Some PAST Judgements / Case Laws similar to INDRAPRASTHA CORPN PRIVATE LIMITED
Last Checked Past / Closed Litigation On 11-06-2022 17:15
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08-04-2022 |
M.K. Saini Versus Indraprastha Power Generation Company Ltd. & Others |
High Court of Delhi |
23-08-2021 |
Management of Indraprastha Power Generation Co. Ltd Versus Yogesh Dutt Sharma |
High Court of Delhi |
01-06-2021 |
Aparna Pandey & Others Versus Indraprastha Apollo Hospitals Delhi, Through its Chairman & Managing Director, Sarita Vihar & Others |
National Consumer Disputes Redressal Commission NCDRC |
01-06-2021 |
Indraprastha Gas Limited (IGL) Versus M/s. Pawan Casting |
High Court of Delhi |
25-05-2021 |
Tanya Mann & Another Versus Registrar, Guru Gobind Singh Indraprastha University & Others |
High Court of Delhi |
25-05-2021 |
Tanya Mann & Another Versus Registrar, Guru Gobind Singh Indraprastha University & Others |
High Court of Delhi |
15-12-2020 |
Shaswat Kumar Thakur Versus Guru Gobind Singh Indraprastha College & Others |
High Court of Delhi |
30-07-2020 |
Mahua Bindal & Others Versus Guru Gobind Singh Indraprastha University & Others |
High Court of Delhi |
18-12-2019 |
Shubham Garg & Others Versus Guru Gobind Singh Indraprastha University & Another |
High Court of Delhi |
19-11-2019 |
In the Matter of: Guru Gobind Singh Indraprastha University Versus Naincy Sagar & Another |
High Court of Delhi |
01-08-2019 |
New Millennium Education Society & Another Versus Guru Gobind Singh Indraprastha University & Another |
High Court of Delhi |
28-05-2019 |
Dr. Isha Makker & Others Versus Guru Gobind Singh Indraprastha University |
High Court of Delhi |
10-04-2019 |
Anant Kumar Jha & Another Versus Indraprastha Apollo Hospital |
National Consumer Disputes Redressal Commission NCDRC |
09-01-2019 |
Dhruv Kumar Sharma Versus Guru Gobind Singh Indraprastha University & Another |
High Court of Delhi |
07-01-2019 |
Prachi Versus Guru Govind Singh Indraprastha University & Another |
High Court of Delhi |
07-01-2019 |
Somya Gupta & Others Versus Guru Gobind Singh Indraprastha University & Another |
High Court of for the State of Telangana |
30-11-2018 |
Kaushalya Devi Versus Delhi Transport Corporation through The Chairman cum Managing Director, DTC Head Office, Indraprastha Estate, New Delhi & Another |
Central Administrative Tribunal Principal Bench New Delhi |
16-10-2018 |
Guru Gobind Singh Indraprastha University Versus Abhinav Pandey & Others |
High Court of Delhi |
06-08-2018 |
Registrar, Guru Gobind Singh Indraprastha University Dwarka New Delhi Versus Arun Kumar |
National Consumer Disputes Redressal Commission NCDRC |
01-06-2018 |
Aanya Kameshwar & Others Versus Guru Gobind Singh Indraprastha University & Others |
High Court of Delhi |
31-05-2018 |
M/S. Hotel New Indraprastha, Adoor, Rep. by Its Managing Partner, K.P. Karthikeyan Versus State of Kerala, Represented by Secretary, Taxes(A) Department, Govt. Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
15-05-2018 |
Indraprastha Medical Corporation Ltd. & Others Versus Rajiv Gandotra & Others |
National Consumer Disputes Redressal Commission NCDRC |
04-05-2018 |
Kamlesh Lamba Versus Indraprastha Apollo Hospital & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
16-04-2018 |
Ajay Kumar Sinha Gopal Singh Yamuna Prasad VP Singh Versus Indraprastha Power Generation Company Limited & Pragati Power Corporation Limited & Another |
High Court of Delhi |
09-04-2018 |
Harish Kumar Chadha Versus Indraprastha Apollo Hospitals & Another |
Delhi State Consumer Disputes Redressal Commission New Delhi |
15-03-2018 |
Nikhil Sharma Versus Guru Gobind Singh Indraprastha University & Another |
High Court of Delhi |
01-03-2018 |
Pratyush Narnawre Versus Guru Gobind Singh Indraprastha University & Another |
High Court of Delhi |
23-01-2018 |
Abhinav Pandey Versus Guru Gobind Singh Indraprastha University & Others |
High Court of Delhi |
02-01-2018 |
Himani Malhotra Versus Indraprastha College for Women |
High Court of Delhi |
14-11-2017 |
CCE, Delhi-II V/S Indraprastha Gas Limited |
Customs Excise Service Tax Appellate Tribunal New Delhi |
14-07-2017 |
Ravi Singhal Versus Guru Gobind Singh Indraprastha University & Another |
High Court of Delhi |
13-04-2017 |
Dr. Deeksha Kalra & Others Versus Guru Gobind Singh Indraprastha University & Others |
High Court of Delhi |
04-01-2017 |
Simran Singhal Versus Vice Chancellor Indraprastha University & Others |
High Court of Delhi |
08-12-2016 |
M/s. Indraprastha Medical Corporation Ltd. Versus Moorti Sharma & Others |
National Consumer Disputes Redressal Commission NCDRC |
30-11-2016 |
Satender Kumar Versus Indraprastha Apollo Hospital |
National Consumer Disputes Redressal Commission NCDRC |
17-11-2016 |
Hotel New Indraprastha Versus State of Kerala |
High Court of Kerala |
03-11-2016 |
Poonam Versus Guru Gobind Singh Indraprastha University & Another |
High Court of Delhi |
02-06-2016 |
Hotel Indraprastha Versus Assistant Provident Fund Commissioner |
High Court of Kerala |
28-01-2016 |
Dayaram Das & Another Versus Institute of Charter Accountants of India, Indraprastha Marg, New Delhi & Another |
High Court of Karnataka |
15-01-2016 |
The Registrar, Guru Gobind Singh Indraprastha University Versus Kanika Batra |
Delhi State Consumer Disputes Redressal Commission New Delhi |
06-01-2016 |
The Registrar, Guru Gobind Singh Indraprastha University Versus Nisha |
Delhi State Consumer Disputes Redressal Commission New Delhi |
06-01-2016 |
The Registrar, Guru Gobind Singh Indraprastha University Versus Pritish Sharma |
Delhi State Consumer Disputes Redressal Commission New Delhi |
06-01-2016 |
The Registrar, Guru Gobind Singh Indraprastha University Versus Jatin Seghal |
Delhi State Consumer Disputes Redressal Commission New Delhi |
16-09-2015 |
Hotel Indraprastha Thiruvananthapuram, represented by its Managing Partner Dr. Biju Ramesh Versus K. Somasekharan Nair & Others |
High Court of Kerala |
19-08-2015 |
Mecon Indraprastha Sahakari Avas Samiti Ltd. & Others Versus State of Uttar Pradesh & Others |
High Court of Judicature at Allahabad |
06-07-2015 |
M/s. Indraprastha Promoters (P) Ltd. Versus M/s. Unitech Limited |
National Consumer Disputes Redressal Commission NCDRC |
05-06-2015 |
Gourav Joshiya Versus Guru Gobind Singh Indraprastha University & Another |
High Court of Delhi |
25-05-2015 |
Gourav Joshiya Versus Guru Gobind Singh Indraprastha University & Anr |
High Court of Delhi |
15-05-2015 |
Shadab Shakil Versus Guru Gobind Singh Indraprastha University & Another |
High Court of Delhi |
07-05-2015 |
Master Rajat Mann Versus Guru Gobind Singh Indraprastha University & Others |
High Court of Delhi |
06-05-2015 |
Pallavi Sinha & Another Versus Guru Gobind Singh Indraprastha University & Others |
High Court of Delhi |
01-05-2015 |
Guru Gobind Singh Indraprastha University & Others Versus Dr. Smit Rajput & Others |
High Court of Delhi |
22-04-2015 |
Dr. (Mrs.) Indu Sharma Versus Indraprastha Apollo Hospital & Others |
National Consumer Disputes Redressal Commission NCDRC |
23-03-2015 |
Aditya Sanwal & Others Versus Guru Gobind Singh Indraprastha University & Others |
High Court of Delhi |
18-11-2014 |
Director of Income Tax (Exemption) Versus M/s. Indraprastha Cancer Society & Others |
High Court of Delhi |
29-10-2014 |
Special Art School Versus Guru Gobind Singh Indraprastha University & Others |
High Court of Delhi |
30-09-2014 |
Mother Teresa Institute of Management Versus Guru Gobind Singh Indraprastha University & Another |
High Court of Delhi |
24-09-2014 |
Special Art School Versus Guru Gobind Singh Indraprastha University |
High Court of Delhi |
28-07-2014 |
Vinay Sharma & Others Versus Indraprastha Gas Ltd |
High Court of Delhi |
23-05-2014 |
Indraprastha Power Generation Co. Ltd. & Others Versus Delhi Electricity Regulatory Commission & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
09-05-2014 |
Association of Self Financing Institutions & Another Versus Guru Govind Singh Indraprastha University & Another |
High Court of Delhi |
07-03-2014 |
Delhi College of Education Versus Guru Gobind Singh Indraprastha University & Others |
High Court of Delhi |
28-01-2014 |
Surbhi Singh Versus The Guru Gobind Singh Indraprastha University |
High Court of Delhi |
12-12-2013 |
In The Matter of: Indraprastha Power Generation Company Limited New Delhi Versus Delhi Electricity Regulatory Commission & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
11-11-2013 |
Indraprastha Medical Corporation Ltd. Versus M/s. Alpine International C 524, Sushant Lok & Others |
National Consumer Disputes Redressal Commission NCDRC |
17-10-2013 |
Indraprastha Co op Hsg So Ltd Pune represented through its Secretary Aappasaheb Shivappa Teli & Others Versus Chintal Seth Pradeep Book Depot & Others |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
25-09-2013 |
Shivam Jasra Versus Guru Gobind Singh Indraprastha University & Another |
High Court of Delhi |
25-09-2013 |
Walchandnagar Industries Limited, through its Authorized Representative G.S. Agrawal & Others Versus Indraprastha Developers, through its Partner Mrs. Ujwala Mahendra Shah & Others |
High Court of Judicature at Bombay |
19-08-2013 |
Shashank Shandilya Versus Guru Govind Singh Indraprastha University & Another |
High Court of Delhi |
07-08-2013 |
Ankit Roy & Others Versus Guru Gobind Singh Indraprastha University & Others |
High Court of Delhi |
09-04-2013 |
Indraprastha People & Another Versus Union of India & Others |
High Court of Delhi |
01-04-2013 |
M/s. Hotel Indraprastha rep by its Managign Partner, DR. Biju Ramesh Versus State of Kerala rep by Secretary, Taxes(A)Department, Govt. Secretariat Thriuvananthapuram & Others |
High Court of Kerala |
21-01-2013 |
Indraprastha Power Generation Company Ltd Versus Rama Kant Sharma & Others |
High Court of Delhi |
25-07-2012 |
Mahender Singh, New Delhi Versus Government of NCT of Delhi Through Chief Secretary Indraprastha Sachivalaya, New Secretariat, ITO, New Delhi |
Central Administrative Tribunal Principal Bench New Delhi |
01-06-2012 |
Indraprastha Gas Ltd. Versus Petroleum & Natural Gas Regulatory Board & Another |
High Court of Delhi |
06-02-2012 |
Pragya Chaudhary Versus Guru Gobind Singh Indraprastha University & Others |
High Court of Delhi |
23-12-2011 |
In The Matter Of Neeraj Bahl Versus Guru Gobind Singh Indraprastha University |
High Court of Delhi |
16-12-2011 |
Dr. (Mrs.) Indu Sharma Versus Indraprastha Apollo Hospital & Others |
National Consumer Disputes Redressal Commission NCDRC |
09-12-2011 |
Shivam Chhabra Versus Guru Gobind Singh Indraprastha University & Another |
High Court of Delhi |
02-12-2011 |
Siddharth Kaul & Others Versus Guru Gobind Singh Indraprastha University
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High Court of Delhi |
24-11-2011 |
Arpit Singh Versus Guru Gobind Singh Indraprastha University & Another |
High Court of Delhi |
19-10-2011 |
Alok Jain, Delhi Versus Guru Gobind Singh, Indraprastha University, Through Registrar, Delhi & Another |
Delhi State Consumer Disputes Redressal Commission New Delhi |
19-10-2011 |
Guru Gobind Singh Indraprastha University & Others Versus Ms. Disha Jain & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
12-08-2011 |
The Council of the Institute of Chartered Accountants of India, Indraprastha Marg, New Delhi Versus Shri Dipak Kumar De Sarkar |
High Court of Judicature at Calcutta |
23-05-2011 |
Indraprastha Power Generatoin Co. Ltd. Versus Harwinder Singh |
High Court of Delhi |
19-05-2011 |
Indraprastha Gas Ltd. Versus Sap India Systems, Applications and Products in Data Processing Pvt. Ltd. & Another |
High Court of Delhi |
07-04-2011 |
Indraprastha Power Generation Company Limited, New Delhi Versus Delhi Electricity Regulatory Commission (DERC), New Delhi & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
06-01-2011 |
Global Educational & Social Trust Versus Guru Gobind Singh Indraprastha University & Another |
High Court of Delhi |
14-09-2010 |
Siddharth Tomar & Others Versus Guru Gobind Singh Indraprastha University |
High Court of Delhi |
06-09-2010 |
Dr. Saurabh Gaur & Another Versus Vice Chancellor, Guru Gobind Singh Indraprastha University & Others |
High Court of Delhi |
02-08-2010 |
Indraprastha Medical Corp. Ltd. Versus State (NCT of DELHI) & Others |
High Court of Delhi |
19-02-2010 |
Pranshu S Raghuvansh Versus Indraprastha Institute of Information Technology |
High Court of Delhi |
04-01-2010 |
S.N. Verma & Others Versus Indraprastha APOLLO HOSPITALS Through its Director/Medical Superintendent & Another |
National Consumer Disputes Redressal Commission NCDRC |
07-10-2009 |
Pranshu S. Raghuvansh Versus Indraprastha Institute of Information Technology |
High Court of Delhi |
04-09-2009 |
G.G.S. Indraprastha University Versus Vaibhav |
National Consumer Disputes Redressal Commission NCDRC |
09-07-2009 |
Lieutenant Colonel (Retired) K.A. Bhandula & Another Versus Indraprastha Apollo Hospital Sarita Vihar, Delhi - Mathura Road New Delhi & Others
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National Consumer Disputes Redressal Commission NCDRC |
20-02-2009 |
Bharati Vidyapeeth & Others Versus Guru Gobind Singh Indraprastha University & Others |
High Court of Delhi |
16-02-2009 |
Indraprastha Power Generation Co. Ltd. Versus Hari Prakash Gautam & Another. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
06-02-2009 |
Guru Gobind Singh Indraprastha University Versus Naresh Dubey |
Delhi State Consumer Disputes Redressal Commission New Delhi |
06-02-2009 |
Indraprastha Welfare Society Versus Smt. Shanthala B.S. & Others
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National Consumer Disputes Redressal Commission NCDRC |