In Section 23 of the principal Act:-
(a) for the words "five hundred rupees", the words "one lakh rupees" shall be substituted;
(b) for the words "one hundred rupees", the words "one thousand rupees" shall be substituted.
(a) for the words "five hundred rupees", the words "one lakh rupees" shall be substituted;
(b) for the words "one hundred rupees", the words "one thousand rupees" shall be substituted.
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