INFOSYS LIMITED

Activity: Community, personal & Social Services in Karnataka.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
17 Available. Click Here. 		PAN No
AAACI4798L
CIN
L85110KA1981PLC013115 		ROC
RoC-Bangalore 		Incorporation Date
02-07-1981
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Listed 		Suspended at Exchange
- 		 
Registration Number
013115 		Registration Date
02-07-1981 		 
Website: https://www.infosys.com/    



Listing Info

Bombay Stock Exchange (BSE) listing as INFY with code 500209 .

  ISIN Number: INE009A01021 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 5
Industry:- IT Consulting & Software.



Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
22-06-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 240000,00,000
Paid Up Capital
Rs. 212927,40,000



Contact Information
E-Mail Address
manikantha_ags@infosys.com
Registered Address
ELECTRONICS CITY,HOSUR ROAD, BANGALORE KARNATAKA KA 560100 IN



TradeMarks

Total 304 marks found.
PURPOSEFUL AI, Class 35, Registered
NAVIGATE YOUR NEXT, Class 9, Registered
NAVIGATE YOUR NEXT, Class 16, Registered
NAVIGATE YOUR NEXT, Class 35, Registered
NAVIGATE YOUR NEXT, Class 36, Registered
NAVIGATE YOUR NEXT, Class 37, Registered
NAVIGATE YOUR NEXT, Class 38, Registered
NAVIGATE YOUR NEXT, Class 41, Registered
NAVIGATE YOUR NEXT, Class 45, Registered
KRTI 4.0, Class 16, Registered
KRTI 4.0, Class 36, Registered
KRTI 4.0, Class 37, Registered
KRTI 4.0, Class 38, Registered
KRTI 4.0, Class 45, Registered
INFOSYS WINGSPAN, Class 41, Registered
INFOSYS WINGSPAN, Class 42, Registered
INFOSYS WINGSPAN, Class 9, Registered
INFOSYS WINGSPAN, Class 35, Registered
INFOSYS NIA Logo, Class 35, Registered
Infosys Nia, Class 35, Registered
Infosys Edge Logo, Class 36, Withdrawn
Infosys Edge Logo, Class 9, Withdrawn
Infosys Edge Logo, Class 16, Withdrawn
Infosys Edge Logo, Class 35, Withdrawn
Infosys Edge Logo, Class 37, Withdrawn
Infosys Edge Logo, Class 38, Withdrawn
Infosys Edge Logo, Class 41, Withdrawn
Infosys Be More, Class 38, Registered
Infosys Zero Distance, Class 38, Registered
Infosys Be More, Class 37, Registered
Infosys Zero Distance, Class 37, Registered
Infosys Be More, Class 36, Registered
Infosys Zero Distance, Class 36, Registered
Infosys Be More, Class 45, Registered
Infosys Zero Distance, Class 45, Registered
Infosys Be More, Class 35, Registered
Infosys Zero Distance, Class 35, Registered
Infosys Be More, Class 16, Registered
Infosys Zero Distance, Class 16, Registered
Infosys Be More, Class 9, Registered
Infosys Zero Distance, Class 9, Registered
AiKiDo, Class 9, Registered
AiKiDo, Class 16, Registered
AiKiDo, Class 36, Registered
AiKiDo, Class 37, Registered
AiKiDo, Class 38, Registered
AiKiDo, Class 45, Registered
BUILDING TOMORROW''S ENTERPRISE, Class 35, Registered
BUILDING TOMORROW''S ENTERPRISE, Class 42, Registered
BUILDING TOMORROW''S ENTERPRISE, Class 36, Registered
BUILDING TOMORROW''S ENTERPRISE, Class 37, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to INFOSYS LIMITED

Last Checked Past / Closed Litigation On 22-03-2023 01:43
15-12-2017 M/s. Kamal Infosys Ltd. Thru' M.D. N.K. Shukla Versus The Registrar of Companies, U.P. & Uttaranchal Kanpur & Others High Court of Judicature at Allahabad
05-02-2016 Data Infosys Ltd. & Others Versus Infosys Technologies Ltd. High Court of Delhi
05-02-2016 Data Infosys Ltd. & Others Versus Infosys Technologies Ltd. High Court of Delhi
27-11-2015 Infosys Technologies Ltd., & Others Versus Insurance Regulatory Development Authority, Parisrama Bhavan, Hyderabad & Others High Court of Karnataka
29-06-2015 Deputy Commissioner of Income-tax, (Intl. Taxation) Circle -1(1) Bangalore Versus Infosys BPO Ltd. Income Tax Appellate Tribunal Bangalore
05-08-2014 Infosys Technologies Ltd. Versus Commissioner of Income-tax Supreme Court of India
15-04-2014 Anil Tyagi Versus S.D. Infosys & Others High Court of Delhi
30-12-2013 M/s. Wintech Infosys Versus Mary Paul Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
08-04-2013 Infosys Limited Versus Bangalore Electricity Supply Company Limited & Others High Court of Karnataka
17-07-2012 Infosys Technologies Ltd. Versus Data Infosys Ltd. & Others High Court of Delhi
27-03-2012 The Management of Infosys BPO Limited (successors in interest of M/s.PAN Financial Shared Services India Pvt. Ltd.) Rep. By its Company Secretary Versus The Regional Provident Fund Commissioner, Employees' Provident Fund Organisation & Others High Court of Judicature at Madras
12-01-2012 Research in Motion Limited Versus Data Infosys Limited High Court of Delhi
04-01-2012 The Commissioner of Income Tax & Another Versus M/s Infosys Technologies Ltd High Court of Karnataka
19-09-2011 Jupiter Infosys Ltd Versus Infosys Technologies Ltd. & Another Intellectual Property Appellate Board
09-11-2010 Infosys Technologies Ltd. Versus Jupiter Infosys Ltd. & Another Supreme Court of India
23-07-2009 Infosys Technologies Limited Versus Marwadi Infosys Pvt. Ltd. & Others High Court of Delhi
08-01-2008 Infosys Automation System Limited and Others v/s Oriental Bank of Commerce Debt Recovery Appellate Tribunal At Allahabad
04-01-2008 Commissioner of Income Tax, Bangalore Versus Infosys Technologies Ltd. Supreme Court of India
01-03-2007 Sh. Sushant Rastogi Versus M/s. Reliant Infosys Pvt. Ltd. High Court of Delhi
10-01-2007 Infosys Technologies Ltd. Versus Park Infosys & Others High Court of Delhi
15-12-2006 The Commissioner of Income-tax, Bangalore & Another Versus M/s. Infosys Technologies Ltd, Bangalore High Court of Karnataka
21-11-2006 Infosys Technologies Limited Versus Akhil Gupta & Others High Court of Delhi
31-08-2006 Infosys Technologies Limited Versus Innovative Infosys (P) Limited High Court of Delhi
28-07-2006 Infosys Technologies Ltd. Versus V.K. Agarwal Company Law Board Southern Region Bench Chennai
16-09-2005 Infosys Technologies Limited Versus Access Infosys & Another High Court of Delhi
05-09-2005 Infosys Technologies Limited Versus K.T.L.Infosys Limited & Another High Court of Delhi
27-07-2004 Vipin Aggarwal Versus HCL Infosys Ltd Company Law Board Principal Bench New Delhi
13-10-1999 Infosys Technologies Ltd. Versus Ajay Sanghi & Another Supreme Court of India



GST Number(s) for INFOSYS LIMITED
PUNJAB 03AAACI4798L1Z8  
GUJARAT 24AAACI4798L1Z4  
TAMIL NADU 33AAACI4798L2Z4  
TAMIL NADU 33AAACI4798L1Z5  
CHANDIGARH 04AAACI4798L2Z5  
ODISHA 21AAACI4798L2Z9  
KARNATAKA 29AAACI4798L4ZR  
MAHARASHTRA 27AAACI4798L1ZY  
TELANGANA 36AAACI4798L3ZX  
KERALA 32AAACI4798L2Z6  
KARNATAKA 29AAACI4798L1ZU  
MAHARASHTRA 27AAACI4798L2ZX  
CHANDIGARH 04AAACI4798L1Z6  
DELHI 07AAACI4798L1Z0  
RAJASTHAN 08AAACI4798L1ZY  
TELANGANA 36AAACI4798L1ZZ  
ODISHA 21AAACI4798L3Z8  



Directors
DIN Name Since
00041245 NANDAN MOHAN NILEKANI 24-08-2017
00347229 KIRAN MAZUMDAR SHAW 10-01-2014
05229262 PUNITA KUMAR SINHA 14-01-2016
AAEPP5758N SALIL SATISH PAREKH 02-01-2018
00001766 ROOPA KUDVA 04-02-2015
00504146 DODDABALLAPUR NAGARAJACHAR PRAHLAD 14-10-2016
00016304 SUNDARAM DAMODARANNAIR 14-07-2017
08177291 MICHAEL NELSON GIBBS 13-07-2018
AMMPM3142M MANIKANTHA ANUR GURUGOPALA RAJU SURYANARAYANA 22-06-2015
06782450 PRAVIN UDHYAVARA BHADYA RAO 02-01-2018
ABEPR3735L NILANJAN ROY 01-03-2019
01876159 SALIL SATISH PAREKH 02-01-2018

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