J AND M COMPANY PHARMACY LIMITED

Activity: Others in Maharashtra.
Dissolved
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Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999MH1946PTC005153 		ROC
RoC-Mumbai 		Incorporation Date
24-08-1946
Class
Public 		Category
Company Limited by Guarantee 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
005153 		Registration Date
24-08-1946 		 
   



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Contact Information
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TradeMarks

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Some PAST Judgements / Case Laws similar to J AND M COMPANY PHARMACY LIMITED

Last Checked Past / Closed Litigation On 25-06-2022 10:51
21-03-2022 M. Evanson Versus The Management of Indian Medical Practitioners Cooperative Pharmacy Limited, Represented by its Secretary, Chennai & Another High Court of Judicature at Madras
01-02-2022 Excel College of Pharmacy, Represented by its Chairman Versus Tamil Nadu Dr. MGR Medical University, Represented by its Registrar, Chennai & Others High Court of Judicature at Madras
17-09-2021 The Principal, DM WIMS College of Pharmacy, Meppadi Versus The Pharmacy Council of India, Represented by Its Secretary, New Delhi & Others High Court of Kerala
06-08-2021 Dr. C.L. Metha Educational Trust (formerly known as C.L.Baid Metha College of Pharmacy), Represented by its Founder and Managing Trustee, Harish L. Metha & Others Versus Tamil Nadu Chemists and Druggists Trust, Represented by its Chairman R. Srinivasan & Others High Court of Judicature at Madras
06-07-2021 Sri Sai RR Institute of Pharmacy & Another Versus Dr. A.P.J. Abdul Kalam Technical University & Another Supreme Court of India
06-07-2021 Sri Sai RR Institute of Pharmacy & Another Versus Dr. A.P.J. Abdul Kalam Technical University & Another Supreme Court of India
15-04-2021 VIIT Pharmacy College & Another Versus Dr. A.P.J. Abdul Kalam Technical University & Another Supreme Court of India
15-04-2021 VIIT Pharmacy College & Another Versus Dr. A.P.J. Abdul Kalam Technical University & Another Supreme Court of India
15-04-2021 VIIT Pharmacy College & Another Versus Dr. A.P.J. Abdul Kalam Technical University & Another Supreme Court of India
05-01-2021 Bhagwati College Of Pharmacy, Bhikhi Mansa Versus Union of India & Others High Court of Punjab and Haryana
15-12-2020 Dr. Akb Sadbhavana Mission School of Homeo Pharmacy Versus The Secretary, Ministry of Ayush & Others Supreme Court of India
15-12-2020 Dr. Akb Sadbhavana Mission School of Homeo Pharmacy Versus The Secretary, Ministry of Ayush & Others Supreme Court of India
30-09-2020 Pavai Varam Educational Trust, Established & Namakkal Represented by Chairman, V. Natarajan Versus The Pharmacy Council of India, Represented by the Secretary Cum Registrar, New Delhi High Court of Judicature at Madras
01-09-2020 Pavai Varam Educational Trust Established and Administering, Paavai College of Pharmacy and Research, Rep. by Chairman V. Natarajan Versus The Pharmacy Council of India, Represented by the Secretary cum Registrar, New Delhi High Court of Judicature at Madras
05-03-2020 The Pharmacy Council of India Versus Dr. S.K. Toshniwal Educational Trusts Vidarbha Institute of Pharmacy & Others Supreme Court of India
05-03-2020 The Pharmacy Council of India Versus Dr. S.K. Toshniwal Educational Trusts Vidarbha Institute of Pharmacy & Others Supreme Court of India
18-02-2020 Punjab Homoeopathic Pharmacy & Others Versus U.O.I. High Court Of Judicature At Allahabad Lucknow Bench
06-12-2019 Manager, Frank Ross Pharmacy, Rep. by its Br. Manager, Prasenjit Mukherjee Versus Mohammad Ali Purakait West Bengal State Consumer Disputes Redressal Commission Kolkata
06-08-2019 Apollo Hospitals Enterprise Ltd. Versus Sai Apollo Pharmacy High Court of Judicature at Madras
16-07-2019 GR Pharmacy Versus National Insurance Company Ltd. & Others Haryana State Consumer Disputes Redressal Commission Panchkula
21-12-2018 Divya Pharmacy Versus Union of India & Others High Court of Uttarakhand
24-08-2018 Lakshmi Narashimha College of Pharmacy, Chittoor, rep. by the Chairman B. Bose Versus State of Andhra Pradesh, rep. by the Principal Secretary, Department of Higher Education & Others In the High Court of Judicature at Hyderabad
14-08-2018 M/s. Alagu Pharmacy & Others Versus N. Magudeswari Supreme Court of India
13-08-2018 Apollo Hospitals Enterprise Ltd. Versus Naseer Apollo Pharmacy High Court of Judicature at Madras
20-07-2018 Fathima College of Pharmacy, Represented by its Managing Trustee Ravi @ Mohideen Basha, Tirunelveli Versus The Vice Chancellor, Chennai & Another High Court of Judicature at Madras
17-07-2018 Sree Abirami College of Pharmacy administered by Sree Abirami Charitable Trust, Coimbatore & Others Versus The Registrar, MGR Medical University, Chennai & Others High Court of Judicature at Madras
29-05-2018 Veena Agarwal Versus M/s. Unjha Ayurvedic Pharmacy & Others High Court of Judicature at Allahabad
07-05-2018 Manager, Frank Ross Pharmacy Rep. by its Br. Manager, Prasenjit Mukherjee Versus Mohammad Ali Purakait West Bengal State Consumer Disputes Redressal Commission Kolkata
31-01-2018 Aswini Homeo Pharmacy V/S CC, CE & ST, Hyderabad-IV Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
11-01-2018 Goyanka College of Pharmacy & Another Versus Anil Kumar Kumawat & Another National Consumer Disputes Redressal Commission NCDRC
24-10-2017 G. Veena Vijayan , Assistant Professor, Sree Krishna College of Pharmacy & Research Centre & Others Versus The Kerala University Rep. by its Registrar & Others High Court of Kerala
10-10-2017 Sree Lakshminarayan College of Pharmacy, Administered by Sree Abirami Charitable Trust, Rep. by its Secretary, R. Sriprasath, Dharmapuri Versus The Registrar, MGR Medical University, Chennai & Others High Court of Judicature at Madras
10-10-2017 Sree Abirami College of Pharmacy, Administered by Sree Abirami Charitable Trust, Rep. by its Chairman Dr. P. Periyaswamy, Coimbatore Versus The Registrar, MGR Medical University, Chennai & Others High Court of Judicature at Madras
04-10-2017 Mohamed Sathak A.J. College of Pharmacy, Represented by its Chairman Versus Director, Directorate of Medical Education & Others High Court of Judicature at Madras
04-09-2017 M/s. Sowndhari Pharmacy Represented by its Partner V. Srinivasan Versus The Director of Drugs Control O/o Director of Drugs Control & Another High Court of Judicature at Madras
25-07-2017 Aldel Education Trust's St. John Institute of Pharmacy & Research & St. John College of Engineering & Management & Others Versus State of Maharashtra & Others High Court of Judicature at Bombay
03-07-2017 Pharmacy Council of India Versus Dr. Atmaram Dariyani & Others Supreme Court of India
30-03-2017 Vice-Principal, Oxbridge College of Pharmacy Versus Registrar, Rajiv Gandhi University Health Sciences High Court of Karnataka
17-03-2017 Nargund College of Pharmacy & Others Versus State of Karnataka & Another High Court of Karnataka
10-03-2017 The Firm of M/s. Prakash Pharmacy, Rep. by its Partner, Dinukumer K. Metha, Chennai & Another Versus The State, Rep. by its Drugs Inspector, Chennai High Court of Judicature at Madras
14-09-2016 Commissioner of Central Excise Versus Sun India Pharmacy Pvt. Ltd. High Court of Judicature at Allahabad
31-08-2016 Paavai College of Pharmacy & Research administered by Pavai Varam Educational Trust & Another Versus The Member Secretary, All India council for Technical, New Delhi & Another High Court of Judicature at Madras
29-08-2016 State of Gujarat Versus Unjha Pharmacy High Court of Gujarat At Ahmedabad
01-08-2016 Annai Veilakannis Pharmacy College Versus The Chairman, rep.by its advisor, All India Council for Technical Education, New Delhi & Others High Court of Judicature at Madras
20-07-2016 Abdul Shukkur Versus The General Manager, M/s. Arya Vaidya Pharmacy (Coimbator) Ltd., Coimbatore & Another High Court of Kerala
12-04-2016 Apollo Hospitals & Enterprises Ltd., Chennai Versus Mahesh Apollo Pharmacy High Court of Judicature at Madras
12-04-2016 Apollo Hospitals & Enterprises Ltd., Chennai Versus Mahesh Apollo Pharmacy High Court of Judicature at Madras
07-01-2016 JNTUH & Others Versus Sarada College of Pharmacy & Others In the High Court of Judicature at Hyderabad
06-11-2015 Sherwood College of Pharmacy Versus State of U.P. & Others High Court Of Judicature At Allahabad Lucknow Bench
08-06-2015 M/s. Swamy Vivekananda College of Pharmacy Versus The Regional Provident Fund Commissioner & Another High Court of Judicature at Madras
20-03-2015 Medirite (Pty) Limited Versus South African Pharmacy Council & Another Supreme Court of Appeal of South Africa
16-02-2015 Fathima College of Pharmacy rep. By its Managing Trustee Versus The Controller of Examinations, Tamil Nadu Dr. M.G.R. Medical University & Another High Court of Judicature at Madras
30-01-2015 Meenakshi Ayurvedha Pharmacy, Rep. by its Licensee P. Balamurugan & Others Versus The Government of Tamil Nadu, Rep. by Secretary to Prohibition and Excise VIII Department & Others Before the Madurai Bench of Madras High Court
08-08-2014 M. Ramadhas, Proprietor Gomatha Ayurvedha Pharmacy, Kanyakumari Versus The Secretary to Government, Home, Prohibition & Excise Department, Chennai & Others Before the Madurai Bench of Madras High Court
25-06-2014 Varun Mishra & Others Versus Krishna Pharmacy Private Limited & Others Company Law Board Principal Bench New Delhi
29-05-2014 Meenakshi College of Pharmacy & Research Centre Versus All India Council for Technical Education High Court of Delhi
25-10-2013 Kishore Jain Versus Shri Ruplal, Trading as M/s Ambica Pharmacy Intellectual Property Appellate Board
20-03-2013 The Principal St.Xavier Institute of Pharmacy Deenapur Versus Pasupuleti Navya Charita Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
27-02-2013 Principal, C.R. College of Pharmacy, Karnataka & Another Versus Lalit Mohan & Another Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
13-02-2013 Maharashtra State Pharmacy Council Versus Shaikh Sikandar Shaikh Mustaffa & Another In the High Court of Bombay at Aurangabad
10-12-2012 V. Parthasarathy Naidu Versus Kumaraguruparar College of Pharmacy & Nursing, Rep.by its Trustee Before the Madurai Bench of Madras High Court
10-12-2012 V. Parthasarathy Naidu Versus Kumaraguruparar College of Pharmacy & Nursing, Rep.by its Trustee Before the Madurai Bench of Madras High Court
17-08-2012 Tanmay Jena Versus Member Secretary-cum-Controller of Examinations, Orissa State Board of Pharmacy & Others High Court of Orissa
08-08-2012 Institute of Pharmaceuticals Science & Technology, Padmapur Versus Pharmacy Council of India & Others High Court of Orissa
16-07-2012 M/s Mehtachem Industries Versus M/s Dhanvantary Pharmacy & Others Intellectual Property Appellate Board
13-07-2012 Indian Pharmacy Graduates Assn.Tr.Sec. Versus Govt.Of India & Others Supreme Court of India
05-07-2012 The Principal, Ultra College of Pharmacy & Another Versus R. Nagamani Senthil Tamil Nadu State Consumer Disputes Redressal Commission Chennai
04-07-2012 Gujarat State Pharmacy Council Versus Hafeez Rizwan Mahamood & Others High Court of Gujarat At Ahmedabad
25-06-2012 C. Tharmaraj, Proprietor, Mamuni Ayurvedha Pharmacy Versus The Commissioner of Prohibition and Excise, Chepauk & Others Before the Madurai Bench of Madras High Court
06-02-2012 Rajendra Prasad Bagaria Versus Pharmacy Council of State of Rajasthan & Another Supreme Court of India
13-01-2012 Ganga Prasad Rawat Versus M/s. Shivhare Pharmacy, Fatehpur & Others High Court of Judicature at Allahabad
29-09-2011 M/s. Bishnu Priya Pharmacy Versus Subhas Sadan Trust High Court of Judicature at Calcutta
27-06-2011 State Of Kerala Versus M/S. S.D. Pharmacy High Court of Kerala
01-04-2011 The Principal, Caritas College of Pharmacy, Thellakom P.O, Kottayam & Another Versus Smt.Soumya Devassy Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
07-05-2010 Anasari Ziyaur Rehman Naimoor Rehman & Others Versus Mahatma Gandhi Vidyamandirs Samajshri Prashantdada Hiray College of Pharmacy & Others High Court of Judicature at Bombay
07-05-2010 Anasari Ziyaur Rehman Naimoor Rehman & Others Versus Mahatma Gandhi Vidyamandirs Samajshri Prashantdada Hiray College of Pharmacy & Others High Court of Judicature at Bombay
12-03-2010 Sukhavasi Vijay Krishna Versus M/s A.P. State Council of Higher Education Engineering, Technology and Pharmacy & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
22-12-2009 Manager, S. Chattanatha Karalyalar College of Pharmacy, Kodikurichi, Tenkasi, Tirunelveli District Versus Presiding Officer, Labour Court, Tirunelveli & Another Before the Madurai Bench of Madras High Court
18-11-2009 Kerala State Pharmacy Council Versus State Of Kerala & Another High Court of Kerala
11-11-2009 Ashwini Chemical Works through its Prop. T. Bala Mahesh, Hyderabad Versus Aswini Homeo Pharmacy & Another High Court of Andhra Pradesh
11-11-2009 Jaggi Ayurvedic Pharmacy Versus Jaggi Ayurvedic Research Foundation High Court of Delhi
27-08-2009 P. Vasantha Kumar Reddy Versus Sri K. Venugopal, Principal, Nirmala College of Pharmacy & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
16-06-2009 Alaghu Pharmacy (B)rep. by its Proprietrix J. Selvarani Versus Regional Provident Fund Commissioner & Another High Court of Judicature at Madras
16-06-2009 Alaghu Pharmacy (B)rep. by its Proprietrix J. Selvarani Versus Regional Provident Fund Commissioner & Another High Court of Judicature at Madras
02-04-2009 Krupa Nidhi College of Pharmacy & Another Versus Niloofar Shokraiah Zanjani National Consumer Disputes Redressal Commission NCDRC
27-08-2008 Kamalakshi Pandyurangan College of Pharmacy & Others Versus The President, Ayyampalayam Village Panchayat & Others High Court of Judicature at Madras
01-04-2008 Aditya College of Pharmacy And Science & Another Versus Government of Delhi & Another High Court of Delhi
08-02-2008 R.S. Bhargava Pharmacy Versus Union of Indian High Court of Delhi
17-12-2007 Electrocom Marketing & Management Services & Another Versus Department of Hospital & Clinical Pharmacy Services, Medical College Hospital Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
28-09-2006 Dev Pharmacy Pvt. Ltd. Versus Ozone Pharmaceuticals Ltd. High Court of Delhi
23-08-2006 Mission Bay Pharmacy Limited Versus Drive Holdings Limited Court of Appeal of New Zealand
29-06-2006 Mission Bay Pharmacy Limited Versus Drive Holdings Limited Court of Appeal of New Zealand
24-02-2006 M/s. Gautham College of Pharmacy Versus The State of Karnataka Vidhan Asoudha Bangalore, rep by Chief Secretary & Others High Court of Karnataka
08-11-2005 Sankaralingam Bhuvaneswari College of Pharmacy & Another Versus The Registrar, The Tamil Nadu Dr. M.G.R. Medical University & Others High Court of Judicature at Madras
28-09-2005 Shrikrishna Homeo Pharmacy a Partnership firm Versus Union of India & Others High Court of Judicature at Bombay
23-12-2004 Nagar Yuvak Shikshan Sanstha's Nagpur College of Pharmacy, Nagpur Versus State of Maharashtra & Others In the High Court of Bombay at Nagpur
19-11-2004 Alagu Pharmacy (B) Versus Regional Provident Fund Commissioner & Another High Court of Judicature at Madras
29-09-2004 The Tamil Nadu Dr. M.G.R. Medical University Versus Arulmighu Kalasalingam College of Pharmacy & Others High Court of Judicature at Madras
16-08-2004 Pharmacy Care Systems Ltd Versus The Attorney-General Court of Appeal of New Zealand
05-04-2004 Regional Manager, National Insurance Co. Ltd., District Patna Versus Sunil Pharmacy Bihar State Consumer Disputes Redressal Commission Patna



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