J AND G CORPORATE SOLUTIONS PRIVATE LIMITEDActivity: Construction in Chandigarh.Strike Off |
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CIN U45202CH2006PTC030073 |
ROC RoC-Chandigarh |
Incorporation Date 19-04-2006 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 030073 |
Registration Date 19-04-2006 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 29-09-2007 |
Last Balance Sheet Date 31-03-2007 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address jdsca@sify.com |
Registered Address 12SECTOR 10 A CHANDIGARH U T Chandigarh CH 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to J AND G CORPORATE SOLUTIONS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 10-05-2022 12:52
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07-11-2018 | Acit Corporate Circle 6(1) Versus Shriram Fortune Solutions Ltd | Income Tax Appellate Tribunal Chennai |
12-09-2018 | Robotix Learning Solutions P Versus Ito Corporate Ward 5(3), Chennai | Income Tax Appellate Tribunal Chennai |
28-02-2017 | Stepaniuk, Nikolai Versus Wellstead Corporate Solutions Pte Ltd. & Others | Supreme Court of Singapore |
11-09-2015 | Shipnet Software Solutions India (P.) Ltd. Versus Assistant Commissioner of Income-tax, Corporate Circle-VI(1), Chennai | Income Tax Appellate Tribunal Chennai |
31-10-2011 | World Vision of India, rep by its Group Director-Corporate Solutions Versus The Presiding Officer, EPF Appellate Tribunal & Another | High Court of Judicature at Madras |
Directors |
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DIN | Name | Since |
00324965 | JASMINE KAUR | 19-04-2006 |
00324844 | GAGANDEEP SINGH | 19-04-2006 |
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