INTERNATIONAL WATER MANAGEMENT INSTITUTEActivity: Research and Development in Delhi.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AAAAI0390L |
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CIN F06034 |
ROC ROC - DELHI |
Incorporation Date 03-01-2001 |
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Category Sri Lanka |
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Not Listed or Listing Info, not found! |
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Contact Information |
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E-Mail Address iwmi-delhi@cgiar.org |
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Registered Address 2nd Floor,BLOCK B,NASC COMPLEX DPS MARG PUSA ,OPP TODAPUR NEW DELHI DL 110012 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to INTERNATIONAL WATER MANAGEMENT INSTITUTELast Checked Past / Closed Litigation On 21-06-2022 06:43
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| 25-03-2014 | International Water Management Institute Versus Kithsiri Jayakody | Supreme Court of Sri Lanka |
GST Number(s) for INTERNATIONAL WATER MANAGEMENT INSTITUTE |
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| DELHI | 07AAAAI0390L1ZO | |
| DELHI | 07AAAAI0390L2ZN | |
Directors |
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| DIN | Name | Since |
| ANKPS5919B | ALOK KUMAR SIKKA | 29-06-2016 |
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