INSURANCE OF INDIA LTD

Activity: Finance in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U67200WB1936PLC008634 		ROC
RoC-Kolkata 		Incorporation Date
25-05-1936
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
008634 		Registration Date
25-05-1936 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 10,820



Contact Information
E-Mail Address
NA
Registered Address
28, WATERLOO STREET, CALCUTTA WB 700001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to INSURANCE OF INDIA LTD

Last Checked Past / Closed Litigation On 11-11-2020 17:41
26-10-2020 Gangaprasad Hariprasad Jani & Others Versus Oriental Insurance Company, Gujarat National Consumer Disputes Redressal Commission NCDRC
26-10-2020 Oriental Insurance Company Limited, Gujarat Versus Hotel Shakunt, Gujarat National Consumer Disputes Redressal Commission NCDRC
22-10-2020 Bajaj Allianz Life Insurance Company Limited Versus Sunita National Consumer Disputes Redressal Commission NCDRC
22-10-2020 The National Insurance Company Ltd., By its Branch Manager, Erode Versus Munusamy High Court of Judicature at Madras
21-10-2020 United India Insurance Co. Ltd., Through Regional Manager, New Delhi Versus R. Raga Navya & Others National Consumer Disputes Redressal Commission NCDRC
21-10-2020 The Branch Manager, National Insurance Company Limited, Having its Branch Office at Opposite Old Tourism Department, East Sikkim Versus Arjun Bhandari & Others High Court of Sikkim
21-10-2020 UETC India Ltd., New Delhi Versus United India Insurance Co. Ltd., Chennai National Consumer Disputes Redressal Commission NCDRC
15-10-2020 Ajay Gupta Versus Cholamandalam Ms General Insurance Company Limited National Consumer Disputes Redressal Commission NCDRC
15-10-2020 Senior Manager, Life Insurance Corporation of India Versus Rajesh Kumar National Consumer Disputes Redressal Commission NCDRC
14-10-2020 The Regional Manager National Insurance Company Limited, Bengaluru Versus Sathi @ K. Sathya & Others High Court of Karnataka
09-10-2020 OOO Insurance Company Chubb Versus Enka Insaat Ve Sanayi AS United Kingdom Supreme Court
08-10-2020 Oriental Insurance Co. Ltd., Through Chief Manager Versus Seetakanta Patnaik National Consumer Disputes Redressal Commission NCDRC
06-10-2020 Jewellery World, Orissa Versus Oriental Insurance Company Ltd., Orissa National Consumer Disputes Redressal Commission NCDRC
06-10-2020 United India Insurance Co. Ltd., Rasipuram & Others Versus Arukkani & Others High Court of Judicature at Madras
06-10-2020 United India Insurance Company Limited, Udumalpet Versus N. Thangavel, & Others High Court of Judicature at Madras
05-10-2020 Tarun Kanti Chowdhury & Others Versus Oriental Insurance Co. Ltd., New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
01-10-2020 The Oriental Insurance Company Limited, Kumbakonam, Represented by its Branch manager, Kumbakonam Versus Nirmala & Another High Court of Judicature at Madras
01-10-2020 The Divisional Manager, United India Insurance Co. Ltd., Vellore Versus M. Suresh & Another High Court of Judicature at Madras
29-09-2020 National Insurance Co. Ltd. Versus Yuraj Yadu Sawant & Others In the High Court of Bombay at Goa
29-09-2020 National Insurance Co. Ltd. Versus Yuraj Yadu Sawant & Others In the High Court of Bombay at Goa
29-09-2020 Mangala & Others Versus National Insurance Company Limited, (Ori. Respondent) Through its Manager In the High Court of Bombay at Nagpur
29-09-2020 Oriental Insurance Co. Ltd., Raipur Versus Brahmanand Javvadi National Consumer Disputes Redressal Commission NCDRC
28-09-2020 M/s. Shankar Jewels & Others Versus United India Insurance Co. Ltd., Rajasthan & Others National Consumer Disputes Redressal Commission NCDRC
28-09-2020 M/s. Tata Aig General Insurance Co. Ltd., Maharashtra Versus T. Paul Raj National Consumer Disputes Redressal Commission NCDRC
28-09-2020 The Managing Director, KSRTC, Central Offices, Represented by its Divisional Controller, Mangaluru Versus National Insurance Co. Ltd. & Another High Court of Karnataka
28-09-2020 National Insurance Co. Ltd., Divisional Office, Panaji, Goa, Now Represented by its Regional Manager, Bengaluru Versus Imran Khan & Others High Court of Karnataka
25-09-2020 Reliance General Insurance Company Ltd., Madurai Versus Tamilarasan & Others High Court of Judicature at Madras
25-09-2020 United India Insurance Co. Ltd., Kumbakonam Versus Natarajan & Others High Court of Judicature at Madras
25-09-2020 Oriental Insurance Company Limited, Chennai Versus V. Sujatha & Others High Court of Judicature at Madras
23-09-2020 Manager, United India Insurance Company Limited, Namakkal Versus Shanmugam & Others High Court of Judicature at Madras
23-09-2020 Charu Sharma & Others Versus Birla Sun Life Insurance Company Ltd., Maharshtra & Others National Consumer Disputes Redressal Commission NCDRC
23-09-2020 Shriram General Insurance Co. Ltd., Rajasthan Versus Nirmala Devi & Another National Consumer Disputes Redressal Commission NCDRC
22-09-2020 Elite International Pvt. Ltd., Mumbai Versus United India Insurance Co. Ltd., Chennai & Another National Consumer Disputes Redressal Commission NCDRC
22-09-2020 The Oriental Insurance Co. Ltd. Through- Its Divisional Manager, Chhattisgarh Versus Vivek Giri & Another High Court of Chhattisgarh
22-09-2020 Bhilai Engineering Corporation Ltd., Through Madhavdas K., Authorised Signatory Bec Nandinin Road Industrial Area, Chhattisgarh Versus United India Insurance Company Ltd. Through Senior Divisional Manager, Chhattisgarh National Consumer Disputes Redressal Commission NCDRC
22-09-2020 The Oriental Insurance Co. Ltd. Through- Its Divisional Manager, Chhattisgarh Versus Vivek Giri & Another High Court of Chhattisgarh
21-09-2020 The Oriental Insurance Co. Ltd. Coimbatore & Another Versus N. Dhanalakshmi & Others High Court of Judicature at Madras
21-09-2020 Oriental Insurance Co. Ltd., New Delhi Versus M/s. Guptasons Jewellers & Gems Pvt. Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
21-09-2020 Branch Manager, National Insurance Co. Ltd., Chitradurga & Others Versus D. Mallappa & Another High Court of Karnataka
18-09-2020 Heinz India Private Limited Versus National Insurance Company Limited & Another National Consumer Disputes Redressal Commission NCDRC
16-09-2020 Manager [Legal], Reliance General Insurance Company, Chennai Versus Jeya & Others Before the Madurai Bench of Madras High Court
15-09-2020 United India Insurance Company Ltd., Through The Regional Manager, New Delhi Versus Dinesh Vijay National Consumer Disputes Redressal Commission NCDRC
15-09-2020 The Oriental Insurance Company Limited, Bengaluru Versus Vishwanatha & Another High Court of Karnataka
14-09-2020 S. Pnnirdasse & Others Versus The Regional Director Employees State Insurance Corporation ESI Complex, Pondicherry High Court of Judicature at Madras
14-09-2020 United India Insurance Company Ltd., Represented by its Branch Manager, Vellore Versus Krishnaveni & Others High Court of Judicature at Madras
11-09-2020 The Branch Manager, National Insurance Company Ltd, Puducherry Versus Ulagaratchagan & Another High Court of Judicature at Madras
10-09-2020 United India Insurance Company Ltd., Rajasthan Versus M/s. Radhika Oil Industries, Rajasthan National Consumer Disputes Redressal Commission NCDRC
10-09-2020 United India Insurance Company Ltd., Anna Salai, Versus Selvi & Others High Court of Judicature at Madras
09-09-2020 Pyar Singh Versus Manager, United India Insurance Co. Ltd., Rajasthan & Another National Consumer Disputes Redressal Commission NCDRC
08-09-2020 The United India Insurance Co. Ltd., Chidambaram Versus Emili & Others High Court of Judicature at Madras
07-09-2020 United India Insurance Co. Ltd., Through its Divisional Manager, Osmanpura, Aurangabad Versus Chandrakala & Others In the High Court of Bombay at Aurangabad
04-09-2020 Tata AIG General Insurance Company Limited Through Its Manager, Maharashtra Versus Banshiram Bishnoi National Consumer Disputes Redressal Commission NCDRC
03-09-2020 National Insurance Company Limited, Raipur Versus Khorin Bai Sori & Others High Court of Chhattisgarh
03-09-2020 United India Insurance Company Limited, through its Divisional Manager, Bilaspur (C.G.) Versus Joidha Bai Patel & Others High Court of Chhattisgarh
03-09-2020 National Insurance Company Limited, Raipur Versus Khorin Bai Sori & Others High Court of Chhattisgarh
03-09-2020 M/s.United India Insurance Company Ltd., Namakkal. Versus Allimuthu @ Sengodan & Another High Court of Judicature at Madras
01-09-2020 M/s. United India Insurance Co. Ltd., Rep. By its Divisional Manager, Arani Versus Raja & Others High Court of Judicature at Madras
01-09-2020 National Insurance Company Limited Versus Ashwani Kumari & Others High Court of Jammu and Kashmir
31-08-2020 Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Chennai Versus Manickam & Others High Court of Judicature at Madras
31-08-2020 Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Chennai Versus Manickam & Others High Court of Judicature at Madras
27-08-2020 Master Vinay Bharadwaj, Rep. by his Father & Natural Guardian D.R. Shivakumar Versus M/s. United India Insurance Company Limited, Bangalore & Another High Court of Karnataka
27-08-2020 Shriram General Insurance Co.Ltd., E.B.RIICO Industrial Area, Rajasthan Versus Chinnaraj & Others High Court of Judicature at Madras
26-08-2020 Oriental Insurance Company Limited Versus Nand Kishore Sharma & Others High Court of Jammu and Kashmir
25-08-2020 United India Insurance Co. Ltd., Chennai Versus Maragatham & Others High Court of Judicature at Madras
25-08-2020 Branch Manager, National Insurance Company Ltd., Chhattisgarh Versus Indra Bai & Others High Court of Chhattisgarh
24-08-2020 Sanjay Khandelwal Versus Tata AIG General Insurance Co. Ltd., Mumbai National Consumer Disputes Redressal Commission NCDRC
24-08-2020 United India Insurance Co. Ltd., New Delhi Versus Singhla Engineers & Contractors Pvt. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
21-08-2020 United India Insurance Company Limited Versus Narinder Kour & Others High Court of Jammu and Kashmir
21-08-2020 M/s. Iffco Tokio General Insurance Co. Ltd., Chennai Versus Parvathi & Others High Court of Judicature at Madras
19-08-2020 Shriram General Insurance Co. Ltd. Through Constituent Attorney, Rajasthan Versus Baldev Singh National Consumer Disputes Redressal Commission NCDRC
19-08-2020 Vijay Cotton & Fibre Co., Maharashtra Versus New India Insurance Company Ltd., Maharashtra & Others National Consumer Disputes Redressal Commission NCDRC
18-08-2020 Bajaj Allianz General Insurance Co. Ltd., New Delhi Versus Astha Cement Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
18-08-2020 Premchand Jute & Industries Pvt. Ltd. & Another Versus The Employees State Insurance Corporation & Others High Court of Judicature at Calcutta
18-08-2020 M/s. Reliance General Insurance Company Limited, Tirupur Versus S. Veeramani & Others High Court of Judicature at Madras
17-08-2020 Branch Manager, Reliance Nippon Life Insurance Co. Ltd., (Formerly Known As Reliance Life Insurance Co. Ltd.), Madhya Pradesh & Another Versus Lekhram Avadhiya National Consumer Disputes Redressal Commission NCDRC
14-08-2020 United India Insurance Company Limited, District Raipur & Another Versus Rahi Solanki & Others High Court of Chhattisgarh
07-08-2020 National Insurance Company Ltd., Third Floor, No.751, Anna Salai, Chennai Versus Vijaya & Others High Court of Judicature at Madras
07-08-2020 The Divisional Manager, M/s. National Insurance Co. Ltd., Vellore Versus Paneerselvam & Others High Court of Judicature at Madras
06-08-2020 Adith Suresh (minor), ‘Anugraha', Thavakkara West, Kannur Versus The Managing Director, ICICI Prudential Life Insurance Company ltd., Mumbai & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
06-08-2020 The Branch Manager, M/s Oriental Insurance Company Ltd., Kodungallur Versus M.M. Jose Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
06-08-2020 Shriram General Insurance Co. Ltd., Rajasthan Versus Kailash Chand Sharma National Consumer Disputes Redressal Commission NCDRC
06-08-2020 M/s. Perfectpac Ltd., Haryana Versus United India Insurance Company Limited (Through Its Divisional Manager/Branch Manager/ Authrised Signatory) & Others National Consumer Disputes Redressal Commission NCDRC
05-08-2020 The United India Insurance Co. Ltd., Maharasthra State, Represented By Its Deputy Manager, Regional Office, Ernakulam Versus Rijawana Jamshed Mulla & Others High Court of Kerala
04-08-2020 Kaizen Organics Pvt. Ltd., Jaipur Versus National Insurance Co. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
04-08-2020 Birla Sun Life Insurance Co. Ltd. & Now Known As Aditiya Birla Sun Life Insurance Co. Ltd.), Maharashtra & Another Versus Narendra Pundlik Ramteke National Consumer Disputes Redressal Commission NCDRC
04-08-2020 M/s. United India Insurance Co. Ltd., Coimbatore Versus Murugammal & Others High Court of Judicature at Madras
01-08-2020 The National Insurance Company Ltd., Divisional Office II, Salem Versus. Raja & Others High Court of Judicature at Madras
31-07-2020 United India Insurance Co., Ltd., Chennai & Another Versus Suseela Jothi Mary Chennai & Another High Court of Judicature at Madras
31-07-2020 National Insurance Co. Ltd. Through Rajesh Kumar Dy. Manager, New Delhi Versus Biking Food Products (P) Ltd., Telangana National Consumer Disputes Redressal Commission NCDRC
31-07-2020 United India Insurance Co., Ltd., Chennai & Another Versus Suseela Jothi Mary Chennai & Another High Court of Judicature at Madras
28-07-2020 M/s. Royal Sundaram Alliance General Insurance Co.Ltd., Rep.by its Branch Manager, Cantonment Versus Kaanikkaimery & Others High Court of Judicature at Madras
27-07-2020 Oriental Insurance Co. Ltd. Through Its Duly Constituted Attorney, Oriental Insurance Co. Ltd., New Delhi Versus Vikash Kumar National Consumer Disputes Redressal Commission NCDRC
27-07-2020 Tata AIG Life Insurance Co. Ltd., Maharashtra Versus Mampi Dhar (Gosh) & Another National Consumer Disputes Redressal Commission NCDRC
27-07-2020 IFFCO Tokio General Insurance Co. Ltd., Maharashtra Versus Ashok Laxman Mane & Others National Consumer Disputes Redressal Commission NCDRC
24-07-2020 Gurbax Singh Banga Versus Aviva Life Insurance Co. India Pvt. Ltd., Punjab & Others National Consumer Disputes Redressal Commission NCDRC
24-07-2020 National Insurance Company Limited Through Its Duly Constituted Attorney Manager, New Delhi Versus M/s. D.D Spinners Pvt. Ltd., Panipat National Consumer Disputes Redressal Commission NCDRC
23-07-2020 Bajaj Allianz General Insurance Co. Ltd., through its Authorized signatory, Pravin Prabhakar Prabhu Versus Kameshwari Rajendra Sabnis & Others In the High Court of Bombay at Goa
23-07-2020 The Divisional Manager, M/s. United India Insurance Company Limited, Vellore Versus M. Amavasai & Another High Court of Judicature at Madras
22-07-2020 Reliance Nippon Life Insurance Co. Ltd., Maharashtra Versus Sujoy Chatterjee National Consumer Disputes Redressal Commission NCDRC
21-07-2020 Ex-Subedar Vinod Kumar Sharma Versus National Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC



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