J A K SOFTWARE PVT LTD

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U72200DL2001PTC111929 		ROC
RoC-Delhi 		Incorporation Date
06-08-2001
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
111929 		Registration Date
06-08-2001 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
24-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 2,00,000
Paid Up Capital
Rs. 2,00,000



Contact Information
E-Mail Address
bl.mangal8@gmail.com
Registered Address
52 JANPATH NEW DELHI DL 110001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to J A K SOFTWARE PVT LTD

Last Checked Past / Closed Litigation On 22-01-2021 12:47
17-08-2020 Welworth Software Private Limited Versus Sun Distribution Services Pvt. Ltd. & Another. High Court of Delhi
02-01-2020 Gemini Software Solutions Pvt. Ltd V/S Commissioner of Central Excise, Customs and Service Tax, Trivandrum Customs Excise Service Tax Appellate Tribunal Regional Bench, Bangalore
15-11-2019 Securities & Exchange Board of India, Represented by its Chariman Versus DSQ Software Limited, Chennai & Another High Court of Judicature at Madras
01-10-2019 Axestrack Software Solutions Pvt. Ltd. Versus Harman Singh Arora National Company Law Appellate Tribunal
04-09-2019 M/s. Kone Elevator India Pvt. Ltd., Rep. by its Company Secretary, C.V.S. Krishna Kumar, Aynambakkam, Chennai Versus M/s.Indo Pacific Software and Entertainment Limited, Nagpur & Another High Court of Judicature at Madras
08-08-2019 Software Technology Parks of India, Chennai Versus Consolidated Construction Consortium Limited, Chennai & Another High Court of Judicature at Madras
05-08-2019 Commissioner of Income Tax, Chennai Versus M/s. Pentafour Software Employees' Welfare Foundation, Chennai High Court of Judicature at Madras
09-07-2019 Nirmal Software Services Pvt. Ltd. Versus Dr. Babasaheb Ambedkar Marathwada University & Others Supreme Court of India
22-04-2019 Maars Software International Ltd. & Another Versus Union of India & Others Supreme Court of India
29-01-2019 Pr. Commissioner of Income Tax -16 Versus UTV Software Communication Ltd. High Court of Judicature at Bombay
02-01-2019 M/s. Consolidated Construction Consortium Ltd. Versus Software Technology Parks of India, Chennai & Another High Court of Judicature at Madras
30-11-2018 HDB Financial Services Limited Versus M/s. Remo Software Pvt. Ltd. & Others High Court of Karnataka
25-10-2018 Acit, Circle-52(1), New Delhi Versus N.S. Software, New Delhi Income Tax Appellate Tribunal Delhi
23-10-2018 M/s. Polaris Consulting & Services Ltd, Formerly known as M/s. Polaris Software Lab Limited), Chennai Versus The Deputy Commissioner of Income Tax, Chennai High Court of Judicature at Madras
05-10-2018 Fortune Pai Software Private Limited, Bangalore & Another Versus Karnataka Industrial Area Development Board, Bangalore & Another High Court of Karnataka
10-09-2018 M/s. Academic Centre of Software & Management Excellence Pvt. Ltd. Rep. by its Director Rafat Siddiqui & Another Versus Registrar of Companies, Chennai High Court of Judicature at Madras
03-07-2018 The Pr. Commissioner of Income Tax CIT(A) & Another Versus M/s. Ketera Software India Pvt. Ltd. High Court of Karnataka
18-04-2018 PR. Commissioner of Income Tax Versus M/s. N.S. Software (Firm) High Court of Delhi
22-03-2018 Assistant Commissioner of Income Tax Circle-16(1), Mumbai Versus Shri Shrey Sharma Guleri Prime Channel Software Communications (P.) Ltd. Income Tax Appellate Tribunal Mumbai
20-03-2018 In the matter of: Pratham Software Private Limited Versus Pratham Solutions Private Limited National Company Law Tribunal New Delhi
28-11-2017 Bank of New York Mellon Versus Cranes Software International Ltd. High Court of Karnataka
16-10-2017 Svam Software Ltd. Versus Securities & Exchange Board of India SEBI Bhavan & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
21-09-2017 Mobilox Innovations Private Limited V/S Kirusa Software Private Limited Supreme Court of India
29-08-2017 Bhash Software Labs Pvt. Ltd. Versus Mobme Wireless Solutions Ltd. National Company Law Appellate Tribunal
23-08-2017 Vasanth Guruvayur Balakrishnan having residence at 27/11, 1st Seaward Road Versus Velankani Software Private Limited & Another High Court of Judicature at Madras
10-08-2017 Integra Software Services Pvt. Ltd V/S CCE & ST, Pondicherry Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
08-08-2017 M/s. Remo Software Pvt. Ltd Having regd. Office at Saleh Center & Others Versus HDB Financial Services Ltd. Registered Officer at Radhika & Others High Court of Karnataka
23-06-2017 Pecon Software Ltd V/S Commissioner of Service Tax-II, Kolkata Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
24-05-2017 Kirusa Software Private Ltd. Versus Mobilox Innovations Private Ltd. NATIONAL COMPANY LAW APPELLATE TRIBUNAL (NEW DELHI)
24-05-2017 Kirusa Software P. Ltd. Versus Mobilox Innovations P. Ltd. National Company Law Appellate Tribunal
13-04-2017 Integra Software Services Pvt. Ltd V/S CCE, Pondicherry Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
11-04-2017 Pr. Commissioner of Income Tax, Vadodara Versus Nexus Software Ltd. High Court of Gujarat At Ahmedabad
28-02-2017 Raftaar Media Pvt Ltd. Versus Noida Software Technology Park Ltd. Supreme Court of India
14-02-2017 M/s. Angel Admark Pvt. Limited, New Delhi represented by its Board of Resolution Holder C. Sudhakaran Versus M/s. Noida Software Technology Park Ltd. (NSTPL), New Delhi & Others High Court of Kerala
27-01-2017 Kirusa Software Pvt. Ltd Versus Mobilox Innovations Pvt. Ltd National Company Law Tribunal Mumbai
27-01-2017 Kirusa Software P. Ltd Versus Mobilox Innovations P. Ltd National Company Law Tribunal Mumbai
27-01-2017 Kirusa Software Pvt. Ltd. Versus Mobilox Innovations Pvt. Ltd. NATIONAL COMPANY LAW TRIBUNAL (MUMBAI BENCH)
02-01-2017 Sai Software and Informatics V/S Commr. of Cus., C. Ex. & S.T., Guntur Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
25-10-2016 Financial Software and Systems (P) Ltd. Versus S. Pawan Kumar Gupta & Another In the High Court of Judicature at Hyderabad
17-10-2016 Symantec Software Solutions Pvt. Ltd. & Others Versus R. Modi & Others High Court of Delhi
28-09-2016 M/s. Cambridge Solutions Limited, Bangalore Versus Global Software Limited, Chennai & Others High Court of Judicature at Madras
07-09-2016 Integra Software Services Pvt. Ltd. Versus Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
31-08-2016 Securities & Exchange Board of India Versus DSQ Software Ltd. & Another Supreme Court of India
01-06-2016 State of Keralarep. by The Deputy Commissioner (Law), Commercial Taxes, Ernakulam Versus M/S. Techsmith Software (P) Ltd. High Court of Kerala
18-02-2016 In Re: Rishabh Software Private Limited High Court of Gujarat At Ahmedabad
07-12-2015 M/s. UTV Motion Pictures Corporate Office : UTV Software Communications Ltd. & Others Versus M/s. Murphy Enterprises In the High Court of Bombay at Goa
07-12-2015 M/s. Noida Software Technology Park Ltd. Versus M/s Media Pro Enterprise India Pvt. Ltd. & Others Telecom Disputes Settlement Appellate Tribunal New Delhi
03-12-2015 Assisstant Commissioner of Income-tax, Circle -17(1), Hyderabad Versus D.E. Shaw India Software (P.) Ltd. Income Tax Appellate Tribunal Hyderabad
07-10-2015 Sandesh Limited Versus Transmedia Software Limited, Through Jasmin B Shah High Court of Gujarat At Ahmedabad
11-09-2015 Shipnet Software Solutions India (P.) Ltd. Versus Assistant Commissioner of Income-tax, Corporate Circle-VI(1), Chennai Income Tax Appellate Tribunal Chennai
11-09-2015 The Bank of New York Mellon, London Branch, By its Constituted Attorney, Aneish Kumar Versus M/s. Cranes Software International Limited High Court of Karnataka
25-08-2015 M/s. Transvision Software & Data Solutions Pvt.Ltd. & Another Versus The State of Karnataka, Rep. By Energy Department & Others High Court of Karnataka
29-07-2015 Commissioner of Income Tax III, Central Revenue Buildings, Bangalore & Another Versus Mphasis Software & Service India Pvt. Ltd. High Court of Karnataka
30-06-2015 Aquila Software Services Hyderabad (P.) Ltd. Versus Deputy Commissioner of Income-tax, Circle-10 (2), Hyderabad Income Tax Appellate Tribunal Hyderabad
16-06-2015 Deputy Commissioner of Income-tax, Circle 1(1), Pune Versus BMC Software India (P.) Ltd. Income Tax Appellate Tribunal Pune
02-06-2015 Gbots Software Development Centre Pvt. Ltd. (PCS India) Kochi & Another Versus IBS Software Services Pvt. Ltd. Thiruvanathapuram represented by its Company Secretary Ramesh Babu Madhanagopal High Court of Kerala
01-06-2015 Mallikarjunaiah Hire Matta Versus Logipro Software Private Limited, Bengaluru & Others High Court of Karnataka
27-05-2015 Noida Software Technology Park Ltd. Versus Ministry of Information & Broadcasting Telecom Disputes Settlement Appellate Tribunal New Delhi
17-04-2015 Sysarris Software (India) (P.) Ltd. Versus Deputy Commissioner of Income-tax, Circle 12 (3), Bangalore Income Tax Appellate Tribunal Bangalore
20-03-2015 IBS Software Services (P.) Ltd. Versus Union of India High Court of Kerala
27-02-2015 M/s. Global Software Ltd., Chennai rep. by its Authorised Signatory Y.V. Murali Babu Versus The Secretary Housing & Urban Development Chennai & Another High Court of Judicature at Madras
23-02-2015 Adobe Systems Software Ireland Ltd. Versus Assistant Director of Income-tax (International Taxation), Circle (1), New Delhi Supreme Court of India
04-02-2015 Triniti Advanced Software Labs (P.) Ltd. Versus Income-tax Officer, Ward 2 (2), Hyderabad Income Tax Appellate Tribunal Hyderabad
27-01-2015 Symantec Software Solutions Pvt. Ltd. & Others Versus R. Modi & Others High Court of Delhi
21-01-2015 DE Shaw India Software (P.) Ltd. Versus Assistant Commissioner of Income-tax, Circle -1(2), Hyderabad Income Tax Appellate Tribunal Hyderabad
05-01-2015 Commissioner of Income-tax Versus Rational Software Corpn. India (P.) Ltd. High Court of Karnataka
28-11-2014 Siemens Industry Software Pte Ltd. Versus Lion Global Offshore Pte Ltd. Supreme Court of Singapore
28-11-2014 X-Procure Software Sa (Pty) Ltd. Versus Sutherland, Terry Linda Supreme Court of Appeal of South Africa
14-11-2014 Quality Engineering & Software Technologies (P.) Ltd. Versus Deputy Commissioner of Income Tax, Bangalore Income Tax Appellate Tribunal Bangalaore
15-10-2014 Noida Software Technology Park, Ltd. Versus Sindhi Kachchhi Entertainment Corporation Ltd. Telecom Disputes Settlement Appellate Tribunal New Delhi
13-10-2014 D.E. Shaw India Software (P.) Ltd. Versus Assistant Commissioner of Income-tax, Circle 1 (2), Hyderabad Income Tax Appellate Tribunal Hyderabad
23-09-2014 Oracle Financial Services Software Limited Versus Securities & Exchange Board of India SEBI Bhavan & Others SEBI Securities Exchange Board of India Securities Appellate Tribunal
03-09-2014 Commissioner of Income Tax, Chennai III Versus M/s. Soffia Software Limited High Court of Judicature at Madras
25-08-2014 Commissioner of Income Tax Versus M/s. Live Connection Software Solutions Pvt. Ltd High Court of Judicature at Madras
14-08-2014 Success Software Versus The Director of Rural Development & Others Before the Madurai Bench of Madras High Court
30-07-2014 M/s. Wiltech Software Solutions Pvt. Ltd. represented by Ashok Mammen General Manager Versus Abbf Bau Soft AG & Another High Court of Kerala
25-07-2014 Commissioner of Income-tax, Bangalore Versus Relq Software (P.) Ltd. High Court of Karnataka
02-07-2014 California Software Company Ltd. Versus Roxanne Research Pvt. Ltd. High Court of Judicature at Madras
30-04-2014 M/s. Noida Software Technology Park Ltd., Versus M/o Information and Broadcasting, New Delhi & Another Telecom Disputes Settlement Appellate Tribunal New Delhi
23-04-2014 CG-Vak Software and Exports Limited Versus Securities and Exchange Board of India, SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
22-04-2014 Wiretel Digital Networks Pvt. Ltd. Versus ESPN Software India Pvt. Ltd. & Others Telecom Disputes Settlement Appellate Tribunal New Delhi
09-04-2014 Commr of Central Excise Versus Software Technology Park of India High Court of Judicature at Allahabad
28-03-2014 Adobe Systems Software Ireland Ltd. Versus Assistant Director of Income Tax High Court of Delhi
04-03-2014 The Bank of New York Mellon Versus Cranes Software International Limited High Court of Karnataka
03-03-2014 M/s. Integra Software Services Pvt. Ltd. Versus CCE, Pondicherry Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
20-01-2014 Commissioner of Income Tax Versus Ace Software Exports Ltd. High Court of Gujarat At Ahmedabad
25-11-2013 Datamatics Software Services Ltd. & Others Versus Indepay Networks Pvt. Ltd. & Another High Court of Judicature at Bombay
22-11-2013 Orange Brand Services Limited Versus Account Works Software (PTY) Ltd. Supreme Court of Appeal of South Africa
03-10-2013 ESPN Software India Pvt. Ltd. Versus Prasar Bharti & Another High Court of Delhi
12-09-2013 Noida Software Technology Park Ltd. Versus Union of India & Others Telecom Disputes Settlement Appellate Tribunal New Delhi
04-09-2013 M/s Financial Software and System Private Limited Versus M/s ACI Worldwide Solutions Private Limited & Others Competition Commission of India
21-08-2013 Transvision Software & Data Solutions Pvt. Ltd., rep. by its Director S.C. Mahesh Versus The State of Karnataka rep. by Energy Department rep. by Principal Secretary & Others High Court of Karnataka
15-05-2013 SAP India Pvt. Ltd. Versus M/s. Zenith Software Ltd. High Court of Delhi
23-04-2013 Financial Software And Systems Versus Mudassir Naik High Court of Judicature at Madras
16-01-2013 UKT Software Technologies Pvt. Ltd. Versus ITO Income Tax Appellate Tribunal Delhi
26-11-2012 The Commissioner of Service Tax, Bangalore Versus M/s Fiorano Software Technologies Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
25-09-2012 M/s. Ananya Software Pvt. Ltd represented by its Director Versus M/s. Mep Elecgtronics Pvt Ltd & Another High Court of Karnataka
25-09-2012 ESPN Software India Pvt. Ltd. Versus Prasar Bharati Telecom Disputes Settlement Appellate Tribunal New Delhi
21-09-2012 ESPN Software India Private Ltd. Versus Den Network Ltd. & Others Telecom Disputes Settlement Appellate Tribunal New Delhi
18-09-2012 M/s Digicable Network (India) Private Limited Versus M/s ESPN Software India Private Limited Telecom Disputes Settlement Appellate Tribunal New Delhi



Directors
DIN Name Since
00355929 NEETIKA JAIPURIA 08-03-2005
00355878 ANURAAG JAIPURIA 06-08-2001

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