INDIVAR WELLNESS PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.Active |
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CIN U24230MH2005PTC156684 |
ROC RoC-Mumbai |
Incorporation Date 06-10-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 156684 |
Registration Date 06-10-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 250,00,000 |
Paid Up Capital Rs. 201,00,000 |
Contact Information |
E-Mail Address limited2005@rediffmail.com |
Registered Address 615, TULSIANI CHAMBERS, NARIMAN POINT MUMBAI MH 400021 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to INDIVAR WELLNESS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 16-03-2023 08:37
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for INDIVAR WELLNESS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
02723342 | MANSI SHAHRA | 12-12-2016 |
00634094 | SARVESH DINESH SHAHRA | 12-12-2016 |
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