INNOVAR CONSULTANCY PRIVATE LIMITEDActivity: Business Services in Maharashtra.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U74100MH2005PTC153844 |
ROC RoC-Mumbai |
Incorporation Date 08-06-2005 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 153844 |
Registration Date 08-06-2005 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 16-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address innovar@bdtlimited.com |
Registered Address 8th Flr Bhukhanvala Chambers B-28 Veera Indl Est. CTS 595 Village Oshiwara Off Link Road Andheri (W) Mumbai Mumbai City MH 400053 IN |
TradeMarksTotal 5 marks found. |
INNOVARIP, Class 42, Registered |
i Innovar IP, Class 42, Registered |
INNOVA IP, Class 42, Registered |
INNOVARLP, Class 16, Registered |
INNOVARLP, Class 42, Registered |
Some PAST Judgements / Case Laws similar to INNOVAR CONSULTANCY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 07-02-2023 11:38
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for INNOVAR CONSULTANCY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
00864335 | DEEPAK PRANJIVANDAS SHAH | 18-06-2005 |
01619650 | KOMAL NIRAJ BHUKHANWALA | 18-06-2005 |
India's most comprehensive litigation gathering and reporting.