Section 370.   [ View Judgements ]

Buying or disposing of any person as slave


Section 370. Buying or disposing of any person as slave

Whoever imports, export, removes, buys, sells or disposes of any person as a slave, or accepts, receives or detains against his will any person as slave, shall be punished with imprisonment of either description for a term which may extend to seven years and shall also be liable to fine.

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