INFRASTRUCTURE DEVELOPMENT CORPORATION PRIVATE LIMITED

Activity: Others in Delhi.
Strike Off
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999DL1996PTC078760 		ROC
RoC-Delhi 		Incorporation Date
07-05-1996
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
078760 		Registration Date
07-05-1996 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 500,00,000
Paid Up Capital
Rs. 2,000



Contact Information
E-Mail Address
NA
Registered Address
IST FLOOR 121, SHANKAR RDMARKET RAJINDER NAGAR NEW DELHI DL 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to INFRASTRUCTURE DEVELOPMENT CORPORATION PRIVATE LIMITED

Last Checked Past / Closed Litigation On 11-01-2022 01:49
13-07-2020 Rakesh Wadhwan, Shareholder (Housing Development & Infrastructure Ltd.) Versus Bank of India, Bandra, & Another National Company Law Appellate Tribunal
30-06-2020 Bengal Shirsti Infrastructure Development Ltd. & Others Versus Saurajit Banerjee & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
29-06-2020 M.C. Subramaniam Reddy Versus Karnataka Rural Infrastructure Development Ltd. & Another High Court of Karnataka Circuit Bench At Dharwad
10-06-2020 Blue Coast Infrastructure Development Pvt. Ltd. Versus Blue Coast Hotels Ltd. & Another High Court of Delhi
06-03-2020 Om Prakash Swami Versus Haryana State Industrial And Infrastructure Development Corporation Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
04-03-2020 Madhya Pradesh Housing & Infrastructure Development Board & Another Versus Vijay Bodana & Others Supreme Court of India
30-09-2019 M/s. Alpha Corp Development Pvt. Ltd. Versus M/s. Earth Infrastructure Ltd. National Company Law Appellate Tribunal
23-09-2019 National Highways And Infrastructure Development Corporation Ltd., New Delhi & Others Versus M/s T.K. Engineering Consortium Pvt. Ltd., Assam & Others High Court of Gauhati
20-08-2019 Prabhat Kumar Prasad & Another Versus Bengal Shristi Infrastructure Development Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
07-08-2019 M/s. National Highways & Infrastructure Development Corporation Ltd. Versus M/s. BSCPL Infrastructure Ltd. Supreme Court of India
30-07-2019 Himadri Coke & Petro Ltd. & Another Versus WB Industrial Infrastructure Development Corporation & Others High Court of Judicature at Calcutta
03-07-2019 Harsh Malhotra & Another Versus Housing Development & Infrastructure Limited National Consumer Disputes Redressal Commission NCDRC
05-04-2019 Principal Commissioner of Income Tax Kolkata Versus M/s. West Bengal Housing Infrastructure Development Corporation Limited Supreme Court of India
19-03-2019 Shafali R. Chopra Versus IFCI Infrastructure Development Limited (IIDL) & Others High Court of Delhi
12-03-2019 Delhi State Industrial & Infrastructure Development Corporation Ltd. Versus BLS Summer Joint Venture High Court of Delhi
01-03-2019 Infrastructure Development Finance Co. Limited., Chennai Versus The Assistant Commissioner of Income Tax, Chennai High Court of Judicature at Madras
25-02-2019 Delhi State Industrial Infrastructure Development Corporation Ltd. Versus Pr. Commissioner of Income Tax - 3 Supreme Court of India
04-02-2019 Pr. Commissioner of Income Tax Versus M/s. Haryana State Industrial & Infrastructure Development Corporation Limited High Court of Punjab and Haryana
19-11-2018 M/s. Tamil Nadu Waste Management Ltd. Versus Delhi State Industrial And Infrastructure Development Corporation Ltd. (DSIIDC) High Court of Delhi
26-09-2018 Sri Srinath Mangalore, M/s. Nandi Infrastructure Corridor Enterprise Limited, Bangalore & Others Versus The State of Karnataka, Urban Development Department, Represented by Principal Secretary, Bangalore & Others High Court of Karnataka
07-09-2018 NSP Infrastructure Private Limited Versus Gujarat Industrial Development Corporation High Court of Gujarat At Ahmedabad
09-08-2018 Principal Commissioner of Income Tax, Kolkata Versus West Bengal Housing Infrastructure Development Corporation Limited High Court of Judicature at Calcutta
20-07-2018 Shrikant Thakur, Bilaspur Chhattisgarh Versus Chhattisgarh Infrastructure Development Corporation (CIDC) Through Managing Director, Sihawa Bhawan, Raipur Chhattisgarh & Others High Court of Chhattisgarh
28-06-2018 Bilaspur Infrastructure Pvt. Ltd. Bilaspur, Chhattisgarh & Others Versus State Of Chhattisgarh, Through - Secretary, Urban Administration & Development Department, Naya Raipur, Chhattisgarh & Others High Court of Chhattisgarh
24-05-2018 Surajmal Yadav Versus Delhi State Industrial Infrastructure Development Corporation Ltd. High Court of Delhi
15-05-2018 Delhi State Industrial Infrastructure Development Corporation Ltd. (DSIIDC) V/S Bawana Infra Development (P) Ltd. High Court of Delhi
27-03-2018 Krishik Infrastructure Developers Private Limited Versus Orissa Industrial Infrastructure Development Corporation & Others High Court of Orissa
28-02-2018 National Highway, Infrastructure Development Corporation Limited Versus KMC Constructions Limited High Court of Delhi
21-02-2018 Bhayana Builders Pvt. Ltd Versus Central Park Infrastructure Development Pvt. Ltd & Another High Court of Delhi
19-02-2018 Odisha Industrial Infrastructure Development Corporation Limited & Another Versus Pitabasa Mishra & Others Supreme Court of India
16-02-2018 Industrial Infrastructure Development Corporation(Gwalior) M.P. Ltd. Versus Commissioner of Income Tax, Gwalior Supreme Court of India
01-02-2018 Dipak Das & Another Versus Bengal Shristi Infrastructure Development Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
29-01-2018 N. Jegatheesan, Secretary, Nagarthinam Angallammmal Arts & Science College, Thirupparankundram Taluk versus The Executive Director, Tamil Nadu Raod Infrastructure Development Corporation & Others Before the Madurai Bench of Madras High Court
12-10-2017 Smartcity (Kochi) Infrastructure Pvt. Ltd. Versus Synergy Property Development Services Private Limited & Another National Company Law Appellate Tribunal
12-09-2017 M/s. Nagaveni Enterprises, Represented by its Managing Partner H. Gangadhara Shetty & Others Versus Karnataka State Industrial Infrastructure & Development Corporation, Represented by its Manager G.C. Kempahonnaiah High Court of Karnataka
01-09-2017 Bengal Srei Infrastructure Development & Others Versus Union of India & Others High Court of Judicature at Calcutta
31-08-2017 Ankush Pandurang Halarnkar Power of Attorney, through legal heirs of Pandu Y. Kubal's namely: Savitri Vishram Tandel, & Others Versus The Managing Director, Goa State Infrastructure Development Corporation Limited In the High Court of Bombay at Goa
04-08-2017 M.P. Housing Board (Now Known as M.P Housing & Infrastructure Development Board) & Others Versus Purushottam Lal & Others Supreme Court of India
02-08-2017 M/s. Suasa Projek Infrastructure Development Co.Pvt.Ltd., Represented by its Director A. Srihari & R. Harishesha Reddy, Chennai & Another Versus State Rep. By: Additional Superintendent of Police, Special Police Establishment, Central Bureau of Investigation, Chennai High Court of Judicature at Madras
04-07-2017 M/s. Sri Vishnu Srirama Constructions Rep. by its Managing Partner V. Rajagopal Reddy Versus The Andhra Pradesh Education & Welfare Infrastructure Development Corporation, Rep. by its Managing Director & Others In the High Court of Judicature at Hyderabad
29-05-2017 Suryakant M. Bichkunde Versus Karnataka State Industrial and Infrastructure Development Corporation Ltd, rep. by its Zonal Manager High Court of Karnataka Circuit Bench OF Kalaburagi
19-05-2017 Ozone Urbana INFRA Developers Private Ltd., (Formerly known as Mfar Infrastructure Development Pvt. Ltd.), Represented by its Director S. Vasudevan Versus The Tahsildar, Devanahalli & Others High Court of Karnataka
28-04-2017 B. Satyanarayana Reddy Versus M/s Aditya Housing & Infrastructure Development Corporation Pvt., Ltd., Represented by its Director T. Satyanarayana & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
27-04-2017 Goa State Infrastructure Development Corporation Limited, Represented by its Managing Director, Sanjit Rodrigues Versus Meena Anant Lad & Another In the High Court of Bombay at Goa
21-04-2017 M/s. Gowardhan Infrastructure Pvt. Ltd., through Director Jatin Malviya Versus The State of Maharashtra, through its Secretary, Department of Urban Development & Others In the High Court of Bombay at Nagpur
21-03-2017 Habeeb Mohammed Khan Versus M/s Aditya Housing & Infrastructure Development Corp. Pvt., Ltd. & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
14-02-2017 M/s Golden Infracon Pvt. Ltd. Versus State Infrastructure & Industrial Development Corporation of Uttarakhand Ltd. High Court of Uttarakhand
14-02-2017 Orissa Industrial Infrastructure Development Corporation Versus M/s. MESCO Kalinga Steel Ltd. & Others Supreme Court of India
08-02-2017 M/s. Aditya Housing and Infrastructure Development Corporation Pvt., Ltd. Versus Sanjay Kumar Singh Telangana State Consumer Disputes Redressal Commission Hyderabad
08-02-2017 Rishi Malhotra Versus M/s. Blue Coast Infrastructure Development Pvt. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
07-02-2017 West Bengal Infrastructure Development Finance Corporation Limited Versus UCO Bank High Court of Judicature at Calcutta
25-01-2017 Vijayakrishna Pondala Versus M/s Aditya Housing & Infrastructure Development Corporation Pvt., Ltd. & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
10-01-2017 Delhi State Industrial & Infrastructure Development Corporation Ltd. Versus M/s. Raunaq Construction High Court of Delhi
05-12-2016 Hamdard Laboratories Versus Haryana State Industrial and Infrastructure Development Corporation & Others Supreme Court of India
29-11-2016 Nagapudi Surya Prakash Versus M/s Aditya Housing & Infrastructure Development Corporation Pvt., Ltd., Rep. by its Managing Director & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
08-11-2016 Delhi State Industrial & Infrastructure Development Corporation Ltd. Versus Jai Kishan Goel & Others Supreme Court of India
02-11-2016 The State of Karnataka Represented by the Secretary Versus M/s. Karnataka Rural Infrastructure Development Limited, Mysore High Court of Karnataka
28-09-2016 Gujarat Maritime Board Versus L&T Infrastructure Development Projects Ltd. & Another Supreme Court of India
24-08-2016 Bawana Infra Development Private Limited V/S Delhi State Industrial Infrastructure Development Corporation Limited High Court of Delhi
23-08-2016 Odisha Industrial Infrastructure Development Corporation, IDCO Tower, Janpath, Bhubaneswar, Represented through its Managing Director & Another versus Bhupal Shankar Tripathy High Court of Orissa
27-07-2016 M/s. Metro Infrastructure Development Limited Versus M/s. Bengal Tools Limited High Court of Judicature at Calcutta
11-07-2016 Skipper Limited Versus Sewerage & Infrastructure Development Corporation Ltd. High Court of Judicature at Calcutta
03-06-2016 P. Kareemulla Khan, Kurnool District Versus A.P. Educational & Welfare Infrastructure Development Corporation & Another In the High Court of Judicature at Hyderabad
18-05-2016 West Bengal Housing Infrastructure Development Corporation Versus Impression High Court of Judicature at Calcutta
09-05-2016 Saurabh Agarwal Versus Haryana State Industrial & Infrastructure Development Corporation Limited National Consumer Disputes Redressal Commission NCDRC
22-04-2016 M/s. JIL-Aquafil (JV), Kolkata Versus Rajasthan Urban Infrastructure Development Project & Another High Court of Rajasthan Jaipur Bench
01-02-2016 M/s. Manturam Infrastructure Development Pvt. Ltd. & Another Versus M/s. Parimala Mercantile Pvt. Ltd. & Others High Court of Judicature at Calcutta
19-01-2016 Maureen Pereira & Another Versus Housing Development & Infrastructure & Another Maharashtra State Consumer Disputes Redressal Commission Mumbai
04-12-2015 Kamaljeet Kaur Versus Chhattisgarh Infrastructure Development Corporation Limited High Court of Chhattisgarh
20-11-2015 The Commissioner of Income Tax & Another Versus M/s. Karnataka State Industrial & Infrastructure Development Corpn. Ltd. High Court of Karnataka
08-10-2015 Delhi State Industrial & Infrastructure Development Corporation Ltd. Thr Chief Manager Versus Harpal Singh High Court of Delhi
02-07-2015 African Information Technology Bridge 1 (Pty) Ltd. Versus The Member of the Executive Council for Infrastructure Development (formerly part of Public Transport, Roads & Works) Supreme Court of Appeal of South Africa
28-05-2015 M/s. Vulcan Industries & Another Versus Delhi State Industrial & Infrastructure Development Corporation Ltd. & Another High Court of Delhi
15-05-2015 M/s. Sukumar Chand Jain Versus Delhi State Industrial & Infrastructure Development Corporation Ltd. High Court of Delhi
06-05-2015 M/s. Mapsa Tapes Private Ltd. Versus Delhi State Industrial & Infrastructure Development Corporation Ltd. High Court of Delhi
20-03-2015 Haryana State Industrial and Infrastructure Development Corporation Ltd. Versus State Bank of Bikaner & Jaipur & Others Debts Recovery Appellate Tribunal at Delhi
18-03-2015 Roshan Lal Versus Delhi State Industrial & Infrastructure Development Corporation Ltd. High Court of Delhi
27-02-2015 Shiv Nath Singh & Others Versus Delhi State Industrial & Infrastructure Development Corporation, Through its Chairman, Connaught Circle, New Delhi Central Administrative Tribunal Principal Bench New Delhi
10-02-2015 Housing Development and Infrastructure Ltd. & Another Versus State of Maharashtra & Others High Court of Judicature at Bombay
21-01-2015 Pankaj Rai VersusTriveni Infrastructure Development Company Limited & Another Delhi State Consumer Disputes Redressal Commission New Delhi
06-01-2015 M/s. Swati Ferro Alloys Pvt. Ltd. Versus Orissa Industrial Infrastructure Development Corporation (IDCO) & Others Supreme Court of India
10-12-2014 Ozone Urbana Infra Developers Private Limited (Formerly Known as MFAR Infrastructure Development Private Limited & Ozone Urbana Land Developers Private Limited), Bangalore Versus State of Karnataka & Others High Court of Karnataka
05-12-2014 Kranti Kumar Jain Versus Delhi State Industrial And Infrastructure Development Corporation Ltd. & Another High Court of Delhi
01-12-2014 Ozone Urbana Infra Developers Private Limited (Formerly Known as MFAR Infrastructure Development Private Limited & Ozone Urban Land Developers Private Limited), Bangalore Versus State of Karnataka & Others High Court of Karnataka



Directors
DIN Name Since

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification



































DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.