J AND J SECURITY PRIVATE LIMITED

Activity: Business Services in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74920DL2004PTC128735 		ROC
RoC-Delhi 		Incorporation Date
01-09-2004
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
128735 		Registration Date
01-09-2004 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 2,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
NA
Registered Address
141A/15B AMRIT PURIGARHI OPP ISKON TEMPLE NEW DELHI DL 110065 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to J AND J SECURITY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 09-04-2021 20:19
04-03-2021 S. Baskaran Versus The Senior Commandant, Central Industrial Security Force Unit, Kerala & Others Before the Madurai Bench of Madras High Court
03-03-2021 Prem Chandra Thakur Versus Central Industrial Security Force & Others High Court of Delhi
02-02-2021 Benjamin Theogaraj Versus M/s. G.D.A. Security (P) Ltd., Represented by its Managing Director, Chennai High Court of Judicature at Madras
23-12-2020 Sijesh George Versus The Union of India, Represented by its Secretary, Ministry of Labour & Employment (Social Security Division), New Delhi & Others Central Administrative Tribunal Bangalore Bench
08-12-2020 Paulraj Versus The Chief Security Commissioner, Railway Protection Force, Southern Railway, Chennai & Others Before the Madurai Bench of Madras High Court
02-12-2020 M/s. Panther Security Service Private Limited Versus The Employees' Provident Fund Organisation & Another Supreme Court of India
30-11-2020 Padmavathy Versus The Secretary To Government, Government Of India, Ministry Of Home Affairs, Department Of Internal Security, North Block, New Delhi & Others High Court of Judicature at Madras
23-11-2020 Amar Deep Versus Union Of India, Through Director General, Central Industrial Security, New Delhi & Others High Court of Chhattisgarh
20-10-2020 M/s. Cobra Industrial Security Forces (I) Ltd., Jharkhand Versus The State of Bihar through the Director, Department of Education, Government of Bihar, Patna & Others High Court of Judicature at Patna
12-08-2020 Abdul Saleem Pattakal & Another Versus The Director General Bureau of Civil Aviation Security, A-Wing, New Delhi & Others High Court of Kerala
27-07-2020 M/s. Sainath Security Force & Man Power Service, Represented by its Proprietor B.S. Mannur Versus The State of Karnataka, Represented by its Under Secretary, Bangaluru & Others High Court of Karnataka Circuit Bench OF Kalaburagi
05-06-2020 Minister of Safety & Security Versus André Edward Lincoln Supreme Court of Appeal of South Africa
26-05-2020 Orion Security Solutions Pvt. Ltd. Versus Madhya Pradesh Paschim Kshetra Vidyut Vitran Co. Ltd. & Another High Court of Madhya Pradesh Bench at Indore
03-04-2020 Osman Tyres & Spares CC & Others Versus Adt Security (PTY) Ltd Supreme Court of Appeal of South Africa
18-03-2020 Carewell Security Services Private Limited Versus Employees Provident Fund Organization High Court of Madhya Pradesh Bench at Indore
11-03-2020 Shishpal Versus Inspector General, Central Industrial Security Force, Western Sector, Mumbai & Others Before the Madurai Bench of Madras High Court
11-03-2020 M/s. Chase Security Services, through its proprietor Ravindra Prabhakar Sawant & Another Versus State of Goa, Through the Chief Secretary, Government of Goa, Goa Secretariat & Others In the High Court of Bombay at Goa
05-03-2020 Manager, Group Four Security Services India Pvt. Ltd. Versus Vice President, Aurangabad Mazdoor Union In the High Court of Bombay at Aurangabad
08-01-2020 Yasodhar Kamat Versus Director General, Border Security Force & Others Supreme Court of India
24-12-2019 Chief Security Commissioner, Railway Protection Force & Others Versus Jiwit Prosad Arya High Court of Judicature at Calcutta
17-12-2019 S. Santha Versus The Labour Officer (Social Security Scheme) Madurai Before the Madurai Bench of Madras High Court
15-11-2019 The Director General Central Industrial Security Force, New Delhi & Others Versus M. Selvam Before the Madurai Bench of Madras High Court
05-09-2019 A. Anilkumar, Superintendent of Police (Retired from State Service), Internal Security Investigation Team Kerala, Tripunithura Versus Union of India, Represented by Its Secretary, Ministry of Home Affairs, Government of India, New Delhi & Others High Court of Kerala
26-08-2019 Babitha Versus The Commandant Central Industrial Security Force (CISF) (Disciplinary Authority) Department of Atomic Energy (DAE) Ministry of Home Affairs, Kancheepuram & Others High Court of Judicature at Madras
07-08-2019 S. Perumal Versus Union of India, Represented by its Secretary to Government, Department of Internal Security, New Delhi & Others High Court of Judicature at Madras
05-08-2019 K. Sivadas Versus The Union of India, Represented by Secretary to Government Department of Internal Security, Ministry of Home Affairs, New Delhi & Others High Court of Judicature at Madras
01-08-2019 Shashi Bhusan Prasad Versus Inspector General Central Industrial Security Force & Others Supreme Court of India
19-07-2019 M/s. Bombay Intelligence Security India Ltd. Versus Union of India & Others High Court of Delhi
06-06-2019 NPGS Protection and Security Services Cc & Another Versus Firstrand Bank Limited Supreme Court of Appeal of South Africa
30-05-2019 Hindustan Security Co & Another Versus State of U.P & Others High Court of Judicature at Allahabad
08-05-2019 PSS Security Solutions Through its Sole Proprietor Versus Govt. of National Capital Territory of Delhi & Another High Court of Delhi
23-04-2019 Nutech Security Printers Versus Geeta Devi & Others High Court of Delhi
01-04-2019 Michael J. Biestek Versus Nancy A. Berryhill, Acting Commissioner of Social Security Supreme Court of United States
01-04-2019 Biestek Versus Berryhill, Acting Commissioner of Social Security (2019) Supreme Court of United States
26-03-2019 Amit Kumar Versus Central Industrial Security Force, Ministry of Home Affairs, Government Of India, Hakimpet, Hyderabad, rep. by Inspector General (Training Sector) & Another High Court of for the State of Telangana
19-03-2019 Amresh Sharma Versus Director General, Border Security Force High Court of Delhi
15-03-2019 Pr. Commissioner of Income-Tax Versus Tops Security Limited Supreme Court of India
06-03-2019 P. Karuppuswamy Versus The Senior Divisional Security Commissioner/Disciplinary Authority, Railway Protection Force, Chennai & Others High Court of Judicature at Madras
06-03-2019 P. Karuppuswamy Versus The Senior Divisional Security Commissioner/Disciplinary Authority, Railway Protection Force, Chennai & Others High Court of Judicature at Madras
08-02-2019 The Manager, Galaxy Security Services, Kochi Versus E.M. Moly, Kozhikode & Others High Court of Kerala
30-01-2019 M/s. Security & Investigation Bureau & Another Versus CST, Kolkata & Another Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata
28-01-2019 Pr. Commissioner of Income Tax Versus M/s. Security Products (P) Ltd. Supreme Court of India
28-01-2019 Pr. Commissioner of Income Tax Versus M/s. Security Products (P) Ltd. Supreme Court of India
18-01-2019 L. Venkatapathi Versus The Assistant Commandant Central Industrial Security Force Unit & Others High Court of Kerala
15-11-2018 M/s. Group 4S Security Services Versus Presiding Officer, Industrial High Court of Judicature at Allahabad
09-10-2018 P. Karuppuswamy Versus The Senior Divisional Security Commissioner/Disciplinary Authority, Chennai & Others High Court of Judicature at Madras
10-09-2018 Principal Commissioner of Income Tax Versus Tops Security Limited High Court of Judicature at Bombay
31-08-2018 M/s. General Security & Information Services Private Limited, through its Director, Dr. Jutenjal Versus Union of India through its Secretary, Ministry of Railways & Others In the High Court of Bombay at Nagpur
27-08-2018 Kulpreet Kaur Versus The Deputy Inspector General Central Industrial Security Force High Court of Delhi
23-08-2018 M/s. G4S Security Services (I) Pvt. Ltd. Versus Dhiraj Negi High Court of Delhi
02-08-2018 Industrial Security & Allied Versus ITO, Ward-1(1), Bhubaneswar Income Tax Appellate Tribunal Cuttack
31-07-2018 Interpol Security Service Versus Ito, Ward-2(3), Bhubaneswar Income Tax Appellate Tribunal Cuttack
11-07-2018 M/s. Sant Security Services (Regd.) Versus Gurdev Singh High Court of Punjab and Haryana
04-07-2018 P. Ramachandran Versus The Commandant, Central Industrial Security Force, Vikram Sarabai Space Centre, Thumba, Thiruvananthapuram & Others High Court of Kerala
02-07-2018 D. Janakiraman, Head Constable/GD Versus Deputy Commandant, Central Industrial Security Force, Chennai & Others High Court of Judicature at Madras
02-07-2018 Sujoy Gupta, Deputy Commandant Central Industrial Security Force Unit, Chennai Petroleum Corporation Limited, Chennai Versus The Director General, Central Industrial Security Force, New Delhi & Others High Court of Judicature at Madras
01-06-2018 Earl Flanagan Versus Minister of Safety & Security Supreme Court of Appeal of South Africa
28-05-2018 Sanjeev Paul Versus Scientific Security Cash Management Services Pvt. Ltd. High Court of Delhi
24-05-2018 Candid Security Services V/S CCE & ST, Raipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
11-05-2018 DTC Security Staff Union (Regd.) Versus DTC & Another Supreme Court of India
09-05-2018 A.A.P. Detective & Security Service V/S CCE, C & ST, Hyderabad-III Customs Excise Service Tax Appellate Tribunal Regional Bench, Hyderabad
03-05-2018 M/s. Satark Security Services Versus The Employess Provident Fund Organisation High Court of Judicature at Calcutta
19-04-2018 Indian Security Guard Services V/S Commissioner of Central Excise & S.T., Lucknow Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
05-04-2018 M/s. Madras Fertilizers Ltd., Rep. by its Deputy General Manager (P&A), Chennai Versus M/s. Bavani Security & Night Patrol, Rep. by Proprietor S.V. Sethuraj, Chennai & Another High Court of Judicature at Madras
04-04-2018 R. Sekar Head Constable/GD Office of the Assistant Commandant CISF Unit, Bhavini, Kalpakkam Versus The Director General, Central Industrial Security Force Headquarters, New Delhi & Others High Court of Judicature at Madras
02-04-2018 Labour Officer (Social Security Scheme), Tamil Nadu Constructions Workers Welfare Board, Coimbatore Versus Tamil Nadu AITUC Kattida Thozhilalar Sangam, Rep by its General Secretary, Kovai & Another High Court of Judicature at Madras
27-03-2018 S. Batha & Others Versus The Senior Divisional Security Commissioner, Southern Railway, Chennai & Others Central Administrative Tribunal Madras Bench
12-03-2018 M/s. Unity Security Force & Training Institute Versus The Assistant Provident Fund Commissioner, Employees Provident Fund Organization & Another In the High Court of Bombay at Nagpur
12-03-2018 Gurusiddappa Versus The Office of the Group Commandant, Central Industrial Security Force, Rep by its Group Commandant, Ministry of Home Affairs, Chennai & Others High Court of Judicature at Madras
08-03-2018 Security and Intelligence Services (India) Ltd V/S C.C.E., Lucknow Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
16-02-2018 Guard well Security Service P. Ltd & Another Versus Union of India & Others High Court of Gujarat At Ahmedabad
12-02-2018 M/s. Tops Security Ltd. Versus Central Board of Trustees (CBT), EPF High Court of Delhi
09-02-2018 D. Sivarama Chandran Versus The Divisional Security Commissioner, Railway Protection Force, Salem High Court of Judicature at Madras
17-01-2018 Mi2c Security Facilities Pvt. Ltd. Versus North Delhi Municipal Corporation & Others High Court of Delhi
22-12-2017 K.S. Bhandari Versus International Security Printers Pvt Ltd. High Court of Delhi
29-11-2017 G.S. Rajaneesh Railway Protection Force Barracks, Wall Tax Road, Chennai Versus Senior Divisional Security Commissioner, Railway Protection Force, Southern Railway, Chennai & Another High Court of Judicature at Madras
17-11-2017 National Security Force & Labour Supply V/S CCE, Bharuch Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
08-11-2017 Sugriv Rambabu Singh Chauhan, Proprietor of M/s. Shivam Enterprises Security Services Versus The State of Maharashtra Through the Public Prosecutor, High Court (A.S.) & Others High Court of Judicature at Bombay
27-10-2017 The Regional Director, E.S.I. Corporation Versus Taurus Security Services High Court of Kerala
24-10-2017 E. Thaninayagam Versus Chief Security Commissioner, Railway Protection Force (RPF), Chennai & Another High Court of Judicature at Madras
18-10-2017 Unity Security Force V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
01-08-2017 Central Investigation and Security Services Ltd V/S C.S.T., Chennai-II Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
11-07-2017 Varsed Detective & Security Pvt. Ltd V/S CCE, Jaipur Customs Excise Service Tax Appellate Tribunal New Delhi
12-06-2017 Jwalla Security Force V/S Commissioner of Central Excise, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
06-06-2017 M/s. Supreme Industrial Security Co. Versus Employees State Insurance Corporation High Court of Judicature at Calcutta
05-05-2017 LNG Security Services Pvt. Ltd V/S CST, Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
02-03-2017 Roma Henny Security Service Pvt. Ltd V/S CST, Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
27-02-2017 The Manager, SMK Global Security Solution India Pvt. Ltd. & Another Versus Kailash In the High Court of Bombay at Aurangabad
27-01-2017 Agile Security Force Pvt Limited, Kondapur, Ranga Reddy District & Another Versus The Executive Officer, Tirumala Tirupati Devasthanam & Another In the High Court of Judicature at Hyderabad
12-01-2017 Pramod K.K Versus Union of India Rep. by The Inspector General, Central Industrial Security Force, Chennai & Others High Court of Judicature at Madras
11-01-2017 No.87250608 Head Constable, Raj Kumar Versus Commandant 125 Battalion Border Security Forces High Court of Judicature at Calcutta
04-01-2017 Orion Security Solutions Pvt Ltd Versus Govt of NCT of Delhi & Others High Court of Delhi
04-01-2017 Orion Security Solutions Pvt. Ltd. Versus Govt. of NCT of Delhi & Others High Court of Delhi
14-12-2016 Central Industrial Security Force & Others Versus Abrar Ali Supreme Court of India
14-12-2016 Central Industrial Security Force & Others Versus Abrar Ali Supreme Court of India
13-12-2016 The Security Association of India Versus Union of India & Others High Court of Judicature at Bombay
14-10-2016 G. Narayan Rao Versus Union of India, rep., by its Commandant, Central Industrial Security Force, CISF Unit In the High Court of Judicature at Hyderabad
05-10-2016 Sahara Security & Man Power Services Versus Authority/Commissioner & Another High Court of Punjab and Haryana
23-09-2016 Bindu Mohan, Sr. Social Security Assistant, Employees Provident Fund Sub Regional Office, Kollam Versus Union of India represented by the Secretary to Government, Ministry of Labour, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
14-09-2016 S. Kannan Versus The Superintendent, CBI Bank Security & Fraud Cell, Bangalore & Others High Court of Judicature at Madras



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