INNOVATIVE FOUNDRIES PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Tamil Nadu.Active |
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CIN U27310TN2007PTC062766 |
ROC RoC-Chennai |
Incorporation Date 17-03-2007 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
No of Members 2 |
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Registration Number 062766 |
Registration Date 17-03-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 500,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address shanthan@msn.com |
Registered Address 195, ST MARY'S ROAD ALWARPET CHENNAI Chennai TN 600018 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to INNOVATIVE FOUNDRIES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 02-09-2023 23:00
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for INNOVATIVE FOUNDRIES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00709688 | GEETHA SUBBIAH KAKUMMAANU | 17-03-2007 |
01433576 | HARSHAVARDHAN THAMINAAR | 28-06-2007 |
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