Some PAST Judgements / Case Laws similar to J D WORKS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 13-06-2022 13:21
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| 10-05-2022 |
Head Digital Works Private Limited Versus Tictok Skill Games Pvt Ltd |
High Court of Delhi |
| 28-04-2022 |
M/s. Navelkar Estate Developers, Ganesh Prasad Building, Dr. A. Borkar Road, Panaji, Goa & Another Versus The Executive Engineer, Works Division – VII (NH) Public Works Department & Another |
In the High Court of Bombay at Goa |
| 20-04-2022 |
The Tamil Nadu Tea Plantation Corporation Limited by its Managing Director, Coonoor, Nilgiris District Versus M/s. Sundaram Engineering Works, by its Partner Jayachandran, Coimbatore & Others |
High Court of Judicature at Madras |
| 18-04-2022 |
M/s. Rali Engineering Works, represented by its Proprietor, L.Lenin, Tuticorin Versus The Chairman cum Managing Director, Tamil Nadu Generation and Distribution Corporation Limited, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 08-04-2022 |
Abey Joseph & Another Versus State of Kerala, Represented by Its Secretary to Government, Department of Public Works, Thiruvananthapuram & Others |
High Court of Kerala |
| 06-04-2022 |
Binoy & Others Versus State of Kerala, Represented by The Secretary, Public Works Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 29-03-2022 |
M & T Constructions, Represented by Its Managing Partner, Manoj Krishna, Kottayam Versus State of Kerala, Represented by Its Secretary to Government, Department of Public Works, Thiruvananthapuram & Others |
High Court of Kerala |
| 11-03-2022 |
M/s. Rohini Constructions Versus The State of Maharashtra Through the Secretary for Public Works Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
| 11-03-2022 |
Augusta Iria Valles (now deceased) Through her legal representative Edgar Francisco Dias Valles & Another Versus Executive Engineer WD III PHE, Public Works Department, Goa & Another |
In the High Court of Bombay at Goa |
| 07-03-2022 |
Digambar & Others Versus The State of Maharashtra, Through its Principal Secretary, Public Works Department, Mantralaya (Annex) & Others |
In the High Court of Bombay at Aurangabad |
| 03-03-2022 |
Tvl. Sri Amman Metal Works, Represented by its Proprietor, P. Karuppasamy Versus The State Tax Officer, Tirunelveli |
Before the Madurai Bench of Madras High Court |
| 28-02-2022 |
Municipal Council Gondia Versus Divi Works & Suppliers, HUF & Others |
Supreme Court of India |
| 23-02-2022 |
State of Kerala, Represented by The Secretary to The Government Department, Public Works Department, Thiruvananthapuram & Others Versus G. Radhakrishnan Nair |
High Court of Kerala |
| 18-02-2022 |
Lakshmi Machine Works Limited Rep. by Chief Financial Officer R. Rajendran, Coimbatore Versus Tamil Nadu Sales Tax AppellateTribunal (Additional Bench), Coimbatore & Others |
High Court of Judicature at Madras |
| 16-02-2022 |
M/s. Jagdish Glass Works Pvt. Ltd., Firozabad Versus New India Assurance Co. Ltd., Through Its Chairman & Managing Director, Fort Mumbai |
National Consumer Disputes Redressal Commission NCDRC |
| 11-02-2022 |
Kerala Water Authority Licenced Plumbers Union (CITU) State Committee, Thiruvananthapuram, Represented by Its General Secretary, C. Justin, Proprietor, Sheeju Plumbing & Sanitary Engineering Works, Perurkada & Others Versus State of Kerala, Represented by Chief Secretary, Secretariat, Trivandrum & Others |
High Court of Kerala |
| 11-02-2022 |
The Executive Engineer, Works Division – VII, Public Works Department, Government of Goa Versus Saunsthan Devkikrishna Ravalnath |
In the High Court of Bombay at Goa |
| 11-02-2022 |
Pandurang Daji Naik & Another Versus The Executive Engineer, Works Division VII, G.T.I.D.C., Dhargal, Pernem Goa & Another |
In the High Court of Bombay at Goa |
| 11-02-2022 |
U.P.S.E.B. Hathras Versus M/s. Hindustan Metal Works Hathras |
High Court of Judicature at Allahabad |
| 10-02-2022 |
Avelino Rodrigues & Another Versus Executive Engineer, Works Division VII, Goa Tillari Irrigation Development Corp. |
In the High Court of Bombay at Goa |
| 10-02-2022 |
Kumar Engineering Works, Delhi Versus ACIT, New Delhi |
Income Tax Appellate Tribunal Delhi |
| 08-02-2022 |
M/s. G.P Engineering Works Kachhwa & Others Versus Union of India & Others |
High Court of Judicature at Allahabad |
| 04-02-2022 |
T.K. Subramanian & Others Versus The State Of Tamilnadu, Rep. By Its Secretary, Public Works Department, Secretariat, Madras & Others |
High Court of Judicature at Madras |
| 04-02-2022 |
The Executive Engineer, Works Division VI, GTIDC & Others Versus Prasad @ Raghuvir Shivram Chanekar & Others |
In the High Court of Bombay at Goa |
| 02-02-2022 |
M.D. Fayis Versus Secretary to Government, Public Works (PS) Department, Thiruvananthapuram & Others |
High Court of Kerala |
| 02-02-2022 |
M/s. P. Samiappa Gounder & Brothers & Another Versus The Government of Tamil Nadu, Public Works Department, Represented by the Supertintending Engineer, Tirunelveli |
High Court of Judicature at Madras |
| 21-01-2022 |
P. Vasanthakumar Versus The Principal Chief Engineer-cum-Chief Engineer(General), Public Works Department, Chennai |
High Court of Judicature at Madras |
| 18-01-2022 |
The Executive Engineer, Works Division VII (NH) PWD, Panaji-Goa & Another Versus Devon Real Estate And Construction Pvt. Ltd. & Another |
In the High Court of Bombay at Goa |
| 14-01-2022 |
M/s Devanshi Construction A-5 Class Contractor, Through Partner Subhash Roy Chatterjee, Chhattisgarh Versus Central Public Works Department, Through The Chief Engineer, Chhattisgarh & Others |
High Court of Chhattisgarh |
| 11-01-2022 |
V. Kumar Versus The Deputy Commissioner (Works), Greater Chennai Corporation, Chennai |
High Court of Judicature at Madras |
| 06-01-2022 |
K. Paramasivam Versus The Executive Engineer, Public Works Department, Water Resource Organisation, Aliyar Basin Division, Parambikulam Aliyar Project, Pollachi, Coimbatore District & Others |
High Court of Judicature at Madras |
| 05-01-2022 |
R.S. Chaurasia Versus State of Chhattisgarh, through the Secretary, Public Works Department, Raipur & Others |
High Court of Chhattisgarh |
| 04-01-2022 |
M/s. Durga Welding Works Versus Chief Engineer, Railway Electrification, Allahabad & Another |
Supreme Court of India |
| 23-12-2021 |
M/s. Sayeed Absar bidi Works & Others Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
| 22-12-2021 |
Mahalingam Versus The Additional Chief Secretary to Government, Public Works Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 09-12-2021 |
M/s. Bhagwati Construction, Himayatnagar, through its Proprietor Vikas Deorao Deosarkar Versus The State of Maharashtra Through its Secretary, Police Works Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
| 06-12-2021 |
Puthiya Jananayaka Thozhilalar Munani, Rep. by its Secretary, Puducherry Versus The Managing Director, Power Soap and Abirami Soap Works, Puducherry |
High Court of Judicature at Madras |
| 02-12-2021 |
Chakradhar Prasad Gantayat Versus Commissioner-cum-Secretary to Government of Odisha, Works Department |
High Court of Orissa |
| 26-11-2021 |
Sri Srivastha Paper Mills (P) Ltd., Rep. by its Managing Director, D. Gnanavadivel Versus The Principal Secretary, Public Works Department, Government of TamilNadu, Chennai & Others |
High Court of Judicature at Madras |
| 26-11-2021 |
M/s. Ultra Tech Cement Ltd., Arakkonam Cement Works, Vellore Versus The Tamil Nadu Electricity Board, Rep. by its Chairman, Chennai & Others |
High Court of Judicature at Madras |
| 24-11-2021 |
ACC Limited, Repd. By Director (plant) Madukkarai Cement Works, Coimbatore & Another Versus Tamil Nadu Electricity Regulatory Commission, repd. By its Secretary, Chennai & Others |
High Court of Judicature at Madras |
| 18-11-2021 |
Sakthi Vinayaka Engineering Works, Represented by its Proprietor, Erode District Versus The Principal Secretary / Transport Commissioner, Transport Department, Ezhilagam, Chepauk, Chennai & Others |
High Court of Judicature at Madras |
| 18-11-2021 |
M/s. Bhullar Construction (A Registered Partnership Firm), Through Their Authorised Partner Jaswinder Singh Bhullar, ChhattisgarhVersus State of Chhattisgarh, Through Its Secretary, Public Works Department, Chhattisgarh & Others |
High Court of Chhattisgarh |
| 17-11-2021 |
P. Saravanan Versus The Chief Engineer, O/o Public Works Department, Central Office, Puducherry & Others |
High Court of Judicature at Madras |
| 16-11-2021 |
K. Govindasamy Versus The Chief Engineer, Water Resources Organisation, Public Works Department, Coimbatore Region, Coimbatore & Others |
High Court of Judicature at Madras |
| 15-11-2021 |
K.V. Joseph & Sons (P) Ltd., Engineering Contractors, Kochi, Represented by its Director K.J. Paul, (Formerly K. V. Joseph & Sons, A Registered Partnership) Versus State of Kerala, Represented by The Secretary to Government, Public Works Department, Government Secretariat, Trivandrum & Another |
High Court of Kerala |
| 11-11-2021 |
N. Shajahan Engg Works & EB Contractor, Rep by its., Proprietor N. Shajahan, Tiruvannamalai Versus The Chief Engineering/Distribution, TANGEDCO Ltd. (TNEB), Chennai & Others |
High Court of Judicature at Madras |
| 10-11-2021 |
Md. Nasib Ali Versus The State of Manipur, Represented by the Additional Chief Secretary (Works), Manipur & Another |
High Court of Manipur |
| 10-11-2021 |
Vaishnavi Jayakumar Versus The Central Public Works Department, Rep. by its Director General, New Delhi & Others |
High Court of Judicature at Madras |
| 01-11-2021 |
S. Saravanan Versus State of Tamilnadu, Rep. by its Secretary to Government, Public Works Department, Chennai & Others |
High Court of Judicature at Madras |
| 29-10-2021 |
Modi Dyeing & Bleaching Works, Mumbai Versus National Insurance Company Ltd., Mumbai |
National Consumer Disputes Redressal Commission NCDRC |
| 21-10-2021 |
M.K. Jose Versus The Secretary, Public Works Department, Public Works Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 20-10-2021 |
U.S. Palanivel Versus The Government of Tamil Nadu, Represented by Secretary to Government, Public Works Department, Chennai & Others |
High Court of Judicature at Madras |
| 20-10-2021 |
M/s. Sai Rubber Works Versus State of Madhya Pradesh & Others |
High Court of Madhya Pradesh Bench at Gwailor |
| 11-10-2021 |
Ashik R. Shah & Others Versus Metal Rolling Works Ltd. & Another |
High Court of Judicature at Bombay |
| 08-10-2021 |
Jayant Vitthal Dawkhare & Others Versus The State of Maharashtra, Through Secretary, Public Works Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
| 07-10-2021 |
M. Shanmugavadivu Versus The Executive Engineer, Public Works Department, Erode & Others |
High Court of Judicature at Madras |
| 06-10-2021 |
S.V. Govindarajalu Naidu Versus The State of Tamil Nadu, Represented by the Secretary to Government, Public Works Department, Chennai & Others |
High Court of Judicature at Madras |
| 06-10-2021 |
Blackburn Metals A partnership firm, through its partner, Abhijeet Ambrish Kapadia Versus M/s. Zep Engineering Works & Others |
High Court of Judicature at Bombay |
| 06-10-2021 |
M/s Jai Bajrang Walee Stone Works, Jharkhand Versus State of Jharkhand & Others |
High Court of Jharkhand |
| 27-09-2021 |
Head Digital Works Private Limited (Formerly Known as head Infotech (India) Pvt. Ltd.), New Delhi, Corp Off. at Hyderabad, Represented by Its Managing Director, Deepak Gullapalli & Others Versus State of Kerala, Represented by The Chief Secretary, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 23-09-2021 |
Anbu Chezhian Versus The State of Tamil Nadu, Represented by its Secretary, Public Works Department, Chennai & Others |
High Court of Judicature at Madras |
| 23-09-2021 |
EVP Estates & Properties Development Ltd., Rep. by its Chairman E.V. Perumalsamy Reddy, Chennai Versus Tamil Nadu Public Works Department, Rep. by its Chief Engineer, Chennai |
High Court of Judicature at Madras |
| 21-09-2021 |
M/s. Lakshmi Machine Works Ltd., Coimbatore Versus Commissioner of GST & Central Excise, Coimbatore |
Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Chennai |
| 20-09-2021 |
Shrishri Infrastructure Pvt. Ltd. Through its Authorized person, Anil Prabhakar Deshpande Versus The State of Maharashtra, Through its Secretary, Public Works Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
| 14-09-2021 |
Harji Engineering Works Pvt. Ltd. Versus Hindustan Steelworks Construction Ltd. |
High Court of Judicature at Calcutta |
| 07-09-2021 |
Ramanand Versus The State of Bihar through the Principal Secretary, Rudal Works Department, Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
| 03-09-2021 |
Rajesh Aggarwal & Others Versus M/S Purvanchal Construction Works Pvt. Ltd. & Others |
Supreme Court of India |
| 02-09-2021 |
B. Binu Versus State of Kerala, Represented by Principal Secretary to Government, Public Works Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 30-08-2021 |
Ambasa Peetambarsa Rangreji Dead by Lr's., Ashoksa & Others Versus The Executive Engineer, Public Works Department, Gadag & Others |
High Court of Karnataka Circuit Bench At Dharwad |
| 17-08-2021 |
Kayra Quarry Works Through Mohsin Ismail Chhunga Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
| 13-08-2021 |
Creative Architects, Through Proprietor Prashant Agrawal, Chhattisgarh Versus State of Chhattisgarh, Through the Secretary, Public Works Department, Chhattisgarh & Others |
High Court of Chhattisgarh |
| 10-08-2021 |
The Government of Tamil Nadu, Rep. by its Secretary, Public Works Department, Chennai & Another Versus T.S. Ramalingam |
High Court of Judicature at Madras |
| 10-08-2021 |
State of Kerala, Represented by Secretary to Government, Public Works Department, Government Secretariat, Thiruvananthapuram & Others Versus Safia |
High Court of Kerala |
| 05-08-2021 |
Thommachan Jacob & Others Versus The State of Kerala, Rep. by The Addl. Chief Secretary, Kerala Public Works Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 05-08-2021 |
Narender Kumar Versus The Vice President (Works), M/s Himachal Exicom Communications Ltd. |
High Court of Himachal Pradesh |
| 02-08-2021 |
M/s. Tejas Engineering Works, through its Proprietor, Vandana Versus Rahul s/o. Vitthalrao Pathade & Another |
In the High Court of Bombay at Aurangabad |
| 16-07-2021 |
The Divisional Railway Manager/Works, Palghat, Works Branch, Divisional Office, Kerala Versus M/s. S.J. Equipments, Virugambakkam, Chennai & Others |
High Court of Judicature at Madras |
| 16-07-2021 |
INDO Engineering Works Vrsus Rashtriya Ispat Nigam Ltd. |
High Court of Andhra Pradesh |
| 13-07-2021 |
M/s. Bharat Emery Works, Rep. by its Partners Appellate, Belgaum & Others Versus Commissioner Workmen's Compensation, Belgaum & Another |
High Court of Karnataka Circuit Bench At Dharwad |
| 05-07-2021 |
Delhi Chemical & Pharmaceutical Works Pvt. Ltd. & Another Versus Himgiri Realtors Pvt. Ltd. & Another |
High Court of Delhi |
| 30-06-2021 |
Guru Auto Works represented by its Partner S. Bhoopathy Versus Devika |
High Court of Judicature at Madras |
| 10-06-2021 |
Sujit Dalui Versus Principal Secretary, Public Works Department, Government of West Bengal & Others |
High Court of Judicature at Calcutta |
| 10-06-2021 |
Sujit Dalui Versus Principal Secretary, Public Works Department, Government of West Bengal & Others |
High Court of Judicature at Calcutta |
| 06-05-2021 |
K. Murugesan Versus The State of Tamilnadu, Rep.by the Secretary, Public Works Department, Chennai & Others |
High Court of Judicature at Madras |
| 28-04-2021 |
E. Senthil Versus The Principal Secretary to Government Public Works Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 27-04-2021 |
Secretary, Public Works Department, Mantralaya & Others Versus Mohan Jijaba Jadhav & Others |
High Court of Judicature at Bombay |
| 23-04-2021 |
Sri Shantha Lakshmi Brick Works Represented by its Partner T. Shantha Kumari Versus Govindasamy Reddy (Died) & Others |
High Court of Judicature at Madras |
| 21-04-2021 |
Madras Sheet Glass Works (P) Limited, Chennai, Rep. by its Managing Director, Lalit Varshnel Versus The District Revenue Officer, Tiruvallur & Others |
High Court of Judicature at Madras |
| 09-04-2021 |
M/s. Vishal Fire Works Through its Partner P. Arunkumar, Virudhunagar District Versus The Regional Provident Fund Commissioner, Employees Provident Fund Organisation, Regional Office, Madurai & Another |
Before the Madurai Bench of Madras High Court |
| 08-04-2021 |
Victory Iron Works Limited Versus Jitendra Lohia |
National Company Law Appellate Tribunal |
| 24-03-2021 |
Vijay Kumar Mishra Versus The State of Bihar, through the Principal Secretary, Rural Works Department, Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
| 23-03-2021 |
Arvind N. Phadte Junior Engineer, Sub-Division I, Works Division XVIII, Public Works Department & Others Versus The Principal Chief Engineer, Government of Goa, Public Works Department, having Office at Altinho, Panaji, Goa & Another |
In the High Court of Bombay at Goa |
| 19-03-2021 |
M/s Simplex Infrastructures Ltd., Through its Director, Kolkata Versus The State of Manipur, Represented by the Chief Secretary/Commissioner (Works), Government of Manipur & Others |
High Court of Manipur |
| 18-03-2021 |
Praveen Kumar Rajak & Others Versus State of Chhattisgarh Through, The Secretary, Public Works Department, Chhattisgarh & Others |
High Court of Chhattisgarh |
| 17-03-2021 |
Elephant G. Rajendran & Another Versus The Executive Engineer, Public Works Department Mining and Monetary Department Near DIG Bungalow, Thanjavur & Others |
Before the Madurai Bench of Madras High Court |
| 17-03-2021 |
Baby Glass Works Versus The Presiding Officer, Labour Court & Others |
High Court of Judicature at Allahabad |
| 23-02-2021 |
M/s. Jai Bajrang Walee Stone Works, through its proprietor namely Prakash Chandra Yadav Versus The State of Jharkhand & Others |
High Court of Jharkhand |
| 23-02-2021 |
M/s. Jai Bajrang Walee Stone Works, through its proprietor namely Prakash Chandra Yadav Versus The State of Jharkhand & Others |
High Court of Jharkhand |
| 18-02-2021 |
State of Maharashtra Through Executive Engineer, Public Works Division & Another Versus Khare & Tarkunde Infrastructure Pvt. Ltd. & Others |
In the High Court of Bombay at Nagpur |
