Some PAST Judgements / Case Laws similar to J D CONTRACTS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 26-03-2021 22:44
|
25-09-2020 |
Neyveli Lignite Corporation Limited, (Presently NLC India Limited), Rep. by its General Manager (Contracts) Corporate Office, Neyveli Versus M/s. TENOVA India Pvt. Ltd., Alwarpet & Others |
High Court of Judicature at Madras |
03-01-2020 |
Ved Contracts Pvt. Ltd. Versus Pan Realtors Pvt. Ltd. |
National Company Law Appellate Tribunal |
22-08-2019 |
GVPR Engineers Limited, Rep. By its General Manager - B.D & Tenders, G. Bhaskar Rao Hyderabad Versus Bharat Heavy Electricals Limited, Rep. by its Sr.Manager/Contracts, Chennai & Others |
High Court of Judicature at Madras |
02-04-2019 |
Ahluwalia Contracts (India) Ltd. Versus Reliance Infrastructure Limited & Others |
High Court of Judicature at Bombay |
12-02-2019 |
SCG Contracts India Pvt. Ltd V/S K.S. Chamankar Infrastructure Pvt. Ltd. and Others. |
Supreme Court of India |
12-02-2019 |
M/s. SCG Contracts India Pvt. Ltd. Versus K.S. Chamankar Infrastructure Pvt. Ltd. & Others |
Supreme Court of India |
31-10-2018 |
NLC India Limited, Represented by its Chief General Manager/Contracts, Chetpet & Another Versus M/s. SICAL Logistics Limited, By Authorized Representative Captain K.N. Ramessh |
Before the Madurai Bench of Madras High Court |
06-09-2018 |
Ahluwalia Contracts (India) Ltd. Versus Bellamy Constructions & Infrastructure Pvt. Ltd. & Another |
High Court of Judicature at Bombay |
26-04-2018 |
Atul Roy Versus Technofac Contracts Pvt. Ltd. & Others |
National Company Law Appellate Tribunal |
05-04-2018 |
M/s. Subaya Constructions Co. Ltd., Rep. by its Director S. Meenakshi Versus The Superintending Engineer (Contracts & Monitoring), Chennai Metropolitan Water Supply & Sewerage Board, Chennai & Another |
High Court of Judicature at Madras |
04-10-2017 |
Commissioner of Trade & Taxes & Others Versus M/s. Ahluwalia Contracts (India) Ltd. |
Supreme Court of India |
08-03-2017 |
Commissioner of Service Tax, Mumbai-I V/S Fedco Paints and Contracts |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
05-02-2016 |
P. Selvaraju & Others Versus The Deputy General Manager, (Contracts Cell), Indian Oil Corporation Ltd., (M.D.) & Others |
High Court of Judicature at Madras |
28-01-2016 |
United India Insurance Co Ltd. Versus M/s. Kumar Labour Contracts |
Union Territory Consumer Disputes Redressal Commission Pondicherry |
05-08-2015 |
Himachal Pradesh State Electricity Board Ltd. Versus M/s Ahluwalia Contracts (India) Ltd. & Another
|
High Court of Himachal Pradesh |
17-06-2015 |
Higgins Construction PLC Versus Aspect Contracts (Asbestos) Limited |
United Kingdom Supreme Court |
15-01-2015 |
Mariners Buildcon India Ltd. Versus K.V. Makkar Contracts |
High Court of Delhi |
10-10-2013 |
M/s. Lanco Infratec Limited Versus The Chief General Manager (Contracts), Neyveli Lignite Corporation Ltd. |
High Court of Judicature at Madras |
22-11-2012 |
The Senior Manager (Contracts Cell), Chennai Petroleum Corporation Limited, Manali & Others Versus Lakshmi Travels, rep. by its Sole Proprietrix Mrs.Meera Sivasankaran |
High Court of Judicature at Madras |
11-09-2012 |
Commissioner of Income Tax, Rajkot Versus General Contracts Company |
Supreme Court of India |
17-01-2012 |
Sharma Contracts (India) Pvt. Ltd V/S State and Others. |
High Court of Delhi |
29-07-2011 |
Ahluwalia Contracts (India) Ltd. Versus Indira Gandhi Centre For The Arts (Ignca) |
High Court of Delhi |
15-04-2009 |
Indo Alusys Industries Ltd Versus M/s. Assotech Contracts (India) Ltd |
High Court of Delhi |
05-10-2007 |
M/s. Scon Contracts Versus Neena Dhingra |
High Court of Delhi |
04-04-2007 |
Ace Pipeline Contracts Private Limited Versus Bharat Petroleum Corporation Limited
|
Supreme Court of India |
26-03-2007 |
Ahluwalia Contracts (I) Ltd. New Delhi Versus JT. Commissioner of Income Tax Spl. Range 10, New Delhi
|
High Court of Delhi |
31-05-2006 |
Skyline Engg. Contracts and Others Versus Vinod Kumar Thapar and Others |
High Court of Punjab and Haryana |
18-01-2006 |
ACC Pipeline Contracts Pvt. Ltd. Versus Bharat Petroleum Corporation Ltd.
|
High Court of Delhi |
28-07-2005 |
Messrs Ahluwalia Contracts (India) Limited Versus Delhi Development Authority
|
High Court of Delhi |
05-11-2004 |
Indsao Contracts Pvt.Ltd Versus Manu Creations Pvt.Limited |
High Court of Delhi |
13-08-2004 |
Sneh Contracts (P) Ltd Versus Tara Cements Pvt. Ltd |
High Court of Delhi |
13-07-2004 |
Sneh Contracts (P) Ltd. Versus Tara Cements Pvt.Ltd. |
High Court of Delhi |
18-11-2003 |
Mittal Contracts Pvt.Ltd Versus Ircon International Ltd |
High Court of Madhya Pradesh |
31-05-2002 |
D.S. Gupta Contracts Private Limited Versus Union Hotels Limited |
High Court of Delhi |
17-05-2002 |
Osnar Paints And Contracts Private Limited Versus National Buildings Construction Corporation Limited |
High Court of Delhi |
22-09-1999 |
Skyline Enginiring Contracts India Private Limited Versus Girnar Fibres Limited |
High Court of Delhi |
17-09-1997 |
D.S.Gupta Contracts Private Limited Versus Labour Commissioner, Government of N.C.T., Delhi |
High Court of Delhi |
07-07-1995 |
Ahluwalia Contracts India Limited Versus Union of India |
High Court of Delhi |
10-01-1994 |
Ahluwalia Contracts India Limited Versus I. F. S. Co-Operative Group Housing Society Limited |
High Court of Delhi |
19-07-1989 |
D. B. GUPTA CONTRACTS PRIVATE LIMITED VERSUS PUNJAB NATIONAL BANK
|
High Court of Delhi |
04-08-1984 |
Modern Dekor Painting Contracts P. Ltd. vs Jenson And Nicholson (India) Ltd. |
High Court of Judicature at Bombay |
08-11-1982 |
The State of Bihar Versus Liason and Contracts |
High Court of Bihar |
16-03-1982 |
Modern Dekor Painting Contracts Pvt. Ltd, Modern Dekor Painting Versus Jenson and Nicholson (India) Ltd |
High Court of Judicature at Bombay |