INLAND CORPORATION PRIVATE LIMITED

Activity: Others in Tamil Nadu.
Dissolved
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999TN1955PTC000997 		ROC
RoC-Chennai 		Incorporation Date
15-04-1955
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
000997 		Registration Date
15-04-1955 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 20,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
MADRAS Chennai TN 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to INLAND CORPORATION PRIVATE LIMITED

Last Checked Past / Closed Litigation On 05-01-2022 00:04
03-09-2020 Commissioner of Inland Revenue Versus Frucor Suntory New Zealand Limited Court of Appeal of New Zealand
23-04-2020 Peter William Mawhinney as Trustee of the Doug Vesey Trust Versus The Commissioner of Inland Revenue Court of Appeal of New Zealand
06-03-2020 Ganesh Versus State of Karnataka Department of Public Works, Ports & Inland Water Transport, Rep. by its Secretary, Bengaluru & Others High Court of Karnataka
31-05-2019 Vijender Kumar Anjan General Manager & Authorised Signatory of M/s. Dollar Poly Pipes (India) Limited, Harayana Versus Commissioner of Customs, Inland Container Depot, New Delhi Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi
27-05-2019 Commissioner of Customs (Import) (Inland Container Depot, Tughlakabad, New Delhi) Versus Chandan Kumar Jain Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi
19-03-2019 B.M. Venkataramanagowda & Others Versus Executive Engineer, Public Works Port & Inland Water Transport Department & Others High Court of Karnataka
08-02-2019 The Director of Fisheries, Fisheries Department(Inland) Administrative Building, Chennai & Others Versus V. Murugan Before the Madurai Bench of Madras High Court
26-10-2018 Chesterfields Preschools Limited (In Interim Liquidation) & Another Versus The Commissioner of Inland Revenue Court of Appeal of New Zealand
10-09-2018 M/s. Shree Mallikarjuna Shipping Pvt. Ltd, (SMSPL), Represented by its Managing Director Satish Krishna Sail Versus The Under Secretary Department of PWD (Port & Inland Water Transport) & Others High Court of Karnataka
07-08-2018 Easy Park Limited Versus Commissioner of Inland Revenue Court of Appeal of New Zealand
30-04-2018 Garry Albert Muir Versus Commissioner of Inland Revenue Court of Appeal of New Zealand
30-04-2018 Garry Albert Muir Versus Commissioner of Inland Revenue Court of Appeal of New Zealand
23-01-2018 M/s. Knitwin International, rep. by its Partner, K.K. Sreenivasan Versus The Deputy Commissioner of Customs, Inland Container Depart, Concor, Veerapandi, Tirupur & Another High Court of Judicature at Madras
10-10-2017 IPC Packaging Company Pvt Ltd., Represented by its Joint Managing Director Subhash L Chhabria Versus The Additional Commissioner of Customs, Inland Container Depot Whitefield, Bangalore & Another High Court of Karnataka
08-08-2017 Syndicate Bank, Kodambakkam Branch, Represented by its Manager Versus M/s. Inland Traders, Represented by its Proprietor, A.K. Peer Mohamed & Others High Court of Judicature at Madras
10-04-2017 Principal Commissioner of Income Tax Versus M/s. Paradise Inland Shipping Pvt. Ltd. In the High Court of Bombay at Goa
10-03-2017 Honk Land Trustees Limited Versus Commissioner of Inland Revenue Court of Appeal of New Zealand
27-02-2017 Pakistan State Oil Company Ltd.(PSO), through its Deputy General Manager, Legal Affairs, PSO House, Karachi Versus Appellant Tribunal Inland Revenue, Peshawar Bench, Peshawar, through its members & Others Supreme Court of Pakistan
09-02-2017 Clarence John Faloon Versus Commissioner of Inland Revenue Court of Appeal of New Zealand
04-01-2017 Army Welfare Trust (Nizampur Cement Project), Rawalpindi & Another Versus Collector of Sales Tax (Now Commissioner Inland Revenue), Peshawar Supreme Court of Pakistan
09-09-2016 The Director of Fisheries, Fisheries Department (Inland), Chennai & Others Versus P. Appanraj Before the Madurai Bench of Madras High Court
01-08-2016 Inland Water Transport Employees Co-op. Credit Society Ltd. & Others Versus State of Goa, Through its Chief Secretary & Others In the High Court of Bombay at Goa
21-06-2016 The Federal Bank Ltd., Regd. Office Aluva Versus M/s. Transglobal Inland Container Services Pvt. Ltd., Kochi & Others Debts Recovery Tribunal Ernakulam
21-06-2016 Commissioner Of Inland Revenue Versus Michael Hill Finance (Nz) Limited Court of Appeal of New Zealand
18-12-2015 The Commissioner of Inland Revenue Versus Michael William Diamond Court of Appeal of New Zealand
17-12-2015 Chesterfields Preschools Limited Versus The Commissioner of Inland Revenue Court of Appeal of New Zealand
23-09-2015 Garry Albert Muir & another Versus Commissioner of Inland Revenue Court of Appeal of New Zealand
02-09-2015 N.K. Selventhiran Versus The Director of Fisheries, Fisheries Department (Inland) & Another Before the Madurai Bench of Madras High Court
31-08-2015 Michael Kinlim Yan Versus Commissioner of Inland Revenue Court of Appeal of New Zealand
12-08-2015 Balakrishnan Versus The Director of Fisheries, Inland Fisheries, DMS Compound, Teynampet, Chennai & Others Before the Madurai Bench of Madras High Court
27-07-2015 M. Manoharan & Another Versus The Assistant Director of Fisheries (inland), Petchiamman Padithurai, Madurai & Others Before the Madurai Bench of Madras High Court
19-06-2015 Commissioner of Inland Revenue Versus Trustpower Limited Court of Appeal of New Zealand
20-02-2015 M/s. Goodearth Agro Chem Pvt. Ltd. & Another Versus The Container Corporation India Limited thr. Its Chief Manager, Inland Container Depot & Others In the High Court of Bombay at Nagpur
28-11-2014 M/s. Inland Road Transport (P) Limited Versus M/s. Bharat Heavy Electrical Limited In the High Court of Judicature at Hyderabad
28-08-2014 V.J. Natarajan Versus The Assistant Director of Fisheries (Inland Fisheries) Before the Madurai Bench of Madras High Court
05-08-2014 Ben Nevis Forestry Ventures Limited Versus Commissioner of Inland Revenue Court of Appeal of New Zealand
05-08-2014 Ben Nevis Forestry Ventures Limited & Others Versus The Commissioner of Inland Revenue & Others Court of Appeal of New Zealand
05-08-2014 Redcliffe Forestry Venture Limited & Others Versus Commissioner of Inland Revenue Court of Appeal of New Zealand
15-07-2014 Rajesh Valel Puthuvalil & Another Versus Inland Waterways Authority of India & Another Supreme Court of India
02-07-2014 Clarence John Faloon Versus The Commissioner of Inland Revenue at Wellington Court of Appeal of New Zealand
20-05-2014 Peter William Mawhinney Versus The Commissioner of Inland Revenue & Another Court of Appeal of New Zealand
04-04-2014 Associated Motorways PLC Versus The Commissioner General of Inland Revenue & Another Supreme Court of Sri Lanka
17-12-2013 Sovereign Assurance Company Limited & Others Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
16-12-2013 Vinelight Nominees Limited & Another Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
13-12-2013 Srinivasa (Inland Fishermen) Mathsya Parisramika Sahakara Sangam (Fisheries Cooperative Society) Versus The Assistant Director of Fisheries and Ex-Officio Cooperative Deputy Registrar, Cooperative Societies, Srikakulam & Others High Court of Andhra Pradesh
06-12-2013 Wayne Thomas Patterson Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
18-10-2013 Redcliffe Forestry Venture Limited & Others Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
04-10-2013 Jeremy Newland Bioletti Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
01-10-2013 Commissioner Of Inland Revenue Versus Jennings Roadfreight Limited (In Liquidation) & Others Court of Appeal of New Zealand
10-09-2013 Clarence John Faloon Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
24-07-2013 Sannarangappa Versus The State of Karnataka by its Secretary Department of Public Works Ports & Inland Water Transport & Others High Court of Karnataka
17-07-2013 Commissioner Of Inland Revenue Versus Chesterfields Preschools Limited & Others Court of Appeal of New Zealand
15-05-2013 Accent Management Limited & Others Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
14-05-2013 Wayne Thomas Patterson Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
09-05-2013 Ben Nevis Forestry Ventures Limited & Others Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
26-03-2013 Graeme John Lupton Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
18-03-2013 The Commissioner Of Inland Revenue & Others Versus Chesterfields Preschools Limited & Others Court of Appeal of New Zealand
07-03-2013 Chesterfields Preschools Limited & Others Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
05-03-2013 Alesco New Zealand Limited & Others Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
14-12-2012 Director, Central Inland Fisheries Research Institute & Another Versus Ashok Biswas High Court of Gauhati
26-11-2012 M/s Indolabs Ltd. Versus M/s Inland Road Transport Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
23-10-2012 N T H Douglas & Others Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
12-10-2012 M/s. Inland Road Transport (P) Ltd & Another Versus Deputy Commercial Tax Officer, Villupuram District High Court of Judicature at Madras
07-09-2012 David Andrew Tauber & Others Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
06-08-2012 Commissioner Of Inland Revenue Versus Newmarket Trustees Limited Court of Appeal of New Zealand
23-05-2012 Test Claimants in the Franked Investment Income Group Litigation Versus Commissioners of Inland Revenue & Another United Kingdom Supreme Court
03-04-2012 John George Russell Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
30-03-2012 Richard Grant Simpson & Another Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
15-03-2012 Commissioner Of Inland Revenue Versus Michael Peter Stiassny & Others Court of Appeal of New Zealand
09-03-2012 Property Ventures Limited (In Receivership) & Another Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
22-02-2012 Heather Anne Jacobs Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
06-02-2012 The Shamrao Vithal Coop. Bank Ltd. Versus Inland Printers Ltd & Others High Court of Judicature at Bombay
14-12-2011 Redcliffe Forestry Venture Limited & Others Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
12-12-2011 Chesterfields Preschools Limited & Others Versus The Commissioner Of Inland Revenue & Another Court of Appeal of New Zealand
31-10-2011 Inland Couriers Pvt. Ltd. Versus Indo-Japan Hybrid West Bengal State Consumer Disputes Redressal Commission Kolkata
21-10-2011 Tepe Holdings Limited Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
07-10-2011 May Yan Wang & Another Versus Commissioner Of Inland Revenue & Another Court of Appeal of New Zealand
28-09-2011 John David Hardie Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
15-08-2011 Damien Grant & Another Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
26-07-2011 Irene Yeh Leng Goh Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
24-06-2011 Thomas Joseph Brown Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
23-06-2011 Commissioner Of Inland Revenue Versus Newmarket Trustees Limited Court of Appeal of New Zealand
19-04-2011 Jillian Claire Larmer Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
19-04-2011 Union Of India Versus Inland Construction Company High Court of Judicature at Calcutta
05-04-2011 Lewis Gaire Herdman Thompson Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
04-04-2011 Radioworks Limited & Another Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
31-08-2010 Commissioner Of Inland Revenue Versus Chesterfields Preschools Limited & Others Court of Appeal of New Zealand
25-08-2010 Andrew Ilich Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
24-08-2010 Clarence John Faloon & Another Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
23-08-2010 John David Hardie Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
10-06-2010 Clarence John Faloon & Another Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand
04-06-2010 Tannadyce Investments Limited & Another Versus Commissioner Of Inland Revenue & Another Court of Appeal of New Zealand
04-06-2010 Lakshmi Kant Rajak Versus Chairman, Inland Waterways Authority Of India High Court of Assam
31-05-2010 Clarence John Faloon & Another Versus Commissioner Of Inland Revenue Court of Appeal of New Zealand
28-05-2010 Property Ventures Investments Limited & Others Versus The Commissioner Of Inland Revenue Court of Appeal of New Zealand



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