J & M AGRO FOOD PRIVATE LIMITED

Activity: Trading in Bihar.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U55100BR2013PTC021049 		ROC
RoC-Patna 		Incorporation Date
29-08-2013
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
021049 		Registration Date
29-08-2013 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
28-09-2017
Last Balance Sheet Date
31-03-2017



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
satishgoenka@hotmail.com
Registered Address
TEHRI GHAT PATNA CITY PATNA Patna BR 800008 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to J & M AGRO FOOD PRIVATE LIMITED

Last Checked Past / Closed Litigation On 30-09-2021 08:48
27-11-2019 Kothari Enterprises V/S Dharendra Agro Food Industries Ltd. and Others. High Court of Judicature at Bombay
21-12-2018 Al-Waffi Agro Food Company, Through its Proprietor Mohd. Shoaib Versus The State of Maharashtra, Through its Secretary & Others In the High Court of Bombay at Nagpur
21-06-2018 Surya Food & Agro Ltd V/S Commissioner of Customs & Central Excise, Lucknow Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
22-11-2017 R. Selvam@ Pannerselvam & Another Versus The Managing Director, Pondicherry Agro Products Food & Civil SCO & Another High Court of Judicature at Madras
28-09-2017 Al Hamad Agro Food Products P. Ltd V/S Commr. of C., C.E. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
30-06-2016 Hatsun Agro Product Ltd. & Another Versus M/s. Arokya Food Products & Another High Court of Judicature at Madras
10-12-2015 M/s. Gojay Agro Food Industries P.Ltd., Rep. by its Director G. Mahendran & Others Versus The State of Tamil Nadu, Rep.by its Secretary to Government, Industries Department, Chennai & Others Before the Madurai Bench of Madras High Court
17-11-2015 M/s J.B. Industries & Others Versus Punjab Agro Food Grains Corporation & Another High Court of Punjab and Haryana
28-04-2015 ADM Agro Industries Latur & Vaizag Pvt. Ltd. Versus Food Safety and Standards Authority of India, Ministry of Health and Family, Welfare & Others High Court of Judicature at Bombay
27-11-2014 V. Ezhilarasi Versus The Managing Director, Pondicherry Agro Products, Food and Civil Supplies Corporation Limited, Puducherry. & Another High Court of Judicature at Madras
17-11-2014 NT Agro Food Products & Others Versus State of West Bengal & Others High Court of Judicature at Calcutta
23-12-2013 Kanwal Agro Food Industries Versus State of J&K & Others Supreme Court of India
29-10-2013 Sri Padmavathy Modern Rice Mill, rep by its Prop. B. Gangadharan Puducherry Versus The Managing Director, Puducherry Agro Products, Food & Civil Supplies Corporation Ltd., & Another High Court of Judicature at Madras
03-01-2013 R. Maheswaran Versus The Managing Director Papsco (Puducherry Agro Products Food & Civil Supplies Corporation Ltd.) & Others High Court of Judicature at Madras
11-08-2011 M/s. Gojay Agro Food Industries, represented by its Managing Director, G. Mahendran Versus The Commercial Tax Officer (Main), Commercial Taxes Department Before the Madurai Bench of Madras High Court
31-01-2011 M/s.Pondicherry Agro Service and Industries Corporation Limited Versus M/s.Modern Food Industries (India) Ltd., Tamil Nadu State Consumer Disputes Redressal Commission Chennai
14-09-2009 M/S Surya Food & Agro Ltd Versus M/S Priya Gold Tea Company & Others High Court of Delhi
22-10-2008 Thiagarajan Versus The Managing Director, M/s. Pondicherry Agro Products, Food & Civil Supplies Corporation Ltd. & Another High Court of Judicature at Madras
09-09-2008 Parle Products Private Limited, having its registered office at Nirlon House Versus Surya Food & Agro Limited. High Court of Judicature at Madras
26-05-2008 Gulshan Agro Food Limited Versus Gulshan Holdings Pvt. Limited High Court of Delhi
31-12-2007 Sahi Agro Food (P) Limited Versus Andhra Bank, SSI Branch, Gajuwaka, rep by its Branch Manger & Others High Court of Andhra Pradesh
05-09-2007 Parle Products Pvt. Ltd. Versus Surya Food & Agro Ltd. High Court of Judicature at Madras
20-11-2001 Delhi Vidyut Board Versus Goyal Agro Food Delhi State Consumer Disputes Redressal Commission New Delhi
14-11-2000 Nepc Agro Food Limited v. Hindustan Thompson Associates Limited (Osa No. 69 of 2000 and Cmp No. 5072 of 2000) and Nepc Micon Limited Versus Hindustan Thompson Associates Limited (Osa No. 70 of 2000 and Cmo No. 5073 of 2000) High Court of Judicature at Madras
30-04-1996 Agricultural and Processed Food Products Versus Oswal Agro Furane Supreme Court of India
16-03-1990 P. D. Jain, Managing Director, Indo Europe Food Limited Versus Oswal Agro Mills Limited and Another Supreme Court of India



Directors
DIN Name Since
01666009 MANOJ KUMAR AGRAWAL 29-08-2013
05001215 CHANDRAKALA DEVI 29-08-2013

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