engineering & Construction Company Ltd., Formerly Maytas Infra Ltd., Represented by Prabhakar Reddy Versus Government of Karnataka, by its Secretary, Bengaluru & Another High Court of Karnataka
23-08-2019 National Aluminium Company Limited Versus Subhash Infra Engineers Pvt. Ltd. & Another Supreme Court of India
13-08-2019 Alchemist Infra Realty Ltd. Versus Securities & Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
15-07-2019 Store One Retail India Ltd. (Now known as Soril Infra Resources Ltd.) Versus I.T.C. Limited High Court of Judicature at Bombay
15-07-2019 ILF Consulting Engineers Almondz Global Infra Consultant Ltd., New Delhi Versus M/s Bhagalpur Smart City Ltd, Bihar & Others High Court of Judicature at Patna
22-05-2019 Superwave Communication & Infra Solution Private Limited & Another Versus State of West Bengal & Another High Court of Judicature at Calcutta
01-05-2019 In the matter of : Pacific Infra build Private Limited & Others National Company Law Tribunal Ahmedabad
10-04-2019 Sintex Prefab & Infra Limited Versus Delhi Urban Shelter Improvement Board, Govt. NCT of Delhi High Court of Delhi
22-02-2019 M/s. Grid Infra Tech Pvt. Ltd. Versus M/s. Hythro Power Corporation Ltd. National Company Law Appellate Tribunal
15-02-2019 NTPC Ltd. & Another Versus M/s. BGR Mining & Infra Ltd. High Court of Delhi
21-01-2019 M/s. BGR Mining & Infra Limited Versus NTPC Limited & Another High Court of Delhi
08-01-2019 Juvvala Sowjanya & Others Versus M/s.Safeway Infra a partnership firm Rep. by its Managing Partner Mr.IVSN Raju & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
04-01-2019 Girish Shankarrao Deopujari & Another Versus M/s. Ashish Infra projects & Others Maharshtra State Consumer Disputes Redressal Commission Nagpur
19-12-2018 Indian National Centre for Ocean Information Sciences Versus M/s. Unity Infra Projects Limited High Court of Andhra Pradesh
26-09-2018 Crs Infra Projects Ltd, New Delhi Versus Dcit, Circle- 6(2), New Delhi Income Tax Appellate Tribunal Delhi
14-09-2018 IG 3 Infra Limited, Represented by its Company Secretary, Krithika Vijay Karthik, Chennai Versus State of Tamil Nadu, Rep. by its Chief Secretary to Government, Chennai & Others High Court of Judicature at Madras
31-08-2018 Ippagunta Venkata Naga Manoj Kanth & Another Versus Mid Land Infra Tech India Private Limited Rep. by its Managing Director, Dhulipalla Venkata Subbaiah Chowdary & Another High Court of Andhra Pradesh
31-08-2018 Ippagunta Venkata Naga Manoj Kanth & Another Versus Mid Land Infra Tech India Private Limited, Rep. by its Managing Director, Dhulipalla Venkata Subbaiah Chowdary & Another High Court of Andhra Pradesh
29-08-2018 Securities & Exchange Board of India Versus Ritman Infra Limited & Others SEBI Securities Exchange Board of India Securities Appellate Tribunal
21-08-2018 Ramesh Chander Versus M/s. Shiv Infra Promoters Pvt. Ltd. High Court of Delhi
14-08-2018 IG 3 Infra Limited, Represented by its Company Secretary, Krithika Vijay Karthik, Chennai Versus State of Tamil Nadu, Rep. by its Chief Secretary to Government, [Chairman- committee for Review & Development of SEZ], Chennai & Others High Court of Judicature at Madras
14-08-2018 IG 3 Infra Limited, Represented by its Company Secretary, Krithika Vijay Karthik, Chennai Versus State of Tamil Nadu, Rep. by its Chief Secretary to Government, [Chairman- committee for Review & Development of SEZ], Chennai & Others High Court of Judicature at Madras
03-08-2018 Polybond Organics Private Limited, Bengaluru Versus Era Infra Engineering Ltd. High Court of Karnataka
01-08-2018 Ambattur Infra Developers Versus Acit Non Corporate Circle 7(1) Income Tax Appellate Tribunal Chennai
09-07-2018 National Highways Authority of India Versus L.N. Malviya Infra Projects Pvt. Ltd. & Another High Court of Delhi
29-06-2018 M/s. Tecpro Infra Projects Ltd. Versus State Bank of India High Court of Judicature at Madras
17-05-2018 Venkata Rao Infra Projects Pvt. Ltd. and Others V/S Commissioner of Customs (Imp.), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
15-05-2018 Delhi State Industrial Infrastructure Development Corporation Ltd. (DSIIDC) V/S Bawana Infra Development (P) Ltd. High Court of Delhi
14-05-2018 M/s. HMM Infra Ltd. Vs M/s. Chaudhary Engineering & Fabrication High Court of Punjab and Haryana
14-05-2018 MDP Infra (India) Pvt. Ltd V/S CCE, Bhopal Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
09-05-2018 ICICI Bank Limited Versus Jaypee Infra Tech Limited
04-05-2018 Unity Infra Project Ltd. Versus AIM Construction Co. High Court of Delhi
04-05-2018 Oasis Agro Infra Ltd. Versus Mandeep Singla & Others National Company Law Tribunal Chandigarh
02-05-2018 Asin Global Infra Pvt. Ltd. Versus State of Telangana In the High Court of Judicature at Hyderabad
19-04-2018 M/s. Essel Infra Projects Ltd. Through Its Authorized Representative Versus State of Madhya Pradesh Acting Through Its Director Supreme Court of India
03-04-2018 Daljit Singh Versus SMD Infra Ventures Pvt. Ltd. National Company Law Tribunal Chandigarh
26-03-2018 M/s. Chennai Petroleum Corporation Limited, Teynampet, Represented by its Deputy General Manager M. Sankaranarayanan Versus M/s. HES Infra Private Limited High Court of Judicature at Madras
21-03-2018 Eagle Infra India Ltd. Versus National Highway Authority of India High Court of Delhi
13-03-2018 Vasudeva Infra, rep. by its Authorized Signatory Versus Union of India, rep. by the General Manager South Central Railway & Others In the High Court of Judicature at Hyderabad
26-02-2018 M/s. RPP Infra Projects Limited, Rep. by its Whole Time Director A. Nithya Versus M/s. NTPC Tamil Nadu Energy Company Ltd., Rep. by its Deputy General Manager & Others High Court of Judicature at Madras
21-02-2018 M/s. Konark Infra Solution Pvt. Ltd. Versus Sanjukta Das High Court of Orissa
20-02-2018 Brij Krishan Koul, Varinder Kumar & Another Versus Ansal Properties & Infra-Structure Ltd. Union Territory Consumer Disputes Redressal Commission UT Chandigarh
06-02-2018 M/s. SPML Infra Limited & Another Versus The Chief Manager, Canara Bank & Others High Court of Judicature at Calcutta
24-01-2018 M/s. Vijaya Mining & Infra Corporation Private Limited, rep. by Signatory S. Srikanth Reddy Versus The Commercial Tax Officer-I & Others In the High Court of Judicature at Hyderabad
15-01-2018 Pranay Jaiswal & Another Versus Remigate Infra Developers Pvt. Ltd. & Another Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
10-01-2018 Navom Infra Power Pvt. Ltd. and Others V/S CCE & ST, Jaipur and Others. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
09-01-2018 Pristine Logistics & Infra Projects P. Ltd. & Another Versus Freight Star P. Ltd & Others High Court of Delhi
05-01-2018 Vaaan Infra Pvt. Ltd. vs. South Delhi Municipal Corporation High Court of Delhi
27-12-2017 Skyway Infra Projects Pvt. Ltd V/S Commissioner of Service Tax Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
21-12-2017 M/s. Joint Venture, M/s. ACE Infra-tech, Pvt. Ltd, Jammu & Matprop Technical Service, Cochin Versus State of J&K & Others High Court of Jammu and Kashmir
21-12-2017 Tecpro Infra-Projects Limited, Represented by Its Manager Legal Versus National Projects Construction Corporation Limited, Southern Zonal Office, Represented by Its Managing Director High Court of Kerala
07-12-2017 M/s. Srei Equipment Finance Ltd. & Another Versus P.K. Infra And Power Company Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
28-11-2017 Ravi Kiran Monigari Versus M/s Safeway Infra a partnership Firm Rep. by its Managing Partner IVSN Raju & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
27-11-2017 IG3 Infra Limited, Registered Office at "Chennai One", Represented by its Director Rukmini Thiagarajan, Chennai Versus UCO Bank, Represented by its Asst.General Manager, Chennai High Court of Judicature at Madras
08-11-2017 M/s. Sasanka Infra Projects Private Limited Versus The ICICI Bank Limited, Race Course Road, Vadodara Represented by its Authorised Officer & Others In the High Court of Judicature at Hyderabad



Directors
DIN Name Since
05134869 SRIVENKATA RAMANA PRASAD TAMMINEEDI 22-12-2011
05134866 GANGA BHAVANI TAMMINEEDI 22-12-2011

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification



































DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.