INDORE AUTOMOBILES PRIVATE LIMITEDActivity: Manufacturing (Machinery & Equipments) in Madhya Pradesh.Strike Off |
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CIN U34100MP2008PTC020174 |
ROC RoC-Gwalior |
Incorporation Date 02-01-2008 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 020174 |
Registration Date 02-01-2008 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address vishal@jabalpurmotor.com |
Registered Address Block : C-1, VIP Route No:1, New Siyaganj, Indore Indore MP 452007 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to INDORE AUTOMOBILES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 23-05-2022 23:19
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05-04-2017 | Audi Automobiles V/S Commissioner of Central Excise, Indore | Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
07-06-2010 | M/s Audi Automobiles & Other Versus C.C.& C.Ex, Indore | Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
Directors |
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DIN | Name | Since |
00810350 | MUKESH PANDURANG SARDA | 06-09-2008 |
00326080 | SHALINE SARDA | 06-09-2008 |
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