Some PAST Judgements / Case Laws similar to INDUSTRIAL ASSOCIATION PVT LTD
Last Checked Past / Closed Litigation On 04-04-2021 18:10
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24-01-2020 |
South Indian Artistes' Association, Rep. by its General Secretary, T. Nagar Versus The Registrar of Societies, South Chennai, District Registrar (Admin), Guindy Industrial Estate, Guindy & Others |
High Court of Judicature at Madras |
05-09-2019 |
Electrical Contractors Association of Maharashtra, Through its Chairman: Nilesh Subhash Tivramkar Versus City & Industrial Development Corporation of Maharashtra Ltd. & Others |
High Court of Judicature at Bombay |
04-09-2019 |
The General Secretary Indian Bank Employees Association, Choolaimedu, Chennai Versus Presiding Officer, Central Government Industrial Tribunal cum Labour Court, Sastri Bhavan, Chennai & Another |
High Court of Judicature at Madras |
07-09-2018 |
The Inter Mission Industrial Development Association, Represented by President, Jochen Jewes, Chennai Versus The Commissioner, Corporation of Chennai |
High Court of Judicature at Madras |
27-04-2018 |
Chennai Port Trust Versus The Chennai Port Trust Industrial Employees Canteen Workers Welfare Association & Others |
Supreme Court of India |
12-09-2017 |
Manesar Industrial Welfare Association Versus State of Haryana |
High Court of Punjab and Haryana |
28-02-2017 |
New Zealand Air Line Pilotsʼ Association Industrial Union of Workers Incorporated Versus Director of Civil Aviation & Another |
Court of Appeal of New Zealand |
05-08-2015 |
Grand Omaxe Apartment Owners Association Versus New Okhla Industrial Development Authority & Others |
High Court of Judicature at Allahabad |
01-08-2014 |
M/s. Steel Furnace Association of India Dhandari Industrial Focal Point Ludhiana-141 010 Versus Punjab State Electricity Regulatory Commission & Another |
Appellate Tribunal for Electricity Appellate Jurisdiction |
25-04-2014 |
Industrial Area Manufacturers Association & Others Versus Uttar Pradesh Electricity Regulatory Commission & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
06-12-2013 |
Tamil Nadu Fireworks & Amorces Manufacturers Association, rep. by its President S.S. Vijayakumar Versus Union of India, Rep. by its Secretary, Department of Industrial Policy & Promotions, Ministry of Commerce & Industry & Others |
High Court of Judicature at Madras |
27-11-2013 |
NOIDA Entrepreneurs Association Versus New Okhla Industrial Development Authority & Others |
Supreme Court of India |
20-09-2013 |
The Inter Mission Industrial Development Association A Society Registered Under the Tamil Nadu, Chennai Versus P. Vikram Kapoor The Commissioner Corporation of Chennai |
High Court of Judicature at Madras |
23-07-2013 |
State Private Industrial Training Centres Association, Odisha represented through its President Gadadhar Nanda & Another Versus State of Orissa & Others |
High Court of Orissa |
03-07-2013 |
The Kerala High Tension & Extra High Tension Industrial Electricity Consumers Association Versus Kerala State Electricity Regulatory Commission & Another |
Appellate Tribunal for Electricity Appellate Jurisdiction |
20-02-2013 |
AUETAA Morai Industrial Estate Association, represented by its Secretary, K.S. Subramaniam & Others The Collector, Thiruvallur District & Others |
High Court of Judicature at Madras |
30-03-2012 |
The Inter Mission Industrial Development Association Versus The Commissioner Corporation of Chennai |
High Court of Judicature at Madras |
02-03-2012 |
U.P. Industrial Co-Operative Association Ltd. Through Its General Manager Versus Shobha Chandra |
High Court of Judicature at Allahabad |
07-10-2011 |
The Civil Aviation Authority Of New Zealand & Another Versus The New Zealand Airline Pilots' Association Industrial Union Of Workers Incorporated |
Court of Appeal of New Zealand |
27-04-2011 |
Maduranthagam Cooperative Sugar Mills Office Staff Association, Kancheepuram District & Another Versus The Presiding Officer, Industrial Tribunal, Chennai & Others |
High Court of Judicature at Madras |
27-01-2011 |
Dr. Ambedkar All Government Industrial Training Institute Staff Welfare Association by its Secretary & Others Versus The State of Tamilnadu rep by its Secretary, Chennai & Others |
High Court of Judicature at Madras |
24-12-2010 |
Bawana-II (Bhorgarh) Industrial Relocation Plot Owner's Association & Another Versus State (NCT of Delhi) |
High Court of Delhi |
16-12-2010 |
Urla Industrial Association Versus Chhattisgarh Electricity Regulatory Commission & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
16-11-2010 |
Urla Industrial Association Versus Chhattisgarh Electricity Regulatory Commission & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
04-10-2010 |
Industrial Security Association versus State of Madhya Pradesh |
High Court of Madhya Pradesh |
27-08-2010 |
Panagal Apartment Owners Residential Association, Rep. by its Secretary T.Kameswararao Versus Bharti Industrial Promoters (P) Ltd., Rep. by its Director P.K.Abdullah |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
05-04-2010 |
U.P. Industrial Co-operative Association Ltd. Versus Presiding Officer |
High Court of Judicature at Allahabad |
10-02-2010 |
Greater Noida Export Promotion Industrial Park Exporters Association (Regd. Through its General Secretary Shri Virender Kandwal & Others Versus UP State Industrial Development Corpn. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
10-02-2010 |
Built Up Houses Scheme Welfare Association Versus Greater Noida Industrial Development Authority |
National Consumer Disputes Redressal Commission NCDRC |
23-12-2009 |
Daultabad Road Industrial Area Association (Regd.), Cosco (India) Kamgar Union & Others Versus State of Haryana & Others |
High Court of Punjab and Haryana |
19-11-2009 |
The New Zealand Airline Pilots' Association Industrial Union Of Workers Incorporated & Another Versus Air Nelson Limited |
Court of Appeal of New Zealand |
29-07-2009 |
Vora Towers Welfare Association Versus janatha industrial foundry Works & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
02-12-2008 |
The New Zealand Airline Pilots' Association Industrial Union Of Workers Incorporated & Another Versus Air Nelson Limited |
Court of Appeal of New Zealand |
04-01-2008 |
High Range Estate Employees Association (CITU), Mundakkayam & Another Versus The Industrial Tribunal, Idukki & Another
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High Court of Kerala |
22-03-2007 |
Industrial Investment Bank of India Limited Officers Association Versus Union of India |
High Court of Judicature at Calcutta |
13-11-2006 |
Air New Zealand Limited Versus The New Zealand Airline Pilots' Association Industrial Union Of Workers Inc. |
Court of Appeal of New Zealand |
10-10-2006 |
The Regional Director ESI Corporation, Bangalore Versus Falcon Trading Association, 248 Industrial Area, Baikampad Mangalore & Another
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High Court of Karnataka |
28-08-2006 |
Pardi Industrial Association Versus Gujarat Industrial Development Corpn |
National Consumer Disputes Redressal Commission NCDRC |
28-07-2006 |
Okhla Industrial Estate Association Versus M.C.D. & Others |
High Court of Delhi |
01-07-2006 |
CSIR Scientific Workers' Association & Another Versus Council of Scientific and Industrial Research (CSIR) & Others
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High Court of Judicature at Madras |
21-02-2006 |
Chennai Port Trust Versus Chennai Port Trust Industrial Employees Canteen Workers Welfare Association & Others
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High Court of Judicature at Madras |
24-08-2005 |
Chennai Port Trust Industrial Employees Canteen Workers Welfare Association Versus Union of India & Others
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High Court of Judicature at Madras |
18-08-2005 |
Air New Zealand Limited Versus The New Zealand Air Line Pilots' Association Industrial Union Of Workers Incorporated |
Court of Appeal of New Zealand |
30-05-2005 |
Air New Zealand Limited Versus The New Zealand Air Line Pilots' Association Industrial Union Of Workers Inc |
Court of Appeal of New Zealand |
26-10-2004 |
INDIAN INDUSTRIAL MINERAL PRODUCERS WELFARE ASSOCIATION, CHENNAI VERSUS GOVERNMENT OF INDIA
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High Court of Andhra Pradesh |
08-07-2003 |
Jessop and Co. Ltd. Staff Association Versus Board for Industrial and Financial Reconstruction |
High Court of Judicature at Calcutta |
08-08-2002 |
The Industrial Estate Manufacturers Association Versus The Tamilnadu Small Industries Development Corporation ltd & Others
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High Court of Judicature at Madras |
08-04-2002 |
Bari Brahmana Industrial Association Versus Notified Area Committee |
High Court of Jammu and Kashmir |
06-03-2002 |
Association of Industrial Electricity Users versus State of A.P. & others
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Supreme Court of India |
28-11-2001 |
Mukta Sharma Versus U.P.Industrial Corporation Association Ltd |
High Court of Punjab and Haryana |
20-11-2001 |
General Insurance Employees, Association (South Zone) rep. by its General Secretary Madras-2 Versus The Presiding Officer, Industrial Tribunal, Madras-104 and another
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High Court of Judicature at Madras |
12-10-2001 |
Maharashtra Industrial Development Corporation Versus Maharashtra Industrial Development Corporation's Employees Association & Another
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High Court of Judicature at Bombay |
12-06-2000 |
Association of Industrial Training Centres of Kerala and Another Versus Director of Training, Directorate of Employment and Training, Department of Industrial Training, Trivandrum and Others
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High Court of Kerala |
12-05-2000 |
Shillong Bench Meghalaya Government Press Industrial Employees Association Versus State Of Meghalaya |
High Court of Assam |
01-02-1999 |
WORKMEN REPRESENTED SECRETARY, MGBW AND ABFW ASSOCIATION VERSUS PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
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High Court of Karnataka |
17-04-1998 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION EMPLOYEES' ASSOCIATION VERSUS F. PAUL, ADDITIONAL REGISTRAR OF TRADE UNIONS
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High Court of Judicature at Bombay |
11-02-1998 |
Northern India Textile Resarch Association Versus Presiding Officer Industrial Tribunal (V) |
High Court of Judicature at Allahabad |
20-01-1998 |
Noida Entrepreneurs Association Versus New Okhla Industrial Development Authority & Others |
Supreme Court of India |
17-12-1997 |
Nachimuthu Industrial Association Versus Commissioner of Income Tax
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Supreme Court of India |
08-10-1996 |
Haribhau Dagdu Tandale Versus Industrial Co-Operative Association Limited and Others
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Supreme Court of India |
22-08-1996 |
Km Poonam Srivastava Versus U P Industrial Co Operative Association Kanpur Nagar |
High Court of Judicature at Allahabad |
21-03-1996 |
Heeralal Sonkar Versus U.P. Industrial Co-operative Association Ltd., Kanpur |
High Court of Judicature at Allahabad |
13-10-1995 |
U.P. Industrial Co-Operative Association Ltd. Versus Presiding Officer, Labour Court-I |
High Court of Judicature at Allahabad |
15-02-1995 |
DELHI STATE ENTREPRENEURS ASSOCIATION (REGD) VERSUS DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION |
High Court of Delhi |
30-11-1994 |
Ankleshwar Industrial Association Versus Union of India |
High Court of Gujarat At Ahmedabad |
11-11-1994 |
The CIDCO Engineers Association and another Versus The City and Industrial Development Corporation of Maharashtra Ltd.
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High Court of Judicature at Bombay |
11-10-1994 |
CIDCO ENGINEERS ASSOCIATION VERSUS CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
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High Court of Judicature at Bombay |
24-08-1994 |
Delhi State Entrepreneurs Association Versus Delhi State Industrial Development Corporation |
High Court of Delhi |
11-01-1994 |
DRS-87 APPLICANTS, ASSOCIATION VERSUS CITY INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD.
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National Consumer Disputes Redressal Commission NCDRC |
16-09-1992 |
IFCI EMPLOYIS ASSOCIATION VERSUS INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED |
High Court of Delhi |
22-01-1982 |
Commissioner of Income Tax, Coimbatore Versus Nachimuthu Industrial Association
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High Court of Judicature at Madras |
24-07-1979 |
Nachimuthu Industrial Association Versus Commissioner of Income Tax, Madras
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High Court of Judicature at Madras |
05-07-1977 |
CENTRAL GOVERNMENT PRODUCTION CENTRES EMPLOYEES ASSOCIATION Versus INDUSTRIAL TRIBUNAL, MADRAS
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High Court of Kerala |
28-06-1971 |
Jute and Jute Goods Buffer Stock Association Versus Second Industrial Tribunal of West Bengal |
High Court of Judicature at Calcutta |
24-06-1971 |
Coimbatore District Co-Operative Central Bank Employees' Association, Coimbatore-9 Versus Industrial Tribunal, Madras and Another
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High Court of Judicature at Madras |
25-02-1971 |
INDUSTRIAL AND TRADE PUBLICATIONS PRIVATE LIMITED VERSUS AUTOMOBILE ASSOCIATION OF UPPER INDIA
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High Court of Delhi |
23-08-1968 |
Coimbatore District Co-operative Central Bank Employees Association, Coimbatore, represented by the Secretary Versus The Industrial Tribunal, Madras & Another |
High Court of Judicature at Madras |
31-01-1966 |
Association of Medical Representatives(M and V) Versus Industrial Tribunal |
High Court of Madhya Pradesh |
30-04-1964 |
Ahmedabad Millowners Association Versus I.G.Thakore President,Industrial Court |
High Court of Gujarat At Ahmedabad |
28-08-1961 |
All India Bank Employees and apos; Association Versus National Industrial Tribunal and Others (And Connected Petitions)
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Supreme Court of India |
07-07-1961 |
Association of Planters, Kerala Versus Industrial Tribunal, Trivandrum & Others
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High Court of Kerala |
11-12-1958 |
Mysore Kirloskar Employees Association Versus Industrial Tribunal, Bangalore |
High Court of Karnataka |
06-12-1954 |
Mahaluxmi Bank Ltd. Versus Chotanagpur Industrial and Commercial Association |
High Court of Judicature at Calcutta |
21-07-1952 |
Dindigal Skin Merchants' Association Versus Industrial Tribunal, Madurai
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High Court of Judicature at Madras |
30-03-1949 |
Western India Automobile Association Versus Industrial Tribunal |
High Court of Judicature at Bombay |
10-09-1948 |
Province Of Bombay; Western India Automobile Association Versus Western India Automobile Association; The Industrial Tribunal And Satya Mangula Venktramanrao Bhupat |
High Court of Judicature at Bombay |