INDUSTRIAL DEVELOPMENT COMPANY LIMITED

Activity: Others in Karnataka.
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Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here. 		PAN No
AAACM0149F
CIN
U99999KA1938PLC000231 		ROC
RoC-Bangalore 		Incorporation Date
18-05-1938
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
000231 		Registration Date
18-05-1938 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 2,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
11 RACE COURSE ROADBANGALORE CITY BANGALORE CITY KA 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to INDUSTRIAL DEVELOPMENT COMPANY LIMITED

Last Checked Past / Closed Litigation On 28-11-2021 22:24
10-11-2021 M/s. Marg Limited, Rep. by its Authorised Signatory Versus Government of Puducherry, Rep. by the Under Secretary, Department of Industrial Development (Port), Puducherry & Others High Court of Judicature at Madras
23-09-2021 K. Govinda Babu Versus State of Tamilnadu, Rep. by Secretary to Government, Industrial Development, Chennai & Others High Court of Judicature at Madras
21-09-2021 New Okhla Industrial Development Authority & Others Versus 24 Oranges Lab LLP & Another Supreme Court of India
01-09-2021 M/s Honda Cars India Limited, through its Manager Legal, Greater Noida Industrial Development Area, Distt. Gautum Budh Nagar Versus R. Sharan Raj & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
09-08-2021 New Okhla Industrial Development Authority Versus M.C. Pandey National Consumer Disputes Redressal Commission NCDRC
15-07-2021 New Okhla Industrial Development Authority & Another Versus B.D. Singhal & Others Supreme Court of India
28-06-2021 Rajasthan State Industrial Development & Investment Corporation Ltd. (RIICO LTD.) & Another Versus Ram Kumar Aggarwal & Others Debts Recovery Appellate Tribunal at Delhi
09-04-2021 Basappa Gadigappa Pujar, Since Deceased by his L.Rs., & Others Versus The Special Land Acquisition Officer, Attached To Karnataka Industrial Area Development Board (KIADB), Dharwad & Others High Court of Karnataka Circuit Bench At Dharwad
08-04-2021 Delhi State Industrial & Infrastructure Development Corporation Ltd. Versus M/s. Mapsa Tapes Pvt. Ltd. High Court of Delhi
08-04-2021 Delhi State Industrial & Infrastructure Development Corporation Ltd. Versus M/s. Mapsa Tapes Pvt. Ltd. High Court of Delhi
26-03-2021 Gaviganganathaswamy Industries Versus Managing Director, Karnataka Industrial Areas Development Board High Court of Karnataka
11-02-2021 Maharashtra Industrial Development Corporation through its Chief Executive Officer & Others Versus. Govardhani Construction Company In the High Court of Bombay at Nagpur
01-02-2021 K.V. Badari Prasad Versus The Karnataka State Industrial Investment & Development Corporation Ltd., (KSIIDC), Gulbarga & Others High Court of Karnataka Circuit Bench OF Kalaburagi
28-01-2021 Madhuben Rameshchandra Shah Versus Gujarat Industrial Development Corporation & Others National Consumer Disputes Redressal Commission NCDRC
28-01-2021 Assam Industrial Development Corporation Ltd. Versus Gillapukri Tea Company Limited & Others Supreme Court of India
28-01-2021 Madhuben Rameshchandra Shah Versus Gujarat Industrial Development Corporation & Others National Consumer Disputes Redressal Commission NCDRC
28-01-2021 Assam Industrial Development Corporation Ltd. Versus Gillapukri Tea Company Limited & Others Supreme Court of India
25-01-2021 Prof (Dr.) J. Sundaresan Pillai, Head (Retired) Research & Business Development Division CSIR-NISCAIR, New Delhi Versus Union of India, through Secretary, Department of Scientific & Industrial Research (DSIR), New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
20-01-2021 Bushan Chimanlal Jain, Maharashtra Versus City & Industrial Development Corporation of Maharashtra Ltd (Cidco Ltd) National Consumer Disputes Redressal Commission NCDRC
05-01-2021 Karnataka State Industrial & Infrastructure Development Corporation Ltd. Versus Commissioner of Income Tax , Bangalore High Court of Karnataka
16-12-2020 City & Industrial Development Corporation of Maharashtra Ltd. by and through its General Manager (Environment & Forest) Versus Government of India by and through the Ministry Environment & Others High Court of Judicature at Bombay
11-12-2020 Arun Bakshi Versus Industrial Development Bank of India Ltd. & Others High Court of Punjab and Haryana
23-10-2020 M/s. Mascot Construction Co. Versus Maharashtra Industrial Development Corporation, Through The Chief Engineer, MIDC & Another In the High Court of Bombay at Aurangabad
22-10-2020 M/s Wise Industrial Park Ltd Versus Uttar Pradesh State Industrial Development Corporation Ltd & Another High Court of Judicature at Allahabad
30-09-2020 Karnataka Industrial Area Development Board, Bengaluru Versus Additional Director of Income Tax (Exemptions), Bengaluru High Court of Karnataka
23-09-2020 Delhi State Industrial & Infrastructure Development Corporation Ltd., Versus M/s. Mapsa Tapes Pvt. Ltd., High Court of Delhi
07-07-2020 The Special Land Acquisition Officer, Karnataka Industrial Area Development Board, Bengaluru & Another Versus Byamma & Others High Court of Karnataka
03-07-2020 M/s. Psa Impex Pvt Ltd Versus Graeater Noida Industrial Development & Others High Court of Judicature at Allahabad
13-05-2020 Maharashtra Kamgar Sanghatana Versus City Industrial Development Corporation & Others High Court of Judicature at Bombay
27-04-2020 P. Damodhar Versus The Telangana State Industrial Development Corporation Limited rep by its Joint Managing Director, Basheerbagh, Hyderabad & Others High Court of for the State of Telangana
23-03-2020 Chennai Goods Transport Owners Service Industrial Cooperative Society Limited., Rep. by its President, R. Padmanaghan & Another Versus The Government of Tamil Nadu, Rep by the Secretary to the Government, Department of Animal Husbandry, Dairy Development & Fisheries, Chennai & Others High Court of Judicature at Madras
06-03-2020 Om Prakash Swami Versus Haryana State Industrial And Infrastructure Development Corporation Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
26-02-2020 The Administrator, City and Industrial Development Corporation [CIDCO] & Others Versus Padmakar & Others In the High Court of Bombay at Aurangabad
19-02-2020 Pranav Kumar Tripathi Versus U.P. State Industrial Development Authority Lko & Others High Court Of Judicature At Allahabad Lucknow Bench
04-02-2020 Goa Industrial Development Corporation, through its Managing Director, Faizi O. Hashmi Versus Commissioner of Income Tax & Another In the High Court of Bombay at Goa
27-01-2020 Karnataka Road Development Corporation Limited, Represented by its Managing Director, B.S. Sivakumar Versus Karnataka Commercial & Industrial Corporation Private Limited, Represented by its Managing Director, Shaik Salman Siddiqui High Court of Karnataka
20-01-2020 Special Land Acquisition Officer, Karnataka Industrial Area Development Board, Mysore Versus S. Kumaraswamy, The Kalakunda Village High Court of Karnataka
20-01-2020 Special Land Acquisition Officer, Karnataka Industrial Area Development Board, Mysore Versus S. Kumaraswamy, The Kalakunda Village High Court of Karnataka
06-11-2019 City & Industrial Development Corporation of Maharashtra Ltd. Versus Lambda Therapeutic Research Ltd. & Others Supreme Court of India
29-10-2019 Paragon Steels Private Limited, Industrial Development Area, Palakkad, Represented by Its Director, Muhammed Musthafa & Others Versus The State of Kerala, Represented by Its Secretary to Government, Industries Department, Thiruvananthapuram & Others High Court of Kerala
24-10-2019 U.P. State Industrial Development Corporation Ltd. Versus M/s. Diamond General Trading Supreme Court of India
22-10-2019 Bihar Industrial Area Development Authority & Others Versus Amit Kumar & Others Supreme Court of India
27-09-2019 La'Builde Associates & Another Versus City & Industrial Development Corporation of Maharashtra Limited, through its Managing Director & Others High Court of Judicature at Bombay
05-09-2019 Electrical Contractors Association of Maharashtra, Through its Chairman: Nilesh Subhash Tivramkar Versus City & Industrial Development Corporation of Maharashtra Ltd. & Others High Court of Judicature at Bombay
28-08-2019 Karnataka Industrial Area Development Board Versus M/s. Arrow Devices Pvt. Ld. Represented By Its Managing Director, Shri Aditya Mittal National Consumer Disputes Redressal Commission NCDRC
30-07-2019 Himadri Coke & Petro Ltd. & Another Versus WB Industrial Infrastructure Development Corporation & Others High Court of Judicature at Calcutta
23-07-2019 Rajasthan Industrial Development & Investment Corporation Limited Versus Rajasthan Fasterners Private Limited High Court of Rajasthan Jaipur Bench
11-07-2019 Creation Investments Equitas Holdings LIC A wholly owned subsidiary of Creation Investments Social Ventures Fund II LP, United States of America Versus Small Industrial Development Bank of India (SIDBI) 7561, Overseas Towers, Anna Salai, Chennai High Court of Judicature at Madras
12-06-2019 Anu Industries Limited, Polliakkam, Kancheepuram Versus Karnataka Industrial Areas Development Board, Bengaluru & Another High Court of Karnataka
09-05-2019 The Dcit, Cochin Versus M/s. Ayyappa Roller Flour Mills Kottayam Ltd, Industrial Development Area, Kochi Income Tax Appellate Tribunal Cochin
29-03-2019 M/s. Prateek CNC, Bommasandra Industrial Area, Bengaluru Versus Karnataka Industrial Areas Development Board, Bengaluru & Others High Court of Karnataka
12-03-2019 Delhi State Industrial & Infrastructure Development Corporation Ltd. Versus BLS Summer Joint Venture High Court of Delhi
25-02-2019 Delhi State Industrial Infrastructure Development Corporation Ltd. Versus Pr. Commissioner of Income Tax - 3 Supreme Court of India
04-02-2019 Pr. Commissioner of Income Tax Versus M/s. Haryana State Industrial & Infrastructure Development Corporation Limited High Court of Punjab and Haryana
01-02-2019 G. Suresh, Managing Director, M/s. Digilog Micro Solutions (P) Limited Versus The Chairman & Managing Director, Tamil Nadu Small Industries Development Corporation Limited, Vi.Ka. Industrial Estate, Chennai & Others High Court of Judicature at Madras
16-01-2019 Vintage Foods & Industries Ltd. & Others Versus Karnataka State Industrial Investment & Development Corporation Ltd. & Another High Court of Karnataka
03-01-2019 Calpro Foods Pvt. Ltd. Versus Gujarat Industrial Development Corporation (GIDC) & Others Supreme Court of India
30-11-2018 Delhi Development Authority Versus Engineering & Industrial Corporation P. Ltd. High Court of Delhi
26-11-2018 Mahakali Processors Limited Versus Punjab State Industrial Development Corporation Limited High Court of Punjab and Haryana
22-11-2018 Alps Industries Limited, Mettupalayam, Puducherry, Rep. by its Company Secretary & General Manager (Legal), Ajay Gupta Versus The Pondicherry Industrial Promotion Development & Investment Corporation Limited (PIPDIC), Represented by its General Manager (Development) High Court of Judicature at Madras
19-11-2018 M/s. Tamil Nadu Waste Management Ltd. Versus Delhi State Industrial And Infrastructure Development Corporation Ltd. (DSIIDC) High Court of Delhi
02-11-2018 The Karnataka Industrial Areas Development Board, Rep. by its Secretary-III Versus UCO Bank, Rep. by its Chief Manager & Another High Court of Karnataka
02-11-2018 Rajiv Mohan Mishra and Others V/SCity and Industrial Development Corporation of Maharashtra Ltd. and Others. High Court of Judicature at Bombay
16-10-2018 City & Industrial Development Corporation Ltd. Versus M/s. Preet Sonal Investments & Finance Co. Pvt. Ltd. & Another High Court of Judicature at Bombay
05-10-2018 Fortune Pai Software Private Limited, Bangalore & Another Versus Karnataka Industrial Area Development Board, Bangalore & Another High Court of Karnataka
04-10-2018 Bhumiraj Builders Pvt. Ltd. & Others Versus City and Industrial Development Corporation of Maharashtra Ltd. Through its Managing Director & Others High Court of Judicature at Bombay
07-09-2018 NSP Infrastructure Private Limited Versus Gujarat Industrial Development Corporation High Court of Gujarat At Ahmedabad
07-09-2018 The Inter Mission Industrial Development Association, Represented by President, Jochen Jewes, Chennai Versus The Commissioner, Corporation of Chennai High Court of Judicature at Madras
14-08-2018 Shrikant Dinanath Gaikwad & Others Versus City and Industrial Development Corporation (CIDCO) & Others High Court of Judicature at Bombay
02-08-2018 Prem Chandra Sharma Versus Greater Noida Industrial Development Authority National Consumer Disputes Redressal Commission NCDRC
24-07-2018 Jagjeevan Singh & Others Versus State of U.P.Thr Prin.Secy.Industrial Development Deptt.& Others High Court of Judicature at Allahabad
24-07-2018 Haripriya Marine Exports (P.) Ltd. Versus Industrial Development Bank of India & Others High Court of Andhra Pradesh
02-07-2018 M/s. SRS Alloys Pvt. Ltd. Rep. by its Director, Renukananda Versus M/s. Karnataka State Industrial Investment & Development Corporation Ltd., Rep. by its Managing Director. High Court of Karnataka
24-05-2018 Surajmal Yadav Versus Delhi State Industrial Infrastructure Development Corporation Ltd. High Court of Delhi
15-05-2018 Delhi State Industrial Infrastructure Development Corporation Ltd. (DSIIDC) V/S Bawana Infra Development (P) Ltd. High Court of Delhi
27-03-2018 Krishik Infrastructure Developers Private Limited Versus Orissa Industrial Infrastructure Development Corporation & Others High Court of Orissa
07-03-2018 The Special Land Acquisition Officer, Karnataka Industrial Area Development Board & Another Versus Alokam Venkayamma & Others High Court of Karnataka
26-02-2018 Greater Noida Industrial Development Authority Versus Union of India High Court of Delhi
19-02-2018 Odisha Industrial Infrastructure Development Corporation Limited & Another Versus Pitabasa Mishra & Others Supreme Court of India
16-02-2018 Industrial Infrastructure Development Corporation(Gwalior) M.P. Ltd. Versus Commissioner of Income Tax, Gwalior Supreme Court of India
14-02-2018 M/s. Kranchy Food Products, Rep.by its Prop.R.K. Nadaraj Versus The Pondicherry Industrial Promotion Development & Investment Corporation, Repd by its M.D. High Court of Judicature at Madras
13-02-2018 City Industrial & Development Corporation Through its Administrator, CIDCO & Others Versus Sunil & Others In the High Court of Bombay at Aurangabad
01-02-2018 Pradeshiya Industrial Development Corporation Ltd. U.P. Versus Hindustan Aeronautics Ltd. (Lucknow Division) & Others Supreme Court of India
29-01-2018 Maharashtra Industrial Development Corporation, Mumbai V/S Commissioner of Central Excise, Aurangabad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
08-01-2018 Karnataka Industrial Areas Development Board, Represented Herein by its Secretary & Others Versus J. Hanumakka & Others High Court of Karnataka Circuit Bench At Dharwad
08-01-2018 M/s. Adithya Textiles, Rep. by its Partner, N.M. Raghavendra Karnataka Industrial Area Development Board, By Its Chief Executive Officer High Court of Karnataka
04-01-2018 Sanjay Goel Versus Greater Noida Industrial Development Authority National Consumer Disputes Redressal Commission NCDRC
02-01-2018 M/s. Karnataka Industrial Area Development Board(Represented by its CEO & EM, Pankaj Kumar Pandey Versus The Assistant Commissioner of Income Tax (Exemptions), Circle-1, Bengaluru & Another High Court of Karnataka
13-12-2017 M.V. Savithri, Working as Managing Director, Karnataka Small Scale Industrial Development Corporation & Others Versus Union of India, Through its Secretary, Department of Personnel & Training (DOPT), Ministry of Personnel, public Grievances & Pensions, New Delhi & Others Central Administrative Tribunal Bangalore Bench
30-11-2017 Kamlakar Bhimrao Patil & Another Versus Maharashtra Industrial Development Corporation High Court of Judicature at Bombay
29-11-2017 Maharashtra Industrial Development Corporation & Others Versus Saraswatibai & Others In the High Court of Bombay at Nagpur
08-11-2017 Santosh Gupta Versus Greater Noida Industrial Development Authority National Consumer Disputes Redressal Commission NCDRC
06-10-2017 City & Industrial Development Corporation Versus State of Maharashtra Through its Secretary, Revenue & Forest Department Mantralaya & Others In the High Court of Bombay at Aurangabad
12-09-2017 M/s. Nagaveni Enterprises, Represented by its Managing Partner H. Gangadhara Shetty & Others Versus Karnataka State Industrial Infrastructure & Development Corporation, Represented by its Manager G.C. Kempahonnaiah High Court of Karnataka
11-09-2017 Vishwanath Nilkanthrao Jadhav Versus Maharashtra Industrial Development Corporation Through Regional Officer & Another Supreme Court of India
28-08-2017 Commissioner of Income Tax (Exemption) Versus Maharashtra Industrial Development Corporation Supreme Court of India
02-08-2017 New Okhla Industrial Development Authority Versus State of U.P. & Others High Court of Judicature at Allahabad
01-08-2017 Chandigarh Industrial & Tourism Development Corporation Ltd. & Another Versus M/s K.B. Hotels Pvt. Ltd. High Court of Punjab and Haryana
08-06-2017 Maharashtra Industrial Development Corporation, through its Chief Executive Officer Versus Dayaram & Others In the High Court of Bombay at Nagpur
08-06-2017 Maharashtra Industrial Development Corporation, through its Chief Executive Officer Versus Shashimohan Suganchand Tapadiya In the High Court of Bombay at Nagpur



GST Number(s) for INDUSTRIAL DEVELOPMENT COMPANY LIMITED
UTTAR PRADESH 09AAACM0149F1ZS  
RAJASTHAN 08AAACM0149F1ZU  



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