INDISMART WINGS PRIVATE LIMITEDActivity: Community, personal & Social Services in West Bengal.Active |
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CIN U80902WB2021PTC247039 |
ROC RoC-Kolkata |
Incorporation Date 06-08-2021 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 247039 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 15,00,000 |
Paid Up Capital Rs. 10,00,000 |
Contact Information |
E-Mail Address suborno.bose@indismartgroup.com |
Registered Address PLOT X-1, 8/3, BLOCK EP, SECTOR V SALT LAKE ELECTRONIC COMPLEX KOLKATA Kolkata WB 700091 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to INDISMART WINGS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 11-03-2023 18:21
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for INDISMART WINGS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00776966 | SUBORNO BOSE | 06-08-2021 |
07769922 | NEETA YASHWANT KANORIA | 06-08-2021 |
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