INDISMART GLOBAL LIMITEDActivity: Trading in West Bengal.Active |
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GST Number(s) 19AABCI9959C1Z8 |
PAN No AABCI9959C |
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CIN U55101WB2008PLC130170 |
ROC RoC-Kolkata |
Incorporation Date 27-10-2008 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 130170 |
Registration Date 27-10-2008 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1000,00,000 |
Paid Up Capital Rs. 19,69,060 |
Contact Information |
E-Mail Address roc_indismart@rediffmail.com |
Registered Address AC-55, Sector-I, Saltlake, Kolkata WB 700064 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to INDISMART GLOBAL LIMITEDLast Checked Past / Closed Litigation On 30-03-2023 03:27
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for INDISMART GLOBAL LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for INDISMART GLOBAL LIMITED |
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WEST BENGAL | 19AABCI9959C1Z8 |
Directors |
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DIN | Name | Since |
00776966 | SUBORNO BOSE | 27-10-2008 |
01101064 | PRADIP KUMAR GUPTA | 27-10-2008 |
00776919 | SANJUKTA BOSE | 27-10-2008 |
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