INDUSTRIAL DISPUTES (WEST BENGAL AMENDMENT) ACT, 1986


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Section
 Section Title
  INTRODUCTION
  PREAMBLE
  1 Short title and commencement. View Judgements
  2 Application of the Act. View Judgements
  3 Amendment of section 2 of Act 14 of 1947. View Judgements
  4 Substitution of new section for section 15. View Judgements
  INTRODUCTION
  PREAMBLE
  1 Short title and commencement. View Judgements
  2 Application of the Act. View Judgements
  3 Amendment of section 2 of Act 14 of 1947. View Judgements
  4 Substitution of new section for section 15. View Judgements



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