INSTITUTE OF MANAGEMENT & DEVELOPMENT RESEARCHActivity: Community, personal & Social Services in Maharashtra.Active |
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CIN U73100MH2011NPL222914 |
ROC RoC-Mumbai |
Incorporation Date 12-10-2011 |
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Class Private |
Category Company Limited by Guarantee |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
No of Members 50 |
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Registration Number 222914 |
Registration Date 12-10-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance ACTIVE Non-Compliant |
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Last AGM Date --- |
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Last Balance Sheet Date --- |
Financials |
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Authorized Capital Rs. --- |
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Paid Up Capital Rs. --- |
Contact Information |
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E-Mail Address prs116@rediffmail.com |
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Registered Address A-5/14/5, Millennium Towers Sector-9, Sanpada Navi Mumbai Thane MH 400705 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to INSTITUTE OF MANAGEMENT & DEVELOPMENT RESEARCHLast Checked Past / Closed Litigation On 28-06-2022 00:49
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| 15-06-2016 | B.P.H.E. Society's Institute of Management Studies (Career Development and Research), Through its Directorate Dr. Mehernosh Mehta Versus The State of Maharashra Through the Secretary for Higher and Technical Education & Others | In the High Court of Bombay at Aurangabad |
| 24-11-2011 | CBM International Development Organisation also known Christliche Blindenmission International (CBMI) Versus The Institute of Bank Management & Research | Intellectual Property Appellate Board |
| 30-09-2005 | Institute Of Management Development & Research Versus Ateesh Saurya | Delhi State Consumer Disputes Redressal Commission New Delhi |
Directors |
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| DIN | Name | Since |
| 03555756 | NAGENDRA BHANU SHUKLA | 12-10-2011 |
| 03562832 | POOJA RAMANAND SHUKLA | 12-10-2011 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.