INSTITUTE OF EDUCATION AND RESEARCH

Activity: Community, personal & Social Services in Uttar Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here. 		PAN No
AACTM8589N
CIN
U80904UP2012NPL048973 		ROC
RoC-Kanpur 		Incorporation Date
17-02-2012
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
048973 		Registration Date
17-02-2012 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
rksharma1@gmail.com
Registered Address
Aster -6/603, Supertech Emerald Court, Sector -93A, Noida Noida UP 201304 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to INSTITUTE OF EDUCATION AND RESEARCH

Last Checked Past / Closed Litigation On 02-10-2021 01:58
10-02-2021 Jawal suraj chhasiya Versus Dean, Surat Municipal Institute of Medical Education & Research High Court of Gujarat At Ahmedabad
19-08-2020 Post Graduate Institute of Medical Education & Research & Another Versus Arun Kumar Jain & Others High Court of Punjab and Haryana
14-08-2020 Nipun Sharma Versus Post Graduate Institute of Medical Education & Research, Sector 12, Chandigarh High Court of Punjab and Haryana
06-08-2020 Kavita & Another Versus Post Graduate Institute of Medical Education & Research, Through Its Director & Others High Court of Punjab and Haryana
23-06-2020 Post Gradugate Institute of Medical Education & Research Versus Tarandeep Singh Grewal & Another High Court of Punjab and Haryana
27-09-2019 Postgraduate Institute of Medical Education & Research, Chandigarh & Another Versus Darshan Kaur Cheema & Another High Court of Punjab and Haryana
02-09-2019 Post Graduate Institute of Medical Education and Research Chandigarh Versus M/s Kalsi Construction Company Supreme Court of India
03-08-2018 Dilawar Singh Versus Post Graduate Institute of Medical Education & Research & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
04-07-2018 Dr. P. Raveendran & Others Versus Jawaharlal Institute of Postgraduate Medical Education & Research, Rep. by its Director, Pondicherry & Others High Court of Judicature at Madras
04-07-2018 Dr. P. Raveendran & Others Versus Jawaharlal Institute of Postgraduate Medical Education & Research, Rep by its Director, Pondicherry & Others High Court of Judicature at Madras
27-04-2018 J.K. Institute of Pharmaceutical Education and Research (Owned & Managed by Jamla Educational Society) & Others Versus State of Chhattisgarh & Others High Court of Chhattisgarh
23-02-2018 Post Graduate Institute of Medical Education & Research & Another Versus Jasmine & Others National Consumer Disputes Redressal Commission NCDRC
23-01-2018 Rajesh Kumar Luthra, presently holding the post of Head Clerk/Divisional Accountant (CDC), Department of Hospital Engineering & Planning, PGIMER Versus Post Graduate Institute of Medical Education and Research, Chandigarh through its Director & Another Central Administrative Tribunal Chandigarh Bench
21-08-2017 Mohan Lal Gupta & Others Versus Post Graduate Institute of Medical Education and Research, Sector 12, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
25-07-2017 Aldel Education Trust's St. John Institute of Pharmacy & Research & St. John College of Engineering & Management & Others Versus State of Maharashtra & Others High Court of Judicature at Bombay
12-04-2017 A.P. Arun Versus Jawaharlal Institute of Post Graduate Medical Education & Research, Represented by its Director, Puducherry & Another High Court of Judicature at Madras
11-04-2017 K. Sundaramoorthy & Another Versus Jawaharlal Institute of Postgraduate Medical Education & Research (JIPMER), rep, by its Director & Others Central Administrative Tribunal Madras Bench
11-04-2017 R. Suseela Versus Jawaharlal Institute of Postgraduate Medical Education & Research (JIPMER), rep, by its Director & Others Central Administrative Tribunal Madras Bench
09-02-2017 Gurdeep Kaur Versus Post Graduate Institute of Medical Education and Research, Sector 12, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
02-02-2017 Dinesh Kumar Sharma Versus Post Graduate Institute of Medical Education and Research, Chandigarh through Director & Others Central Administrative Tribunal Chandigarh Bench
24-01-2017 Post Graduate Institute of Medical Education & Research (P.G.I.) & Others Versus Mamta Rani @ Babli & Others National Consumer Disputes Redressal Commission NCDRC
16-12-2016 Bhagwati Prasad Versus Postgraduate Institute of Medical Education & Research, Sector 12, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
13-12-2016 Sandeep Kumar Versus Post Graduate Institute of Medical Education & Research, Chandigarh & Another National Consumer Disputes Redressal Commission NCDRC
23-08-2016 Dr. Sheetal Malhotra Versus The Post Graduate Institute of Medical Education & Research, through its Director, Chandigarh & Others Central Administrative Tribunal Chandigarh Bench
15-06-2016 B.P.H.E. Society's Institute of Management Studies (Career Development and Research), Through its Directorate Dr. Mehernosh Mehta Versus The State of Maharashra Through the Secretary for Higher and Technical Education & Others In the High Court of Bombay at Aurangabad
05-04-2016 Pardeep Kumar Versus Postgraduate Institute of Medical Education & Research (PGIMER) & Others High Court of Punjab and Haryana
24-03-2016 Prem Chand Guleria Versus Post Graduate Institute of Medical Education and Research, Sector 12, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
15-03-2016 Dr. Charan Singh Rayat, Department of Histopathology, Post Graduate Institute of Medical Education & Research Versus Union of India through Secretary, Ministry of Health & Family Welfare, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
08-02-2016 Sushma Bhalla Versus Postgraduate Institute of Medical Education & Research, Chandigarh & Others Central Administrative Tribunal Chandigarh Bench
22-01-2016 Agnes A. Nath alias Agnes Sahota & Another Versus Post Graduate Institute of Medical Education and Research, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
18-01-2016 Rakesh Kumar Versus Post Graduate Institute of Medical Education and Research (PGIMER), Chandigarh through Director Central Administrative Tribunal Chandigarh Bench
13-01-2016 The Director, Post Graduate Institute of Medical Education & Research, Chandigarh & Others Versus The Central Administrative Tribunal, Chandigarh Bench, Chandigarh & Others High Court of Punjab and Haryana
31-07-2015 Anu Sharma Versus Post Graduate Institute of Medical Education and Research, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
28-05-2015 Anand Kumar Mishra Versus Post Graduate Institute for Medical Education and Research UT Chandigarh & Others High Court of Punjab and Haryana
21-05-2015 Post Graduate Institute of Medial Education & Research & Others Versus Amit Sarkar & Others National Consumer Disputes Redressal Commission NCDRC
07-04-2015 M/s. Merittrac Services Private Limited Versus Post Graduate Institute of Medical Education & Research High Court of Punjab and Haryana
25-03-2015 J. Kannan Versus The Principal Chief Conservator of Forests, (Research & Education), State Forestry Research Institute Campus, Kolapakkam, Chennai & Others Before the Madurai Bench of Madras High Court
16-02-2015 Mahatma Education Society's Pillai's Institute of Information Technology, Engineering, Media Studies & Research Versus All India Council for Technical Education & Others Supreme Court of India
10-02-2015 Dhiraj Goswami Versus Post Graduate Institute of Medical Education & Research, Sector-12, Chandigarh Through Its Director Central Administrative Tribunal Chandigarh Bench
06-02-2015 The Director (JIPMER), Jawaharlal Institute of Postgraduate Medical Education and Research (JIPMER) & Another Versus Dr.A. Aiamperumal & Another High Court of Judicature at Madras
09-01-2015 Rattan Kaur & Others Versus Post Graduate Institute of Medical Education and Research Central Administrative Tribunal Chandigarh Bench
01-12-2014 The Dean, Jawaharlal Institute of Postgraduate Medical Education and Research (JIPMER), Puducherry & Another Versus Gogulsugan & Others High Court of Judicature at Madras
21-11-2014 Vishal Versus Post Graduate Institute of Medical Education & Research, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
13-11-2014 Mukhtiar Singh Versus Post Graduate Institute of Medical Education and Research, Chandigarh through its Director & Another Central Administrative Tribunal Chandigarh Bench
11-11-2014 Dr. Vidya Rattan & Others Versus Post Graduate Institute of Medical Education & Research, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
27-08-2014 Raj Kumar Thakur Versus Post Graduate Institute of Medical Education & Research (PGIMER), Chandigarh through its Director & Another Central Administrative Tribunal Chandigarh Bench
20-08-2014 Shiva Bhatnagar, Chandigarh & Others Versus Post Graduate Institute of Medical Education & Research & Others Central Administrative Tribunal Chandigarh Bench
13-08-2014 Pramod Maheshwari, Proprietor of M/s Career Point Versus Rishabhdev Education & Research Institute Intellectual Property Appellate Board
14-07-2014 Mahatma Education Society's Pillai's Institute of Information Technology, Engineering, Media Studies & Research & Others Versus All India Council for Technical Education (AICTE) & Others High Court of Judicature at Bombay
01-05-2014 Madan Parmar, Chandigarh Versus Postgraduate Institute of Medical Education & Research, Chandigarh Central Administrative Tribunal Chandigarh Bench
30-04-2014 Mandeep Kaur & Others Versus Post Graduate Institute of Medical Education & Research & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
25-04-2014 Dr. Virendra Singh, Chandigarh Versus Post Graduate Institute of Medical Education & Research (PGIMER), Chandigarh & Others Central Administrative Tribunal Chandigarh Bench
01-04-2014 Rakesh Kumar, Chandigarh Versus Post Graduate Institute of Medical Education & Research (PGIMER), Chandigarh Central Administrative Tribunal Chandigarh Bench
09-01-2014 G. Rajavarthan, Puducherry Versus Union of India, Rep. by The President, Jawaharlal Nehru Institute of Post Medical Education & Research, New Delhi Central Administrative Tribunal Madras Bench
19-12-2013 Dr. R. Anandraj Versus The Director, Jawaharlal Institute of Post Graduate Medical Education & Research & Others High Court of Judicature at Madras
11-11-2013 New Zealand Climate Science Education Trust Versus National Institute Of Water And Atmospheric Research Limited Court of Appeal of New Zealand
08-10-2013 Rakesh Bhardwaj, Chandigarh Versus Director, Postgraduate Institute of Medical Education & Research, Chandigarh Central Administrative Tribunal Chandigarh Bench
08-10-2013 Mrs. Veena V. Dass, Nursing Sister Grade-I / Officiating Assistant Nursing Superintendent, Chandigarh Versus Postgraduate Institute of Medical Education Institute of Medical Education & Research, Chandigarh & Others Central Administrative Tribunal Chandigarh Bench
26-07-2013 Sri Kanchi Kamakoti Peetam & Sri Venkakateswara Institute of Medical Sciences, Health, Medical Education & Research Foundation, Tirupati Versus State of Andhra Pradesh & Others High Court of Andhra Pradesh
19-06-2013 Management Education & Research Institute Versus National Council For Teachers Education & Another High Court of Delhi
18-01-2013 Sree Balaji Medical college & Hospital (constituent College of Bharath Institute of Higher Education and Research (Bharath University) Chennai, rep.by its Deputy Registrar, Prof. Dr. S. Boominathan Versus Medical council of India, rep.by its Chairman, Board of Governors, New Delhi High Court of Judicature at Madras
12-07-2012 Vydehi Institute of Medical Sciences & Research Centre, represented by its Principal, Gurumurthy Versus Union of India, represented by its Secretary, (Medical Education) & Another High Court of Karnataka
15-06-2012 Arulmigu Vinayakar Teacher Training Institute, represented by its Correspondent D. Ilamaran Versus The Director of Teacher Education, Research and Training, Government of Tamil Nadu, D.P.I. Campus & Others High Court of Judicature at Madras
14-06-2012 The Board of Governors In Super-session of Medical Council of India rep. by its Joint Secretary, New Delhi Versus Shree Balaji Medical College & Hospital, Constituent College of Bharath Institute of Higher Education & Research, Chrompet, rep. by its Registrar, Professor Dr. S.M. Rajendran & Another High Court of Judicature at Madras
30-04-2012 Dr. (Mrs.) Inderjit Walia Versus Post Graduate Institute of Medical Education and Research & Another Central Administrative Tribunal Chandigarh Bench
06-02-2012 Raghbir Singh Versus The Postgraduate Institute of Medical Education and Research Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
03-02-2012 Post Graduate Institute of Medical Education & Research Versus Ramesh Chander Tuli & Others High Court of Punjab and Haryana
02-02-2012 Krishan Kumar Sharma Versus Post Graduate Institute of Medical Education and Research (PGIMER) Sector 12, Chandigarh & Another Central Administrative Tribunal Chandigarh Bench
15-12-2011 T.R. Verma son of Shri Narain Singh Versus Post Graduate Institute of Medical Education and Research (PGIMER) Central Administrative Tribunal Chandigarh Bench
19-09-2011 Post Graduate Institute of Medical Education & Research & Others Versus Ajay Sehgal & Others High Court of Delhi
07-07-2011 Theivika Thirumagan Pasumpon Thever Teacher Training Institute, Represented by its Correspondent S. Palaniappan Versus The Director of Teacher Education, Research and Training, Chennai Before the Madurai Bench of Madras High Court
07-07-2011 D.K.R. Teacher Training Institute, Represented by its Correspondent C. Suresh Versus The Director of Teacher Education, Research and Training, Chennai Before the Madurai Bench of Madras High Court
03-05-2011 Sanskriti Group of Institutions (Run by Sanskrit Society for Education, Research & Development) Versus India International Technical Institute High Court of Rajasthan
17-03-2011 Maria Prajsh Teacher Training Institute run by Parimala Memorial Educational and Charitable Trust Versus The Director of Teacher Education Research & Training & Others High Court of Judicature at Madras
19-01-2011 S. Dhivagar & Another Versus Director, Jawaharlal Institute of Postgraduate Medical Education and Research (JIPMER), Puducherry & Another High Court of Judicature at Madras
19-08-2010 P. Veerakajalakshmi Versus The Director, Jawharlal Nehru Institute of Post-Graduate Medical Education and Research, Puducherry High Court of Judicature at Madras
16-04-2010 Kalaivani Teacher Training Institute, Versus The Director of Teacher Education, Research and Training, Chennai & Another High Court of Judicature at Madras
21-12-2009 Concord Teacher Training Institute & Others Versus The Director of Teacher Education Research & Training D.P.I. Campus & Others High Court of Judicature at Madras
10-11-2009 Christina Teacher Training Institute For Women, rep. by its Correspondent, M. Kumararaja, Collector Bangalow Backside, Vetrilaikaran Pallam, Dharmapuri District & Others Versus The Director of Teacher Education Research and Training Government of Tamil Nadu D.P.I. Campus, Chennai & Others High Court of Judicature at Madras
01-10-2009 St.Mary's Institute of Teacher Training Good Shepherd Compound, Annamaduvu Versus The Director of Teacher Education Research and Training, Chennai & Others High Court of Judicature at Madras
28-07-2009 Bharathy Teacher Training Institute, Rep. by its Correspondent P. Murugan Versus The Director of Teacher Education Research and Training & Another High Court of Judicature at Madras
15-07-2009 Akathiyar Teachers Training Institute, Arulmigu Ayyanar Educational Trust, Rep. by its Chairman, C. Vijayasundaram Versus The Director of Teacher Education, Research and Training, College Road & Others High Court of Judicature at Madras
22-06-2009 J.S. Construction Versus Post Graduate Institute of Medical Education And Research High Court of Punjab and Haryana
15-06-2009 Indian Institute of Teacher Training represented by its Correspondent V. Hema Prasad Versus The Director of Teacher Education Research and Training, D.P.I. Campus & Others High Court of Judicature at Madras
11-06-2009 Loyola Teacher Training Institute Rep. by its correspondent Versus The Director of Teacher Education, Research & Training & Another High Court of Judicature at Madras
29-05-2009 Post Graduate Institute of Medical Education & Research, Chandigarh Versus Jaspal Singh & Others Supreme Court of India
29-05-2009 Goenka Institute Of Education and Research Versus Anjani Kumar Goenka & Another High Court of Delhi
23-03-2009 The Director of Teacher Education, Research and Training & Others Versus Joseph Chellamuthu Teacher Training Institute, rep. by its Correspondent High Court of Judicature at Madras
24-02-2009 Anjani Kumar Goenka & Another Versus Goenka Institute of Education & Research High Court of Delhi
12-02-2009 Postgraduate Institute Of Medical Education & Research, Chandigarh Versus Bimla Devi National Consumer Disputes Redressal Commission NCDRC
31-10-2008 Hukam Chand Versus The Post Graduate Institute of Medical Education and Research, Chandigarh High Court of Punjab and Haryana
01-10-2008 M/s. Unissi (India) Pvt. Ltd. Versus Post Graduate Institute of Medical Education & Research Supreme Court of India
14-07-2008 Bombay Science & Research Education Institute Versus State of Maharashtra High Court of Judicature at Bombay
03-01-2008 H.S. Tuli Versus Post Graduate Institute Of Medical Education & Research & Others National Consumer Disputes Redressal Commission NCDRC
19-11-2007 Indian Institute of Teachers Training Versus The Director of Teacher Education Research and Training, Government of Tamil Nadu, DPI Campus, Nungambakkam, Chennai & Another High Court of Judicature at Madras
07-11-2007 Balaji Teachers Training Institute (for Women), represented by E. Ramachandran, Manager & Correspondent, 62, Kalakad Road, Cheranmahadevi, Tirunelveli Verseus 1. The Regional Director, Southern Regional Committee, National Council for Teacher Education, I Floor, CSD Building, HMT Post, Bangalore-560 031. 2. The Directorate of Teacher Education, Research & Training, Chennai - 600 006. 3 . The Director, National Council for Teacher Education, New Delhi. 4 . The Director of Government Examination, College Road, Chennai High Court of Judicature at Madras
14-05-2007 Secretary, Managing Committee, Shri Aurobindo Institute of Integral Education and Research, Sambalpur Versus State Education Tribunal High Court of Orissa
26-02-2007 Jawaharlal Institute of Postgraduate Medical Education & Research rep. by its Director Pondicherry & Others Versus B. Ravichandran Central Administrative Tribunal Madras Bench
16-12-2006 Evva Memorial Teacher Training Institute rep. by its Correspondent & Others Versus The Director of Teacher Education, Research and Training & Others High Court of Judicature at Madras
27-09-2005 Minor D. Ram & Others Versus Jawaharlal Institute of Post Graduate Medical Education and Research & Others High Court of Judicature at Madras



GST Number(s) for INSTITUTE OF EDUCATION AND RESEARCH
DELHI 07AACTM8589N1ZM  
HARYANA 06AACTM8589N1ZO  



Directors
DIN Name Since
05154503 ARCHNA SHARMA 17-02-2012
05149094 RAMESH KUMAR SHARMA 17-02-2012

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