INSTITUTE OF HOTEL MANAGEMENT AND TOURISM PRIVATE LIMITEDActivity: Community, personal & Social Services in West Bengal.Strike Off |
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CIN U80903WB1998PTC087196 |
ROC RoC-Kolkata |
Incorporation Date 22-05-1998 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 087196 |
Registration Date 22-05-1998 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 4,000 |
Contact Information |
E-Mail Address NA |
Registered Address 6 JAWAHAR LAL NEHRU ROAD KOLKATA WB 700013 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to INSTITUTE OF HOTEL MANAGEMENT AND TOURISM PRIVATE LIMITEDLast Checked Past / Closed Litigation On 13-06-2022 18:20
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11-05-2017 | Principal (Retd.), Dr. Ambedkar Institute of Hotel Management Versus Union of India through Secretary to Government of India, Ministry of Tourism, New Delhi & Others | Central Administrative Tribunal Chandigarh Bench |
30-07-2013 | K.J John, Attendant, Institute of Hotel Management & Catering Technology & Others Versus Union of India, Represented by the Secretary to Goverment, Ministry of Tourism & Others | Central Administrative Tribunal Ernakulam Bench |
Directors |
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DIN | Name | Since |
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