INTER STATE MIGRANT WORKMEN (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1979


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Section
 Section Title
  INTRODUCTION
  1 SHORT TITLE, EXTENT, COMMENCEMENT AND APPLICATION View Judgements
  2 DEFINITIONS View Judgements
  3 APPOINTMENT OF REGISTERING OFFICERS View Judgements
  4 REGISTRATION OF CERTAIN ESTABLISHMENTS View Judgements
  5 REVOCATION OF REGISTRATION IN CERTAIN CASES View Judgements
  6 PROHIBITION AGAINST EMPLOYMENT OF INTERSTATE MIGRANT WORKMEN WITHOUT REGISTRATION View Judgements
  7 APPOINTMENT OF LICENSING OFFICER View Judgements
  8 LICENSING OF CONTRACTORS View Judgements
  9 GRANT OF LICENCES View Judgements
  10 REVOCATION, SUSPENSION AND AMENDMENT OF LICENCES View Judgements
  11 APPEAL View Judgements
  12 DUTIES OF CONTRACTORS View Judgements
  13 WAGE RATES AND OTHER CONDITIONS OF SERVICE OF INTER-STATE MIGRANT WORKMEN View Judgements
  14 DISPLACEMENT ALLOWANCE View Judgements
  15 JOURNEY ALLOWANCE ETC View Judgements
  16 OTHER FACILITIES View Judgements
  17 RESPONSIBILITY FOR PAYMENT OF WAGES View Judgements
  18 LIABILITY OF PRINCIPAL EMPLOYER IN CERTAIN CASES View Judgements
  19 PAST LIABILITIES View Judgements
  20 INSPECTORS View Judgements
  21 INTER-STATE MIGRANT WORKMEN TO BE DEEMED TO BE IN EMPLOYMENT FROM DATE OF RECRUITMENT FOR THE PURPOSES OF CERTAIN ENACTMENT View Judgements
  22 PROVISIONS, REGARDING INDUSTRIAL DISPUTES IN RELATION TO INTER-STATE MIGRANT WORKMEN View Judgements
  23 REGISTERS AND OTHER RECORDS TO BE MAINTAINED View Judgements
  24 OBSTRUCTIONS View Judgements
  25 CONTRAVENTION OF PROVISIONS REGARDING EMPLOYMENT OF INTER-STATE MIGRANT WORKMEN View Judgements
  26 OTHER OFFENCES View Judgements
  27 OFFENCES BY COMPANIES View Judgements
  28 COGNIZANCE OF OFFENCE View Judgements
  29 LIMITATION OF PROSECUTIONS View Judgements
  30 EFFECT OF LAWS AND AGREEMENTS INCONSISTENT WITH THE ACT View Judgements
  31 POWER TO EXEMPT IN SPECIAL CASES View Judgements
  32 PROTECTION OF ACTION TAKEN UNDER ACT View Judgements
  33 POWER TO GIVE DIRECTIONS View Judgements
  34 POWER TO REMOVE DIFFICULTIES View Judgements
  35 POWER TO MAKE RULES View Judgements
  36 REPEALS AND SAVING View Judgements
  SCHEDULE I



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