J J COMMUNICATION PRIVATE LIMITED

Activity: Business Services in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74300WB1997PTC085828 		ROC
RoC-Kolkata 		Incorporation Date
05-11-1997
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
085828 		Registration Date
05-11-1997 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 200,00,000
Paid Up Capital
Rs. 176,00,000



Contact Information
E-Mail Address
jjc_advt@yahoo.co.in
Registered Address
48 GARIAHAT ROAD KOLKATA WB 700019 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to J J COMMUNICATION PRIVATE LIMITED

Last Checked Past / Closed Litigation On 25-01-2021 05:44
18-11-2020 Shyamal Dutta Versus Union of India Through the Secretary Ministry of Communication Dak Bhawan, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
06-11-2020 Dr. Ashutosh Mishra Versus Indian Institute of Mass Communication, Through, its Chairman & Others High Court of Delhi
24-08-2020 R.K. Dawra Versus Union of India, Through Secretary Ministry of Communication, Department of Telecommunication, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
07-07-2020 Rajesh Kumar Versus Union of India through the Secretary Ministry of Communication, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
19-06-2020 Vipin Kumar Choudhary Versus Makhan Lal Chaturvedi National University Of Journalism & Communication - Bhopal National Consumer Disputes Redressal Commission NCDRC
19-06-2020 Abdul Kalam Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & IT, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
16-06-2020 Union of India, Represented by The Secretary Posts, Ministry of Communication, Department of Posts, New Delhi & Others Versus G. Lakshmi & Others High Court of Kerala
12-06-2020 Hiranya Talukdar Versus The Union of India Represented by the Secretary to the Government of India Ministry of Communication & IT Department of Posts, Dak Bhawan New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
10-06-2020 Director of Income-Tax, International Taxation Versus M/s. Sasken Communication Technologies Ltd. High Court of Karnataka
04-03-2020 Anil Ramdas Pawar V/S Union of India, Through Secretary, Ministry of Communication and Information Technology, Department of Telecommunications & Others In the High Court of Bombay at Nagpur
28-02-2020 Neena Aggarwal Versus Base 39 Mobile Communication & Others National Consumer Disputes Redressal Commission NCDRC
26-02-2020 Presilish Marak Versus The Union of India, Represented by the Secretary, Ministry of Communication, New Delhi, & Others Central Administrative Tribunal Guwahati Bench Guwahati
05-02-2020 M/s. Kapoor Imaging Private Limited, Rep. by its Managing Director Versus M/s. Kodak (India) Private Limited, [Formerly known as M/s.Kodak Graphic Communication (India) Private Limited] Rep. by its Director, Kalpataru Synergy High Court of Judicature at Madras
30-01-2020 Vishnu Varma Pilli Versus The Union of India, Represented by Communication & Information Technology, Department of Electronics & Information Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
20-01-2020 M/s. Fair Communication & Consultants & Another Versus Surendra Kerdile Supreme Court of India
07-01-2020 Kamal Nath, Accountant, Divisional Office Tezpur, Sonitpur Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & IT Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
07-01-2020 Union of India Versus Reliance Communication Limited & Another Supreme Court of India
06-01-2020 Union of India, Represented by Its Secretary, Department of Posts, Ministry of Communication & Information Technology, New Delhi Versus Shibu M. Job, Now Working as Director (Postal Life Insurance), Kolkatha & Others High Court of Kerala
02-01-2020 Mukul Deka Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Communication & IT, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
13-12-2019 M/s. Kapoor Imaging Private Limited, Chennai Versus M/s. Kodak (India) Private Limited, [Formerly known as M/s.Kodak Graphic Communication (India) Private Limited] Mumbai High Court of Judicature at Madras
28-11-2019 Nabasius Warjri Versus The Union of India, Represented by the Secretary, Ministry of Communication Department of Post, New Delhi & Another Central Administrative Tribunal Guwahati Bench Guwahati
14-11-2019 Galam Shah Zaman Versus The Director General of Posts, Ministry of Communication & IT, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
13-11-2019 Biju Borah Versus Union of India, Represented by the Secretary, To the Department of Posts, Government of India, Ministry of Communication Information & Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
13-11-2019 Ranjit Roy Versus Union of India, Represented by the Secretary to the Telecom Commission, Ministry of Communication, Department of Telecom, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
08-11-2019 Ranjit Sukla Baidya, Tripura Versus Union of India, Represented by the Secretary cum Commissioner, Department of Post, Ministry of Communication & Technology, Government of India, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
05-11-2019 Victoria Gonmei, Cachar Versus The Union of India, Represented by the Secretary To the Government of India, Ministry of Communication & IT, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
01-11-2019 Jivan Chandra Handique Versus The Union of India, Represented by the Secretary to the Government of Communication, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
31-10-2019 Union of India & Others Versus Association of the Employees of Indian Institute of Mass Communication (Regd.) & Others High Court of Delhi
30-10-2019 Suo Moto Proceedings on a Communication Received from The II Additional Sessions Judge, Ernakulam Regarding Wrong Committal In SC 242/2015 on that Court Versus State of Kerala, Represented by Regional Drug Inspector, Office of The Assistant Drugs Controller, Ernakulam Represented by The Public Prosecutor, High Court of Kerala, Ernakulam & Others High Court of Kerala
15-10-2019 Sharda Mittal, Barnala Versus Union of India through the Secretary to the Govt. of India, Ministry of Communication & I.T. Department of Post, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
20-09-2019 Monir Uddin Ahmed, Junior Engineer (Civil), Postal Civil Sub Division, (Dimapur), Nagaland Versus Union of India, Represented by the Secretary, Govt. of India, Ministry of Communication & IT, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
06-08-2019 Rajendra Pandit Versus Union of India, Through the Secretary Ministry of Communication, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
06-08-2019 Tapas Malakar Versus The Union of India Represented by the Secretary, Ministry of Communication & Information Technology, Government of India, Central Secretariat, New Delhi & Others High Court of Tripura
10-07-2019 Shristi Communication Network Versus Technobile Systems Pvt. Ltd. & Another High Court of Delhi
02-07-2019 G.V. Reddy Versus Ministry of Communication Employees Co-Operative Housing Society Ltd. High Court of Karnataka
22-05-2019 Superwave Communication & Infra Solution Private Limited & Another Versus State of West Bengal & Another High Court of Judicature at Calcutta
06-05-2019 Anuradha Chakraborty Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & Information Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
02-05-2019 Indian Potash Ltd. & Others Versus Media Contents & Communication Services (India) Pvt. Ltd. & Another High Court of Delhi
04-04-2019 Binud Sonowal Versus Union of India, Represented by the Secretary to the Department of Posts, Government of India, Ministry of Communication, Information & Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
03-04-2019 Nayan Talukdar Versus The Union of India, Represented by the Secretary to the Government of India, Department of Posts, Ministry of Communication, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
01-04-2019 Lakhidhar Das Versus The Union of India, Represented by the Secretary to the Department of Posts, Government of India, Ministry of Communication Information & Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
01-04-2019 Kerlinmon Kharshandi, SP (HQ), Itanagar Versus The Union of India, Represented by the Secretary to the Govt. of India, Ministry of Communication & Information Technology, Department of Post of Revenue Central Board of Excise, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
08-03-2019 Narapati Kalita Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication, Department of Telecom, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
20-02-2019 Reliance Communication Limited & Others Versus State Bank of India & Others Supreme Court of India
19-02-2019 Dr. Niranjan Das, Retired Sr. Postmaster, Silchar H.O., Dhirenpara Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & IT, Department of posts, Dak Bhawan, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
19-02-2019 Nripen Chandra Nath Versus The Union of India, Represented by the Secretary to The Government of India, Department of Post, Ministry of Communication, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
31-01-2019 Akhay Tel Communication & Another Versus The State of Assam & Others High Court of Gauhati
29-01-2019 Pr. Commissioner of Income Tax -16 Versus UTV Software Communication Ltd. High Court of Judicature at Bombay
28-01-2019 S. Surendran Versus Union of India, Represented by the Secretary, Department of Posts, Ministry of Communication, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
18-01-2019 Pankaj Buragohain & Another Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Communication & IT Department of Aviation, New Delhi & Another Central Administrative Tribunal Guwahati Bench Guwahati
17-01-2019 Bijit Boro Versus Union of India, Represented by the Secretary to the Department of Posts, Government of India, Ministry of Communication Information & Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
10-01-2019 E.K. Shahabudeen Versus Union of India Represented by the Secretary to Government of India & Director General of Posts, Department of Posts, Ministry of Communication & Information Technology, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
03-01-2019 Sanjay Sarkar Versus Union of India, Represented by the Secretary, Government of India, Ministry of Communication & Information Technology, Department of Telecommunication, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
03-01-2019 Naresh Kr. Sharma Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Communication & IT, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
12-12-2018 Pankaj Kumar Senior Accountant, Office of the Director of Accounts (Postal) Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
22-11-2018 Debajit Patar Versus Union of India, Rep. by the Secretary to the Govt. of India, Ministry of Communication & Information Technology, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
08-11-2018 Abdul Latif Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & IT Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
02-11-2018 Arup Kumar Chakraborty Versus Union of India to be Represented by The Secretary, The Ministry of Communication & information Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
01-11-2018 Sachindra Das Versus The Union of India, Represented by the Secretary, Communication Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
30-10-2018 Vinod Kumar & Others Versus Secretary, Ministry of Communication & Others Supreme Court of India
29-10-2018 M.K. Sadasivan Pillai, Assistant Superintendent of Post Offices (Retired), RMS, E.K. Division, Panangad Versus Union of India, Represented by the Secretary to Govt. of India, Ministry of Communication & Information Technology, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
24-10-2018 Dinesh, District Mohali, Punjab Versus Union of India through, Secretary Ministry of Communication & I.T. Govt. of India, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
18-10-2018 Manohar Lal Rampal Versus Union of India through the Secretary to the Government of India, Ministry of Communication & I.T. Department of Post, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
11-10-2018 Md. Abdul Hassain Versus The Union of India, Through the Secretary to the Government of India, Ministry of Communication & IT, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
05-10-2018 Ranjan Chandra Mandal Versus The Union of India, Represented by the Secretary, Department to the Post, Government of India, Ministry of Communication, Information of Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
28-09-2018 Sabjan Begum Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Communication & Information Technology, Postal Department, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
25-09-2018 A.K. Syedur Rahman Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Communication & IT, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
14-09-2018 Hirendranath Nath Versus The Union of India, Rep. by the Secretary to the Department of Posts, Government of India, Ministry of Communication & Information & Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
14-09-2018 Kamal Saha Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & IT Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
11-09-2018 Rohit Prasad Versus The Union of India, Through the Secretary, Ministry of Communication, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
11-09-2018 Suparna Deb Versus The Union of India Through the Secretary, Ministry of Communication & IT Department of Telecommunication, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
24-08-2018 Gaje Singh & Others Versus Union of India through its Secretary, Ministry of Communication, Department of Information & Technology, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
07-08-2018 Narapati Kalita Versus The Union of India, Rep. by the Secretary to the Govenrment of India, Ministry of Communication, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
07-08-2018 Bharat Sanchar Nigam Ltd. Corporate Office, New Delhi, Represented by Its Director General & Another Versus Union of India, Represented by The Secretary, Ministry of Communication & Information Technology, Department Of Telecommunications, New Delhi & Another High Court of Kerala
06-08-2018 Ram Shri Devi Versus Union of India, through Secretary, Ministry of Communication & Information Technology, Govt. of India, New Delhi & Others Central Administrative Tribunal Lucknow Bench
03-08-2018 Reliance Communication Ltd. Versus Union of India Telecom Disputes Settlement Appellate Tribunal New Delhi
01-08-2018 Kunja Mohan Deka Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & IT, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
30-07-2018 Prama Chakrabarty Versus Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & I.T. New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
30-07-2018 W. Suden Singh Versus Union of India, Represented by the Ministry of Communication, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
18-07-2018 Dipendra Chandra Dutta Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & IT, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
18-07-2018 Dijen Basumatary, GDS MD, Kamargaon Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & IT Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
27-06-2018 Union of India, rep. by the Secretary Government of India, Ministry of Communication & IT Department of Posts of India & Others Versus Md. Lateefuddin In the High Court of Judicature at Hyderabad
20-06-2018 Baobab Broadband Ltd. Versus Gemini Communication Ltd. National Company Law Tribunal Chennai
01-06-2018 M/s. ICICI Bank Ltd. Versus Dilkash Star Vision & Communication Pvt. Ltd. & Others High Court of Delhi
30-05-2018 Asianet Satellite Communication Pvt. Ltd. Versus Star India Pvt. Ltd. High Court of Delhi
09-05-2018 Rinku Rani Versus Union of India through its Secretary, Ministry of Communication & Information Technology, Department of Posts, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
30-04-2018 Kohlbros Communication Pvt. Ltd. Versus Sandeep Tradex Pvt. Ltd. High Court of Judicature at Calcutta
26-04-2018 Anwar Hussain Choudhury Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
13-04-2018 Reliance Communication Infrastructure Limited V/S Commissioner of Service Tax, Mumbai-II Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
21-03-2018 Anil Kumar Chugh, Vikaspuri Versus Union of India through Secretary, Ministry of Communication & IT Department of Telecommunication & Others Central Administrative Tribunal Principal Bench New Delhi
21-03-2018 Ram Singh Versus Union of India through Secretary, Ministry of Communication, Department of Posts, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
07-03-2018 Novex Communication Private Ltd Versus National Restaurant Association of India & Others High Court of Delhi
19-02-2018 Saurabh Kumar Versus Union of India through the Secretary, Ministry of Communication & I.T , Govt. of India, Department of Post, New Delhi & Others Central Administrative Tribunal Lucknow Bench
16-02-2018 Mohd. Nasarullah Khan versus Union of India, Rep. by the Secretary to the Govt. of India, Ministry of Communication and Information Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
16-02-2018 Mohd. Nasarullah Khan Versus Union of India, Rep. by the Secretary to the Govt. of India, Ministry of Communication, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
16-02-2018 Mohd. Nasarullah Khan Versus Union of India, Rep. by the Secretary to the Govt. of India, Ministry of Communication, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
16-02-2018 Dipen Kumar Deka Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Communication & IT, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
16-02-2018 Mohd. Nasarullah Khan versus Union of India, Rep. by the Secretary to the Govt. of India, Ministry of Communication and Information Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
15-01-2018 Reliance Communication limited Versus Bharti Infratel limited High Court of Delhi
03-01-2018 Union of India through the Secretary, Government of India, Ministry of Communication, New Delhi & Others Versus S.N. Singh Bhati High Court of Rajasthan Jodhpur Bench



Directors
DIN Name Since
01505190 HARSH KUMAR JHUNJHUNWALA 20-04-2007
00727904 RAJ KUMARI JHUNJHUNWALA 05-11-1997
00727791 ARUN KUMAR JHUNJHUNWALA 05-11-1997

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